COURT ARCHIVE

Madras High Court judgments, 2015

4,078 judgments · page 157 of 204

High Courts05 Mar 2015Allowed

G. Manimegalai Vs State and Others

Madras High Court · (2015) 03 MAD CK 0144

Constitution of India, 1950 - Article 21, 22, 22(5)Tamil Nadu Prevention of Dangerous Activities of Bootleggers, Drug Offenders, Goondas, Immoral Traffic Offenders and Slum-Grabbers, Act, 1982 - Section 3(1)

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High Courts05 Mar 2015Allowed

R. Unnamalai Vs State and Others

Madras High Court · (2015) 03 MAD CK 0143

Constitution of India, 1950 - Article 22(5)Penal Code, 1860 (IPC) - Section 294(b), 336, 341, 379, 392Tamil Nadu Prevention of Dangerous Activities of Bootleggers, Drug Offenders, Goondas, Immoral Traffic Offenders and Slum-Grabbers, Act, 1982 - Section 3(1)

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High Courts05 Mar 2015Disposed off

Udaya Match Works Vs The Assistant Commissioner (CT) 4C

Madras High Court · (2015) 03 MAD CK 0139

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High Courts05 Mar 2015Dismissed

Kumar Vs The District Collector and Others

Madras High Court · (2015) 03 MAD CK 0138

Constitution of India, 1950 - Article 226

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High Courts05 Mar 2015Dismissed

S. Maharajan Vs Tamil Nadu Uniformed Services Recruitment Board

Madras High Court · (2015) 03 MAD CK 0103

Constitution of India, 1950 - Article 226

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High Courts05 Mar 2015

Luminous Power Technologies Pvt. Ltd. Vs The Appellate Deputy Commissioner(C.T.) and Others

Madras High Court · (2015) 03 MAD CK 0084

Tamil Nadu Value Added Tax Act, 2006 - Section 52(4)

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High Courts05 Mar 2015Dismissed

M. Paneerselvam Vs Telecom Regulatory Authority of India and Others

Madras High Court · (2015) 03 MAD CK 0083

Cable Television Networks (Regulation) Act, 1995 - Section 11, 2, 3, 4-A, 5Criminal Procedure Code, 1973 (CrPC) - Section 482

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High Courts05 Mar 2015Allowed

K. Nagapooshnam Vs The Secretary to Government Home, Prohibition and Excise Department and Others

Madras High Court · (2015) 03 MAD CK 0082

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High Courts05 Mar 2015Allowed

M. Kamalkhan Vs The Secretary to Government Home, Prohibition and Excise Department and Others

Madras High Court · (2015) 03 MAD CK 0081

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High Courts05 Mar 2015

Commissioner of Central Excise Vs K.T.V. Oil Mills

Madras High Court · (2015) 03 MAD CK 0080

Central Excises and Salt Act, 1944 - Section 35G, 35L

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High Courts05 Mar 2015

Commissioner of Customs (EXPORTS) Vs D.S. Metal (P) Ltd. and Others

Madras High Court · (2015) 323 ELT 328

Customs Act, 1962 - Section 129-D, 130, 130(1)

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High Courts05 Mar 2015Disposed Off

The Branch Manager, M/s. Oriental Insurance Company Limited Vs B.S. Prakash

Madras High Court · (2016) 1 TNMAC 101

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High Courts04 Mar 2015

Cooper Bussmann India Private Ltd. Vs Assistant Commissioner of Customs (Group 7 A) and Others

Madras High Court · (2015) 322 ELT 83

Customs Tariff Act, 1975 - Section 3

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High Courts04 Mar 2015

Binny Limited Vs The Commissioner of Customs (Imports) and Others

Madras High Court · (2015) 320 ELT 750 : (2015) 34 GSTR 418

Customs Act, 1962 - Section 142, 151A, 151-A, 60, 61

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High Courts04 Mar 2015Allowed

Fazeelathunnisa Begum Sheba's Mosque and Endowment Vs Noor Khanum and Others

Madras High Court · (2015) 03 MAD CK 0508

Madras City Tenants Protection Act, 1922 - Section 9

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High Courts04 Mar 2015Allowed

N.A. Senthilnathan Vs The Principal Secretary/Commissioner, Corporation of Chennai and Others

Madras High Court · (2015) 03 MAD CK 0505

Constitution of India, 1950 - Article 309

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High Courts04 Mar 2015Dismissed

Abdul Rahman Vs The Inspector of Police and Others

Madras High Court · (2015) 5 MLJ 218

Emblems and Names (Prevention of Improper Use) Act, 1950 - Section 4Tamil Nadu Societies Registration Act, 1975 - Section 9

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High Courts04 Mar 2015

State of Tamil Nadu Vs Tvl. Sanmar Speciality Chemicals Ltd.

Madras High Court · (2015) 84 VST 507

Central Sales Tax Act, 1956 - Section 5 (3), 5(3)Constitution of India, 1950 - Article 286Tamil Nadu General Sales Tax Act, 1959 - Section 2 (n), 3, 3 (3), 3 (4), 3(3)

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High Courts04 Mar 2015Dismissed

Tamil Nadu State Express Transport Corporation Ltd. Vs Giranoitier Redemptor and Others

Madras High Court · (2015) 2 ACC 395

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High Courts04 Mar 2015

Mohamed Rahamathullah Vs The President (Special Officer), Cuddalore and Others

Madras High Court · (2015) 03 MAD CK 0433

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