High Courts06 Nov 2017Dismissed
Royal Sundaram Alliance Insurance Company Ltd. Vs G.Karthikeyan, & Anr.
Madras High Court · (2017) 11 MAD CK 0040
Motor Vehicles Act, 1988, Section 170, Section 170 - Impleading insurer in certain cases
COURT ARCHIVE
Madras High Court judgments, 2017
1,889 judgments · page 10 of 95
High Courts06 Nov 2017Allowed
B.Omprakash Varma Vs Ragu Baskar, & Ors.
Madras High Court · (2017) 11 MAD CK 0039
Code of Civil Procedure, 1908, Order 21Rule 97
High Courts06 Nov 2017Dismissed
K.Murali Vs K.Santhanam & Anr.
Madras High Court · (2017) 11 MAD CK 0038
Code of Criminal Procedure, 1973, Section 313 - Power to examine the accusedNegotiable Instruments Act, 1881, Section 138 - Dishonour of cheque for insufficiency, etc.
High Courts06 Nov 2017Allowed
N.Sivasami Vs B.Devika, & Anr.
Madras High Court · (2017) 11 MAD CK 0037
High Courts06 Nov 2017Allowed
National Insurance Company Ltd. Vs K.Hammed @ Shaik Ahammed, & Ors.
Madras High Court · (2017) 11 MAD CK 0036
Motor Vehicles Act, 1988, Section 170, Section 170 - Impleading insurer in certain cases
High Courts06 Nov 2017
V.Sekar Vs Government of Tamil Nadu
Madras High Court · (2017) 11 MAD CK 0035
Tamil Nadu Police Subordinate Services (Discipline and Appeal) Rules, 1955, Rule 3(b)
High Courts03 Nov 2017
M/s.New Saravana Stores Bramandamai, Rep. by its Partner - Y.Pondurai Vs The Assistant Commissioner (CT)
Madras High Court · (2017) 11 MAD CK 0034
Constitution Of India — Article 226Tamil Nadu Value Added Tax Act, 2006 — Section 84, 2(33)
High Courts03 Nov 2017
A.V.Vardamanan Vs Padmajothi, & Ors.
Madras High Court · (2017) 11 MAD CK 0033
Succession Act, 1925, Section 276, Section 232 - Petition for probate - Grant of administration to universal or residuary legatees
High Courts03 Nov 2017Allowed
V.Veeraiah Vs V.Raman, & Anr.
Madras High Court · (2017) 11 MAD CK 0032
High Courts03 Nov 2017Allowed
State Express Transport Corporation Limited through its Managing Director office at Pallavan Salai Vs Vijaya, & Ors.
Madras High Court · (2017) 11 MAD CK 0031
High Courts02 Nov 2017Dismissed
R.Natarajan, & Anr. Vs Kanagavalli, & Ors.
Madras High Court · (2017) 11 MAD CK 0030
Limitation Act, 1963, Article 54
High Courts02 Nov 2017Allowed
H.K.Krishnamurthy Vs Chennai Metropolitan Development Authority Represented by its Member secretary, & Ors.
Madras High Court · (2017) 11 MAD CK 0029
High Courts02 Nov 2017Allowed
G.Anandhi Vs G.Bhuvaneswari
Madras High Court · (2017) 11 MAD CK 0028
Evidence Act, 1872, Section 91, Section 90 - Evidence of terms of contracts, grants and other dispositions of property reduced to form of document - Presumption as to documents thirty years old
High Courts01 Nov 2017Dismissed
R.Thamizh Selvan Vs Thamizh Aruvi, & Ors.
Madras High Court · (2017) 11 MAD CK 0027
High Courts01 Nov 2017Allowed
Tarajyot Polymers Ltd. Vs Union of India, & Ors
Madras High Court · (2017) 11 MAD CK 0026
Constitution of India, Article 14, Article 21, Article 19(1)(g), Article 265 - Appointment of Commission to inquire into and report on the administration
High Courts01 Nov 2017Allowed
The Managing Director, Tamil Nadu State Transport Corporation Vs Chokku
Madras High Court · (2017) 11 MAD CK 0025
High Courts01 Nov 2017Dismissed
The Divisional Manager, M/s.United India Insurance Co. Ltd. Vs Chinnamayan, & Anr.
Madras High Court · (2017) 11 MAD CK 0024
High Courts01 Nov 2017Allowed
Chandrasekaran Vs The General Manager, Tamil Nadu State Transport Corporation
Madras High Court · (2017) 11 MAD CK 0023
High Courts01 Nov 2017Dismissed
K.Anbazhagan, & Anr. Vs Sathish Kumar, & Ors.
Madras High Court · (2017) 11 MAD CK 0022
High Courts31 Oct 2017
Ganesan Vs The State Rep.by The Inspector of Police, Melapalayam Police Station
Madras High Court · (2017) 10 MAD CK 0041
Indian Penal Code, 1860, Section 147, Section 324, Section 323, Section 506(2), Section 294(b) - Punishment for rioting - Volunta