High Courts09 Mar 2015Allowed
A. Theerthagiri Vs The Principal Secretary to Government and Others
Madras High Court · (2015) 03 MAD CK 0124
Constitution of India, 1950 - Article 309
COURT ARCHIVE
Madras High Court judgments, 2015
4,078 judgments · page 154 of 204
High Courts09 Mar 2015Allowed
P. Soundararajan Vs The Principal Secretary/ Chairman and Managing Director, SIPCOT Ltd. and Others
Madras High Court · (2015) 03 MAD CK 0123
Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts09 Mar 2015Allowed
M. Pandikkani Vs Government of Tamil Nadu and Others
Madras High Court · (2015) 03 MAD CK 0122
Constitution of India, 1950 - Article 14
High Courts09 Mar 2015Disposed off
R. Radhakrishnan Vs The Government of Tamil Nadu and Others
Madras High Court · (2015) 03 MAD CK 0121
Anna University Coimbatore Act, 2006 - Section 54Prevention of Corruption Act, 1988 - Section 13(1)(a), 13(1)(d), 13(1)(e), 13(2), 7
High Courts09 Mar 2015Dismissed
N. Hirian Vs B. Sivakumar
Madras High Court · (2015) 03 MAD CK 0120
Criminal Procedure Code, 1973 (CrPC) - Section 200, 313(1)(b)Penal Code, 1860 (IPC) - Section 499, 500
High Courts09 Mar 2015Allowed
M. Ravichandran Vs State
Madras High Court · (2015) 03 MAD CK 0106
Criminal Procedure Code, 1973 (CrPC) - Section 162, 313Evidence Act, 1872 - Section 27Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2), 7
High Courts09 Mar 2015Allowed
Annasamy Pandian Vs V. Rajendran and Others
Madras High Court · (2015) 2 LW 360
Civil Procedure Code, 1908 (CPC) - Order 23 Rule 1(3), Order 23 Rule 23, Order 23 Rule 3, Order 6 Rule 17
High Courts09 Mar 2015Dismissed
Anna Poorani Vs Saravanan
Madras High Court · (2015) 03 MAD CK 0104
Criminal Procedure Code, 1973 (CrPC) - Section 255(1), 313(1)(b)Negotiable Instruments Act, 1881 (NI) - Section 138, 139
High Courts09 Mar 2015Dismissed
S. Rajasekar and Others Vs Sartaj Begum and Others
Madras High Court · (2015) 2 CTC 763 : (2015) 4 LW 75
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 - Section 10(2)(a)(iii), 10(2)(i), 10(2)(ii)(n), 10(2)(iv), 8
High Courts09 Mar 2015Disposed Off
Annasamy Pandian (died) Vs V. Rajendran
Madras High Court · (2015) 2 MadWN(Civil) 300
High Courts09 Mar 2015Disposed Off
Oriental Insurance Company Limited Vs Perinbam
Madras High Court · (2016) 1 TNMAC 281
High Courts09 Mar 2015Disposed Off
S. Rajasekar Vs Sartaj Begum
Madras High Court · (2015) 2 MadWN(Civil) 226
High Courts09 Mar 2015Dismissed
M/s. Mediaone Global Entertainment Ltd. Vs M/s. Ad Bureau Advertising Pvt. Ltd.
Madras High Court · (2015) 2 MadWN(Civil) 383
High Courts06 Mar 2015Allowed
Muniappa Vs State of Tamil Nadu and Others
Madras High Court · (2015) 03 MAD CK 0609
High Courts06 Mar 2015Dismissed
Novilla Yadavendran Vs The Secretary to Government, Finance Department and Others
Madras High Court · (2015) 03 MAD CK 0605
High Courts06 Mar 2015Dismissed
C. Viswanathan and Others Vs The State and Others
Madras High Court · (2015) 03 MAD CK 0567
Penal Code, 1860 (IPC) - Section 34, 406, 420, 465, 467
High Courts06 Mar 2015Disposed off
Iyyanar and Others Vs State
Madras High Court · (2015) 03 MAD CK 0557
Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 440
High Courts06 Mar 2015Disposed off
U. Kassim Razvi Vs State of Tamil Nadu and Others
Madras High Court · (2015) 03 MAD CK 0550
Passports Act, 1967 - Section 6, 6(2)(f)
High Courts06 Mar 2015
Neem Engineering (P.) Ltd. Vs Customs, Excise and Service Tax Appellate Tribunal
Madras High Court · (2015) 322 ELT 284 : (2015) 50 GST 590 : (2015) 39 STR 752
Finance Act, 1994 - Section 70, 73(1), 75, 76, 78
High Courts06 Mar 2015Dismissed
S. Rajendran Vs K. Ramanujam and Others
Madras High Court · (2015) 03 MAD CK 0502