COURT ARCHIVE

Madras High Court judgments, 2017

1,889 judgments · page 3 of 95

High Courts15 Dec 2017Allowed

J.Leelavathy Vs R.Palani

Madras High Court · (2017) 12 MAD CK 0120

High Courts15 Dec 2017Allowed

Natesa Thamilarvan Vs The State

Madras High Court · (2017) 12 MAD CK 0119

Code of Criminal Procedure, 1973, Section 482, Section 70(2) - Saving of inherent powers of High Court - Form of warrant of arrest and duration

High Courts15 Dec 2017Disposed Off

Sundararajan Vs Panjavarnam & Ors

Madras High Court · (2017) 12 MAD CK 0118

Motor Vehicles Act, 1988, Section 173, Section 173 - Appeals

High Courts15 Dec 2017

R.Azhaharasan Vs The Government of Tamilnadu & Ors.

Madras High Court · (2017) 12 MAD CK 0117

High Courts14 Dec 2017Disposed Off

Malli Sivaramaiyer Mothilal & Anr Vs The Commissioner of Police & Ors

Madras High Court · (2017) 12 MAD CK 0116

Constitution of India, Article 21 - Amendment of the ScheduleIndian Penal Code, 1860, Section 109, Section 406, Section 498(A)

High Courts14 Dec 2017Allowed

Mr.S.B.Ramesh Vs The Commissioner

Madras High Court · (2017) 12 MAD CK 0115

Code of Criminal Procedure, 1973, Section 156(3) - Police officers power to Investigate cognizable case

High Courts14 Dec 2017Disposed Off

Same Deutz-FahrIndia (P) Ltd Vs Union of India & Ors

Madras High Court · (2017) 12 MAD CK 0114

High Courts14 Dec 2017Allowed

M/s.Anna Kida Care & Anr Vs State rep & Anr

Madras High Court · (2017) 12 MAD CK 0113

Code of Criminal Procedure, 1973, Section 482, Section 70(2) - Saving of inherent powers of High Court - Form of warrant of arrest and duration

High Courts14 Dec 2017Disposed Off

The Director General of Police Vs P.Ramu

Madras High Court · (2017) 12 MAD CK 0112

Constitution of India, Article 21 - Amendment of the Schedule

High Courts14 Dec 2017Dismissed

The Commissioner of Income Tax Vs Shri P.N.Thiagarajan

Madras High Court · (2017) 12 MAD CK 0111

Transfer of Property Act, 1882, Section 53A -Income Tax Act, 1972, - Section 260A, Section 2(47)(v), Section 2(47)(vi)

High Courts14 Dec 2017Dismissed

Thangaraj Vs The Management & Anr

Madras High Court · (2017) 12 MAD CK 0110

Constitution of India, Article 226 - Power of High Courts to Issue certain writs

High Courts14 Dec 2017Dismissed

A.Baskar Vs The Tamil Nadu Electricity Generation and Distribution Corporation Ltd & Ors

Madras High Court · (2017) 12 MAD CK 0109

High Courts13 Dec 2017Dismissed

Ashok & Anr Vs The District Collector & Ors

Madras High Court · (2017) 12 MAD CK 0108

Tamil Nadu Land Encroachment Act, 1905, Section 6, Section 10, Section 7, Section 10-B

High Courts13 Dec 2017

Dravida Munnetra Kazhagam Vs Election Commission of India

Madras High Court · (2017) 12 MAD CK 0107

Constitution of India, Article 324, Article 329(b) - Superintendence, direction and control of elections to be vested in an Election Commission - Bar to interference by courts in electoral mat

High Courts13 Dec 2017

S.L.Mary Vs The State of Tamil Nadu & Ors

Madras High Court · (2017) 12 MAD CK 0106

High Courts13 Dec 2017Dismissed

G.Murugan & Ors Vs The Tahsildar & Ors

Madras High Court · (2017) 12 MAD CK 0105

Tamil Nadu Protection Of Tanks And Eviction Of Encroachment Act, 2007, Section 3, Section 4, Section 6, Section 5, Section 7

High Courts13 Dec 2017

Renuka Vs The District Collector & ors.

Madras High Court · (2017) 12 MAD CK 0104

Tamil Nadu Land Encroachment Act, 1905, Section 6, Section 10, Section 7 -Tamil Nadu Protection Of Tanks And Eviction Of Encroachment Act, 2007, Section 6

High Courts13 Dec 2017Dismissed

Kamatchi & Ors Vs The Assistant Engineer

Madras High Court · (2017) 12 MAD CK 0103

High Courts13 Dec 2017Dismissed

Kumar Vs State Rep.by The Inspector of Police & Ors

Madras High Court · (2017) 12 MAD CK 0102

Code of Criminal Procedure, 1973, Section 451 - Order for custody and disposal of property pending trial in certain casesIndian Penal Code, 1860, Section 420,

High Courts13 Dec 2017Disposed Off

M/s.N.M.S.Hospitals (P) Ltd & Anr Vs Corporation Bank & Ors

Madras High Court · (2017) 12 MAD CK 0101

Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002, Section 18, Section 18(1), Section 17, Section 13(2)