High Courts19 Feb 2014Disposed Off
Sundariammal Vs Amudha
Madras High Court · (2014) 2 MadWN(Civil) 62
COURT ARCHIVE
Madras High Court judgments, 2014
3,633 judgments · page 163 of 182
High Courts19 Feb 2014Allowed
S.K.M. Sivakumaran Vs Government of Tamil Nadu and Others
Madras High Court · (2014) 8 MLJ 550 : (2014) WritLR 716
Constitution of India, 1950 - Article 16(1) 309
High Courts18 Feb 2014Allowed
N. Subramaniam Vs The Government of Tamilnadu
Madras High Court · (2014) 02 MAD CK 0221
High Courts18 Feb 2014Dismissed
A.L. Mathialagan Vs V. Balasundaram and M. Hemalatha
Madras High Court · (2014) 3 CTC 565 : (2014) 2 LW 575
High Courts18 Feb 2014Allowed
A. Murugesan Vs The Secretary to Govt., Commercial Taxes and Registration Dept. and The Inspector General of Registration, No. 100
Madras High Court · (2014) LabIC 2009 : (2014) 8 MLJ 20
Stamp Act, 1899 - Section 5
High Courts18 Feb 2014Dismissed
M/s. ICICI Lombard General Insurance Company Ltd. Vs V. Prakash and G. Ravikumar V. Prakash Vs M/s. ICICI Lombard General Insurance Company Ltd. and G. Ravikumar
Madras High Court · (2015) 4 ACC 836 : (2015) ACJ 2343 : (2014) 5 MLJ 593
High Courts18 Feb 2014Dismissed
Periasamy Reddy-died and Others Vs Kousalya
Madras High Court · (2014) 02 MAD CK 0166
Civil Procedure Code, 1908 (CPC) - Section 100 101 103Transfer of Property Act, 1882 - Section 53 53(A) 53A
High Courts18 Feb 2014Disposed Off
R. Peter Doss Vs The Chairman, Slum Clearance Board, The Managing Director and The Chief Engineer, Public Works Department
Madras High Court · (2014) 02 MAD CK 0164
High Courts18 Feb 2014
Karunanidhi Vs The Director General of Police
Madras High Court · (2014) 7 MLJ 89 : (2014) WritLR 588
Criminal Procedure Code, 1973 (CrPC) — Section 102, 41(d), 41(ii)Penal Code, 1860 (IPC) — Section 328, 379
High Courts18 Feb 2014
P. Rajasekaran Vs The District Collector, The Superintendent of Police and The Animal Welfare Board of India
Madras High Court · (2014) 02 MAD CK 0111
High Courts18 Feb 2014
B.G. Chandrasekar Vs V. Gopal
Madras High Court · (2014) 7 MLJ 810
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 57, Order 21 Rule 89, Order 21 Rule 90
High Courts18 Feb 2014
V. Rajarethinam Vs Registrar of Co-op. Society (Housing)
Madras High Court · (2014) 5 MLJ 184
Army Act, 1950 — Section 164, 165Central Excises and Salt Act, 1944 — Section 36Companies Act, 1956 — Section 111(3)
High Courts18 Feb 2014
Ragavan @ Puvial Ragavan and Others Vs Inspector of Police, Thiruvaiyaru Police Station
Madras High Court · (2014) 2 MLJ(Cri) 305
Criminal Procedure Code, 1973 (CrPC) — Section 222, 222(1), 222(2), 313Penal Code, 1860 (IPC) — Section 109, 363, 366, 366A, 376
High Courts18 Feb 2014Disposed Off
The Management of Exide Industries Ltd. Vs V. Vijayakumar and The State of Tamil Nadu
Madras High Court · (2014) LabIC 1946 : (2014) 2 LLJ 274
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 12, 22
High Courts18 Feb 2014Partly Allowed
K. Rajendran Vs M.D. Jaleel and United India Insurance Co. Ltd.
Madras High Court · (2014) 02 MAD CK 0056
High Courts18 Feb 2014Dismissed
Malliga Vs Ranganathan and Chandra Ammal
Madras High Court · (2014) 2 LW 824 : (2014) 7 MLJ 679
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97
High Courts18 Feb 2014
Albert and Company Pvt. Ltd. Vs Commissioner of Service Tax
Madras High Court · (2015) 37 STR 187 : (2014) 72 VST 514
Finance Act, 1994 — Section 85(3)
High Courts18 Feb 2014Disposed Off
Glints Global Pte. Ltd. and PVM Golden Shipping Private Ltd. Vs EISA Trading Inc., Mediterranean Shipping Company (U.K.) Limited, MSC Agency (India) Pvt. Ltd. and Suryadev Alloys and Power Private Ltd.
Madras High Court · (2014) 02 MAD CK 0007
Sales of Goods Act, 1930 - Section 30
High Courts17 Feb 2014
M. Chitra Devi Vs The Deputy Collector
Madras High Court · (2014) 3 LW 243 : (2014) 5 MLJ 601 : (2014) WritLR 577
Constitution of India, 1950 — Article 226, 239Mines and Minerals (Development and Regulation) Act, 1957 — Section 25Revenue Recovery Act, 1890 — Section 2(a), 2(c), 2(d), 3, 5
High Courts17 Feb 2014Disposed Off
Santha Vs The Principal Secretary/State Project Director and The Chief Educational Officer
Madras High Court · (2014) 02 MAD CK 0220