High Courts06 Dec 2017Dismissed
Shoba @ Shoba Rani Vs Venkatesan
Madras High Court · (2017) 12 MAD CK 0060
Code of Criminal Procedure, 1973, Section 125 - Order for maintenance of wives, children and parentsIndian Penal Code, 1860, Section 498-A -Hi
COURT ARCHIVE
Madras High Court judgments, 2017
1,889 judgments · page 6 of 95
High Courts06 Dec 2017
Bivin @ Bibin Rajesh Vs Gopalan & Ors.
Madras High Court · (2017) 12 MAD CK 0059
Code of Civil Procedure, 1908, Section 2(11) - Definitions
High Courts06 Dec 2017
A. Vijaylant & anr. Vs State
Madras High Court · (2017) 12 MAD CK 0058
Code of Criminal Procedure, 1973, Section 482, Section 317, Section 70(2) - Saving of inherent powers of High Court - Provision for inquiries and trial being held in the ab
High Courts06 Dec 2017
Madhu Vs State of Tamil Nadu & Ors.
Madras High Court · (2017) 12 MAD CK 0057
Constitution of India, Article 14 - Appointment of Commission to inquire into and report on the administration of autonomous districts and autonomous regions
High Courts05 Dec 2017
R.Selvaraj Vs The Regional Passport Officer & anr.
Madras High Court · (2017) 12 MAD CK 0056
Indian Penal Code, 1860, Section 323, Section 294(b), Section 506(ii) - Punishment for voluntarily causing hurt - Obscene acts and song.-Whoever, to the annoyance of other
High Courts05 Dec 2017
Dr.Subha Hariharan Vs Dr.N.Aswath Ram
Madras High Court · (2017) 12 MAD CK 0054
Hindu Marriage Act, 1955, Section 23, Section 13(1) - Decree in proceedings - Divorce
High Courts05 Dec 2017
T.Shanmugam & Anr. Vs The District Collector & Ors.
Madras High Court · (2017) 12 MAD CK 0053
Tamil Nadu Land Encroachment Act, 1905, Section 10
High Courts05 Dec 2017
Fisherman care Vs Union of India & Ors.
Madras High Court · (2017) 12 MAD CK 0052
High Courts05 Dec 2017
Chellammal Vs The District Collector & Ors.
Madras High Court · (2017) 12 MAD CK 0051
Tamil Nadu Land Encroachment Act, 1905, Section 6, Section 7
High Courts05 Dec 2017
N.Ramsudhan @ Harihara Sudhan Vs Masilamani & ors.
Madras High Court · (2017) 12 MAD CK 0050
Hindu Succession Act, 1956, Section 6 - Devolution of interest in coparcenary property
High Courts05 Dec 2017
A.Shanmugam Vs The District Collector & ors.
Madras High Court · (2017) 12 MAD CK 0049
High Courts05 Dec 2017
K. Sridhar Vs State
Madras High Court · (2017) 12 MAD CK 0048
Code of Criminal Procedure, 1973, Section 313, Section 243 - Power to examine the accused - Evidence for defenceIndian Penal Code, 1860, Section 482
High Courts04 Dec 2017Disposed Off
S.A.K.P.Ravinthran Vs Palaniammal & Ors
Madras High Court · (2017) 12 MAD CK 0046
High Courts04 Dec 2017Disposed Off
Sankaralingam Vs The Secretary to State Government & Anr
Madras High Court · (2017) 12 MAD CK 0045
Constitution of India, Article 226 - Power of High Courts to Issue certain writsRegistration Act, 1908, Section 57, Section 54, Sect
High Courts04 Dec 2017
G.Sethupathi Vs The Tamil Nadu Uniformed Service Recruitment Board & anr.
Madras High Court · (2017) 12 MAD CK 0044
High Courts04 Dec 2017
Minor Ulagammal @ Kanthimathi Vs S.Somasundaram & Ors.
Madras High Court · (2017) 12 MAD CK 0043
Code of Civil Procedure, 1908, Section 151, Order 9Rule 9 - Saving of Inherent powers of Court
High Courts04 Dec 2017Allowed
Tvl.Shandong Teijun Electric Power Engineering Company Limited Vs The Commercial Tax Officer & Anr
Madras High Court · (2017) 12 MAD CK 0042
Tamil Nadu Value Added Tax Rules, 2007, Rule 8(5)(c)
High Courts04 Dec 2017
Muthiah Joseph Antony Vs The Chief Controlling Revenue Authority & ors.
Madras High Court · (2017) 12 MAD CK 0041
Stamp Act, 1899, Section 47A