High Courts16 Nov 2017Dismissed
Lakshmi, & Anr. Vs Duraisamy, & Ors.
Madras High Court · (2017) 11 MAD CK 0080
COURT ARCHIVE
Madras High Court judgments, 2017
1,889 judgments · page 8 of 95
High Courts16 Nov 2017
K.Palanikumar, & Anr. Vs C.Rajavel, & Ors.
Madras High Court · (2017) 11 MAD CK 0079
High Courts16 Nov 2017Allowed
General Manager The New India Assurance Company Ltd. Vs Rajammal, & Ors.
Madras High Court · (2017) 11 MAD CK 0078
High Courts15 Nov 2017Dismissed
E.R.Vellaichamy Vs S.Arumugam
Madras High Court · (2017) 11 MAD CK 0077
High Courts15 Nov 2017Dismissed
Raju Vs J.Nagarathinam, & Anr.
Madras High Court · (2017) 11 MAD CK 0076
High Courts15 Nov 2017Allowed
Deepak Saagar Kalaikadal, & Anr. Vs Nil
Madras High Court · (2017) 11 MAD CK 0075
Hindu Marriage Act, 1955, Section 12(1)(a) - Voidable marriages
High Courts15 Nov 2017Dismissed
The Joint Director, ESI Corporation Sub Regional Office, & Anr. Vs Anja Hucifer Industries, Rep.by its Proprietor R.Madana
Madras High Court · (2017) 11 MAD CK 0074
Employees Provident Funds and Miscellaneous Provisions Act, 1952, Section 7Q, Section 7Q - Interest payable by the employerEmployees State Insurance Act, 1948,
High Courts15 Nov 2017Dismissed
Anthonichamy Vs Rani @ Ezhilarasi
Madras High Court · (2017) 11 MAD CK 0073
High Courts14 Nov 2017
Lingam Restaurant, Rep. by S.Unnamalai, & Ors. Vs The Regional Director, Employee"s State Insurance Corporation, & Anr.
Madras High Court · (2017) 11 MAD CK 0072
Employees State Insurance Act, 1948, Section 45A - Determination of contributions in certain cases
High Courts14 Nov 2017Dismissed
Padhalavadivu, & Ors. Vs T.Rajakaniammal, & Anr.
Madras High Court · (2017) 11 MAD CK 0071
Code of Civil Procedure, 1908, Order 41Rule 27, Order 41Rule 23, Order 41Rule 23A
High Courts14 Nov 2017Dismissed
B.Manjula & Ors Vs V.Sudharshanam Naidu & Anr
Madras High Court · (2017) 11 MAD CK 0070
High Courts14 Nov 2017Allowed
M.Subramani Vs The Union of India owning Southern Railway, rep by its General Manager
Madras High Court · (2017) 11 MAD CK 0069
Railway Accidents and Untoward Incidents (Compensation) Rules, 1990, Rule 3(3)
High Courts14 Nov 2017Dismissed
Sri Kanchi Kamakoti Peedam Sri Jagadguru Sri Sankaracharya Swamigal Madam Vs Selvam, & Ors.
Madras High Court · (2017) 11 MAD CK 0068
High Courts14 Nov 2017Allowed
Chennakesavan Vs The Secretary to the Government Department of Consumer Affairs Government of India, & Ors.
Madras High Court · (2017) 11 MAD CK 0067
Constitution of India, Article 21, Article 22 - Amendment of the Schedule - Protection against arrest and detention in certain cases
High Courts13 Nov 2017Allowed
B.Chitra, & Anr. Vs S.Ganesh Babu, & Ors.
Madras High Court · (2017) 11 MAD CK 0066
High Courts13 Nov 2017Allowed
The Divisional Manager, United India Insurance Company Limited, Bharathiyar Salai Vs Suriya Begum, & Ors.
Madras High Court · (2017) 11 MAD CK 0065
High Courts13 Nov 2017Allowed
Moorthy Vs State rep by its Deputy Superintendent of Police
Madras High Court · (2017) 11 MAD CK 0063
Indian Penal Code, 1860, Section 420, Section 420, Section 294(b), Section 294(b) - Cheating and dishonestly inducing delivery of property - Cheating