High Courts05 Mar 2015Dismissed
Sushen Constructions Private Limited Vs Salt Corporation of India and Others
Madras High Court · (2015) 03 MAD CK 0543
COURT ARCHIVE
Madras High Court judgments, 2015
4,078 judgments · page 156 of 204
High Courts05 Mar 2015Dismissed
Rajendran Vs Akkammal
Madras High Court · (2015) 4 CTC 696 : (2015) 2 RCR(Rent) 494
Constitution of India, 1950 - Article 227
High Courts05 Mar 2015Disposed off
I. Sundarraj and Others Vs The Commissioner, Sattur Municipality and Others
Madras High Court · (2015) 03 MAD CK 0509
High Courts05 Mar 2015Dismissed
State of Tamil Nadu Vs Tvl. S.A. Ivy Pumps (P.) Ltd.
Madras High Court · (2015) 03 MAD CK 0501
Constitution of India, 1950 - Article 136, 227Tamil Nadu General Sales Tax Act, 1959 - Section 2, 2(1)(a), 2(1)(aa)
High Courts05 Mar 2015
K.R. Duraisamy Vs Regional Transport Authority and Others
Madras High Court · (2015) 03 MAD CK 0480
Motor Vehicles Act, 1988 - Section 86(1)(c)
High Courts05 Mar 2015Dismissed
R. Selvamani Vs Corporation of Chennai and Others
Madras High Court · (2015) 03 MAD CK 0479
High Courts05 Mar 2015Disposed off
M.R. Palanisamy Vs Spicex Chemicals Private Limited and Others
Madras High Court · (2015) 03 MAD CK 0478
Criminal Procedure Code, 1973 (CrPC) - Section 397, 401Limitation Act, 1963 - Section 14Negotiable Instruments Act, 1881 (NI) - Section 138, 141, 142, 145(2)
High Courts05 Mar 2015Dismissed
A. Sambandam Vs Narpath Bokadia Jain and Others
Madras High Court · (2015) 03 MAD CK 0440
Criminal Procedure Code, 1973 (CrPC) - Section 156, 173, 190, 192, 200Penal Code, 1860 (IPC) - Section 34, 403, 406, 416, 417
High Courts05 Mar 2015Disposed off
K.R. Ramaswamy Vs The Secretary, Department of Telecommunications, Government of India and Others
Madras High Court · (2015) 03 MAD CK 0436
Constitution of India, 1950 - Article 21
High Courts05 Mar 2015Dismissed
R. Gunasekaran Vs Union of India and Others
Madras High Court · (2015) 03 MAD CK 0435
High Courts05 Mar 2015
The Commissioner of Central Excise Vs Celebrity Designs India Pvt. Ltd. and Others
Madras High Court · (2015) 321 ELT 221 : (2015) 50 GST 602
Central Excises and Salt Act, 1944 - Section 11B, 12A
High Courts05 Mar 2015Allowed
Lakshmi Ammal Vs The Sub-Registrar, Villivakkam and Others
Madras High Court · (2015) 03 MAD CK 0424
Registration Act, 1908 - Section 71
High Courts05 Mar 2015Dismissed
P. Ananda Baskaran Vs The Debts Recovery Appellate Tribunal and Others
Madras High Court · (2015) 03 MAD CK 0423
Constitution of India, 1950 - Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13, 13(1), 13(2), 13(3-A), 13(4)
High Courts05 Mar 2015Allowed
V.S. Ramakrishnan Vs The Joint Director of Agriculture and Others
Madras High Court · (2015) 03 MAD CK 0156
High Courts05 Mar 2015Dismissed
M. Srinivasa Rao Vs The Union of India and Others
Madras High Court · (2015) 03 MAD CK 0153
High Courts05 Mar 2015Allowed
S. Manivannan and Others Vs S. Venkatesan
Madras High Court · (2015) 03 MAD CK 0152
Evidence Act, 1872 - Section 68Hindu Succession Act, 1956 - Section 14, 14(1), 8Succession Act, 1925 - Section 119, 120(1), 124, 141, 213
High Courts05 Mar 2015Allowed
V. Baby Vs State Commissioner for Disabilities and Others
Madras High Court · (2015) 2 MLJ 681
Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 - Section 62 (b)
High Courts05 Mar 2015Disposed off
V. Jayachandran Vs Assistant Commissioner of Labour and Others
Madras High Court · (2015) 146 FLR 584
Payment of Gratuity Act, 1972 - Section 8, 9
High Courts05 Mar 2015Dismissed
A. Parthasarathy and Others Vs State and Others
Madras High Court · (2015) 2 MLJ(Cri) 531
Criminal Procedure Code, 1973 (CrPC) - Section 173, 227, 228, 238, 239Penal Code, 1860 (IPC) - Section 120B, 120-B, 420, 468, 471Prevention of Corruption Act, 1988 - Section 13(1), 13(1)(c), 13(1)(d), 13(2), 15
High Courts05 Mar 2015Partly Allowed
V. Rasu Vs The Administrator, Kalmandapam Co-op. Milk Producers Society Ltd. and Others
Madras High Court · (2015) 03 MAD CK 0145