Guardians and Wards Act, 1890, Section 17(3), Section 17(3) - Matters to be considered by the Court in appointing guardianHindu Minority and Guardianship Act, 1956,

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High Courts21 Nov 2017Dismissed

The Branch Manager, New India Assurance Co.,Ltd Vs Pandaram, & Ors.

Madras High Court · (2017) 11 MAD CK 0010

Motor Vehicles Act, 1988, Section 173, Section 173, Section 166, Section 166 - Appeals - Application for compensation

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High Courts21 Nov 2017

The New India Insurance Company Ltd., Represented through its, Divisional Manager, Madurai Vs Minor Venthan, & Ors.

Madras High Court · (2017) 11 MAD CK 0009

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High Courts21 Nov 2017Allowed

A.Aswini Vs T.Rajavarman

Madras High Court · (2017) 11 MAD CK 0008

Hindu Marriage Act, 1955, Section 7, Section 7A - Ceremonies for a Hindu marriage

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High Courts21 Nov 2017

V.P.Sakthivel Vs Vincent Raj, & Ors.

Madras High Court · (2017) 11 MAD CK 0007

Tamil Nadu Motor Vehicles Rules, 1989, Rule 174

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High Courts21 Nov 2017Allowed

Veera Lakshmi, & Ors. Vs The Commissioner of Police, Madurai City, & Anr.

Madras High Court · (2017) 11 MAD CK 0006

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High Courts21 Nov 2017

Dr.P.Durai Vs Vincent Asokan, & Anr.

Madras High Court · (2017) 11 MAD CK 0005

Code of Civil Procedure, 1908, Order 1Rule 9

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High Courts20 Nov 2017Allowed

Lakshminarayana Padayachi Vs Subramaniyam (deceased), & Ors.

Madras High Court · (2017) 11 MAD CK 0004

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High Courts17 Nov 2017Dismissed

The Regional Director, ESI Corporation, & Ors. Vs Sun Global Logistics Pvt. Ltd., rep by its Accountant P.Arunkannan, & Anr.

Madras High Court · (2017) 11 MAD CK 0003

Employees State Insurance Act, 1948, Section 45A, Section 45G, Section 45C - Determination of contributions in certain cases - Other modes of recovery - Issue of certifica

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High Courts17 Nov 2017Dismissed

The Branch Manager, Tamil Nadu State Transport Corporation (Kumbakonam) Limited Vs Ganesan

Madras High Court · (2017) 11 MAD CK 0002

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High Courts17 Nov 2017Allowed

Raja @ Maharaja Vs Prabha

Madras High Court · (2017) 11 MAD CK 0001

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