High Courts27 Feb 2014
Sanmar Foundaries Ltd. Vs Commissioner of Central Excise and Customs
Madras High Court · (2014) 26 GSTR 225
Constitution of India, 1950 — Article 265
COURT ARCHIVE
Madras High Court judgments, 2014
3,633 judgments · page 160 of 182
High Courts27 Feb 2014Allowed
Y.K. Mohan Rao and Others Vs Chief Revenue Controlling Authority, Inspector General for Registration and Others
Madras High Court · (2014) 2 MLJ 678
Registration Act, 1908 — Section 17, 17(1), 17(2)(xii), 49, 89(2)Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(2), 13(4)Stamp Act, 1899 — Section 35
High Courts27 Feb 2014
Arputhara Vs Radhamani
Madras High Court · (2014) 4 CTC 538 : (2014) 3 DMC 424
High Courts27 Feb 2014Partly Allowed
Empee International Hotels and Resorts Ltd. Vs Employees State Insurance Corporation
Madras High Court · (2014) 141 FLR 741 : (2014) 2 LLJ 222
Employees State Insurance Act, 1948 — Section 39, 39(f)(a), 40, 45(A)
High Courts27 Feb 2014Dismissed
Venkatachalapathy Vs Mrs. Vijaya
Madras High Court · (2014) 1 MadWN(Civil) 791
High Courts27 Feb 2014Disposed Off
Govindasamy Vs Ravichandran
Madras High Court · (2014) 1 MadWN(Civil) 721
High Courts27 Feb 2014Dismissed
Palanisamy Mudaliar Vs Arulmighu Naganathaswamy Temple Ambur
Madras High Court · (2014) 1 MadWN(Civil) 782
High Courts26 Feb 2014
M.P. Mariappan Vs The Deputy Inspector General of Police, Coimbatore Range and Others
Madras High Court · (2014) WritLR 328
Constitution of India, 1950 — Article 15, 17, 226Criminal Procedure Code, 1973 (CrPC) — Section 144Penal Code, 1860 (IPC) — Section 147, 148, 193, 342, 368
High Courts26 Feb 2014Dismissed
Elumalai and Another Vs State
Madras High Court · (2014) 1 MLJ(Cri) 641
Criminal Procedure Code, 1973 (CrPC) — Section 154, 36, 438, 482Penal Code, 1860 (IPC) — Section 294(b), 420, 506(ii)
High Courts26 Feb 2014Dismissed
Mr. H. Thiagarajan and Others Vs The Young Badagas Association and Others
Madras High Court · (2014) 3 MLJ 230
Criminal Procedure Code, 1973 (CrPC) - Section 145Tamil Nadu Societies Registration Act, 1975 - Section 14 15 26(4) 36 36(1)
High Courts26 Feb 2014Dismissed
E. Sundaresan (deceased) S.Sankar Vs Tamil Nadu Wakf Board and Others
Madras High Court · (2014) 2 CTC 622 : (2014) 2 MLJ 414
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11, Order 9 Rule 9Constitution of India, 1950 - Article 21 226Criminal Procedure Code, 1973 (CrPC) - Section 145 482
High Courts26 Feb 2014Allowed
M/s. S.R.S. Fabrics and Others Vs Dr. K. Rajambal and Another
Madras High Court · (2014) 2 LW 247
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 31, 100, 107, 2(2), 2(9)Negotiable Instruments Act, 1881 (NI) — Section 118(g), 14, 8, 9
High Courts26 Feb 2014
P.R. Krishnan Vs Union of India and Others
Madras High Court · (2014) 2 LW 577
Constitution of India, 1950 — Article 1, 226, 3, 368, 4(2)
High Courts26 Feb 2014Dismissed
Venkatesan Vs Superintendent of Police and Others
Madras High Court · (2014) 3 MLJ 755
Constitution of India, 1950 — Article 226Stamp Act, 1899 — Section 29
High Courts26 Feb 2014Dismissed
Halima Bai Vs Sparkle-Ads-Firm and Others
Madras High Court · AIR 2015 Mad 58 : (2014) 4 LW 235 : (2014) 3 MLJ 428
Partnership Act, 1932 — Section 29(1), 32, 37, 39, 40
High Courts26 Feb 2014
Ramasamy Udayar Vs Pavoonamal
Madras High Court · (2014) 2 LW 242
Evidence Act, 1872 — Section 73
High Courts26 Feb 2014
Phoenix Yule Ltd. Vs Neyveli Lignite Corporation Limited
Madras High Court · (2014) 2 ARBLR 381 : (2014) 2 LW 614 : (2014) 3 MLJ 28
Arbitration and Conciliation Act, 1996 — Section 34Contract Act, 1872 — Section 73, 74
High Courts26 Feb 2014Dismissed
Rasu Padayachi Vs Anbalaghi
Madras High Court · (2014) 2 MadWN(Civil) 15
High Courts26 Feb 2014Disposed Off
Oriental Insurance Co. Ltd. Vs D. Varadhammal.
Madras High Court · (2014) 2 TNMAC 184
High Courts26 Feb 2014Disposed Off
New India Assurance Co. Ltd. Vs R. Vijaya Kumar
Madras High Court · (2014) 2 TNMAC 685