COURT ARCHIVE

Madras High Court judgments, 2014

3,633 judgments · page 161 of 182

High Courts26 Feb 2014

S. Rajavelu Vs M.P. Chandrasekaran

Madras High Court · (2014) 2 LW 603 : (2014) 3 MLJ 726

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97, Order 21 Rule 99, Order 41 Rule 27, 100, 151Evidence Act, 1872 — Section 91, 92Specific Relief Act, 1963 — Section 19(b)

High Courts25 Feb 2014

The Secretary to Government, Commercial Taxes and Registration Department Vs R. Selvaraj

Madras High Court · (2014) 3 LLN 212

Constitution of India, 1950 — Article 162, 309

High Courts25 Feb 2014Dismissed

Valliammai Society Vs The Special Tashildar and Tamil Nadu Housing Board

Madras High Court · (2014) 8 MLJ 315

Land Acquisition Act, 1894 - Section 4 4(1) 6

High Courts25 Feb 2014

T. Kamalam and Others Vs The Purasawalkam Permanent Fund Ltd.

Madras High Court · (2015) ACJ 2407 : (2014) 2 LW 288 : (2014) 3 MLJ 421

Constitution of India, 1950 — Article 227Court Fees Act, 1870 — Section 7, 7(ix)Tamil Nadu Court Fees and Suits Valuation Act, 1955 — Section 33(8), 34, 52

High Courts25 Feb 2014

Devi Vs P. Ravichandran

Madras High Court · (2015) ACJ 96 : (2015) 1 AnWR 532

High Courts24 Feb 2014

T. Muthu Balu Vs The Inspector General of Registration

Madras High Court · AIR 2014 Mad 240 : (2014) 5 CTC 265 : (2014) 4 LW 33

Industrial Disputes Act, 1947 — Section 2(bb)Insurance Act, 1938 — Section 2Succession Act, 1925 — Section 38, 39

High Courts24 Feb 2014Allowed

P. Gurusamy Vs Shriram Transport Finance Limited

Madras High Court · (2014) 4 MLJ 351

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 10(2)

High Courts24 Feb 2014

Chennai Port Trust Employees' Cooperative Bank Employees Union Vs Registrar of Cooperative Societies

Madras High Court · (2014) 2 LLJ 305

Industrial Disputes Act, 1947 — Section 11, 12, 12(3), 18(1)Tamil Nadu Co-operative Societies Act, 1983 — Section 12, 153

High Courts24 Feb 2014

Lakshmi Vs K. Sekar

Madras High Court · (2014) 4 MLJ 67

High Courts24 Feb 2014Allowed

M/s. Sundaram Co-operative Credit Societies Limited Vs M/s. Associated Clearing and Forwarding Agencies

Madras High Court · (2014) 4 CTC 528 : (2014) 2 LW 388 : (2014) 2 MLJ 728 : (2014) 2 RCR(Rent) 465

Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 - Section 13 29 30 4 7Transfer of Property Act, 1882 - Section 106

High Courts24 Feb 2014Allowed

D.B. Prakashchand Jain and R. Ramesh Vs The Inspector General of Registration, The Registrar and The Sub Registrar

Madras High Court · AIR 2014 Mad 161 : (2014) 4 MLJ 594 : (2014) WritLR 323

Registration Act, 1908 - Section 17 17(1) 17(2) 17(2)(xii) 34Stamp Act, 1899 - Section 3 33 35

High Courts24 Feb 2014

D. Harilal Vs K. Sampath

Madras High Court · (2014) 7 MLJ 73

High Courts24 Feb 2014Dismissed

P. Paramasivam Vs The Director General Central Industrial Security Force and Others

Madras High Court · (2014) LabIC 2091

High Courts24 Feb 2014Partly Allowed

R. Radhakrishnan Vs R. Nagarajan

Madras High Court · (2014) 2 LW 919

High Courts24 Feb 2014Allowed

J.P. Nagarajan Vs P.K. Pownraj

Madras High Court · (2014) 02 MAD CK 0053

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 10Constitution of India, 1950 — Article 227

High Courts24 Feb 2014

M. Selvam Vs Principal Secretary to Government, Finance (Co-operative Audit) Department and Others

Madras High Court · (2015) LabIC 1432

Tamil Nadu Co-operative Societies Act, 1983 - Section 81

High Courts24 Feb 2014Dismissed

Regular Second Appeal Chandrasekar Vs S. Rajalakshmi

Madras High Court · (2014) 1 MadWN(Civil) 723

High Courts24 Feb 2014Allowed

P. Gurusamy Vs M/s. Shriram Transport Finance Limited

Madras High Court · (2014) 3 MadWN(Civil) 174

High Courts24 Feb 2014Dismissed

Chitra. Vs Managing Director, Tamil Nadu State Transport Corporation (Villupuram Division-III) Ltd.

Madras High Court · (2014) 2 TNMAC 299

High Courts21 Feb 2014

The District Collector, Dharmapuri Vs Tmt. T.V. Kasturi

Madras High Court · (2014) 3 LLN 215 : (2014) WritLR 344