COURT ARCHIVE

Madras High Court judgments, 2017

1,889 judgments · page 5 of 95

High Courts08 Dec 2017

R. Devasena Vs The Authorised Officer/Chief Manager Bank of India & Ors.

Madras High Court · (2017) 12 MAD CK 0080

Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002, Section 13, Section 18 - Enforcement of security interest - Appeal to Appellate Tribunal

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High Courts08 Dec 2017

Tamilarasi G. Vs Health Secretary Ministry

Madras High Court · (2017) 12 MAD CK 0079

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High Courts08 Dec 2017Disposed Off

S.Ramanathan & Anr Vs Kalyanasundaram

Madras High Court · (2017) 12 MAD CK 0078

Code of Civil Procedure, 1908, Order 7Rule 11, Section 151 - Saving of Inherent powers of Court

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High Courts08 Dec 2017

Sankar Kumar Vs The District Collector & Anr

Madras High Court · (2017) 12 MAD CK 0077

Constitution of India, Article 226 - Power of High Courts to Issue certain writs

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High Courts07 Dec 2017Allowed

The District Collector Vs Indian Rare Earths Limited & oRS

Madras High Court · (2017) 12 MAD CK 0076

Atomic Mineral Concession Rules, 2016, Rule 24A(6)

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High Courts07 Dec 2017Dismissed

The New India Assurance Company Limited Vs Vasantha & Ors

Madras High Court · (2017) 12 MAD CK 0075

Code of Criminal Procedure, 1973, Section 420, Section 37, Section 279, Section 304(A) - Warrant with whom to be lodged - Public when to assist Magistr

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High Courts07 Dec 2017Dismissed

S.P.M.Paulraj Vs A.Saveria Pitchai & Anr

Madras High Court · (2017) 12 MAD CK 0074

Indian Penal Code, 1860, Section 279 - Rash driving or riding on a public way

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High Courts07 Dec 2017

R.Sampath Kumar & anr. Vs The Inspector of Police & anr.

Madras High Court · (2017) 12 MAD CK 0073

Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002, Section 17 - Right to appeal

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High Courts07 Dec 2017Disposed Off

T.Nithin Vs Yesudhasan & Ors

Madras High Court · (2017) 12 MAD CK 0072

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High Courts07 Dec 2017Dismissed

V.Subramanian Vs The Commissioner & Ors

Madras High Court · (2017) 12 MAD CK 0071

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High Courts07 Dec 2017

M/s.India Cements Capital and Finance Limited Vs The Assistant Commissioner of Income Tax

Madras High Court · (2017) 12 MAD CK 0070

Income Tax Act, 1961, Section 263, Section 263, Section 263, Section 263 - Revision of orders prejudicial to revenue

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High Courts07 Dec 2017

K.Dhanasekar Vs State & anr.

Madras High Court · (2017) 12 MAD CK 0069

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High Courts07 Dec 2017

P.Karthikeyan Vs Nallammal & Ors.

Madras High Court · (2017) 12 MAD CK 0068

Motor Vehicles Act, 1988, Section 173, Section 173 - Appeals

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High Courts07 Dec 2017

P.Gopalakrishnan Vs The Registrar & Ors.

Madras High Court · (2017) 12 MAD CK 0067

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High Courts07 Dec 2017

S. Guruguhanathan Vs State & Anr.

Madras High Court · (2017) 12 MAD CK 0066

Code of Criminal Procedure, 1973, Section 482, Section 70(2) - Saving of inherent powers of High Court - Form of warrant of arrest and duration

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High Courts07 Dec 2017Disposed Off

Singaravelan Vs The Government of Tamil Nadu & Ors

Madras High Court · (2017) 12 MAD CK 0065

Constitution of India, Article 226 - Power of High Courts to Issue certain writs

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High Courts07 Dec 2017

M.Manimegalai Vs The Secretary to Government

Madras High Court · (2017) 12 MAD CK 0064

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High Courts06 Dec 2017

The Joint Director Vs Hotel Niyaz

Madras High Court · (2017) 12 MAD CK 0063

Employees State Insurance Act, 1948, Section 82(2), Section 75(1)(g) - Appeal - Matters to be decided by Employees Insurance CourtEmployees State Insurance (General) Regulat

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High Courts06 Dec 2017Dismissed

B.V.Subramanian Vs Vasantha

Madras High Court · (2017) 12 MAD CK 0062

Limitation Act, 1908, Article 54

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High Courts06 Dec 2017Allowed

Sathiah1 Vs State Rep.by

Madras High Court · (2017) 12 MAD CK 0061

Code of Criminal Procedure, 1973, Section 397, Section 401, Section 451 - Calling for records to exercise powers of revision - High Courts powers of revision - Order for c

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