COURT ARCHIVE

Madras High Court judgments, 2014

3,633 judgments · page 153 of 182

High Courts17 Mar 2014Dismissed

M/s. Cholamandalam Investment and Finance Co. Ltd. formerly known as M/s. Cholamandalam DBS Finance Ltd. Vs Philomina George

Madras High Court · (2014) 03 MAD CK 0036

Arbitration and Conciliation Act, 1996 — Section 9, 9(ii), 9(ii)(b)Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5

High Courts17 Mar 2014Disposed Off

M/s. Cholamandalam Investment & Finance Co. Ltd. Vs Philomina George

Madras High Court · (2014) 2 MadWN(Civil) 188

High Courts14 Mar 2014

Chang Foods Pvt. Ltd. Vs The State of Tamil Nadu

Madras High Court · (2014) 72 VST 143

Tamil Nadu General Sales Tax Act, 1959 — Section 28-A, 3(2), 3-D, 3D(1), 3-D(1)

High Courts14 Mar 2014Dismissed

Karuppiah and Anguchamy Vs C. Muniyappan and Others

Madras High Court · (2014) 2 CTC 706

High Courts14 Mar 2014Dismissed

The Commissioner, Idappadi Municipality Vs The Joint Commissioner of Labour, The Appellate Authority under the Payment of Gratuity Act and The Assistant Commissioner of Labour, (Controlling Authority under the Payment of Gratuity Act) and Smt. Kavery Ammal

Madras High Court · (2014) 142 FLR 597 : (2014) 2 LLJ 393 : (2014) LLR 728

Payment of Gratuity Act, 1972 - Section 1(3)(c) 14 2(e) 2A

High Courts14 Mar 2014Dismissed

The State Industries Promotion Corporation of Tamil Nadu Limited Vs M/s. Singapore Reality Private Limited and The Government of Tamil Nadu The Government of Tamil Nadu and The State Industries Promotion Corporation of Tamil Nadu Vs Singapore Reality Private Limited

Madras High Court · (2014) 3 MLJ 385

Constitution of India, 1950 - Article 12 14 21 226 227Contract Act, 1872 - Section 56Environment (Protection) Act, 1986 - Section 15 5

High Courts14 Mar 2014Allowed

Maruthathal, Bagiyalakshmi and Kanchana Vs Ramathal

Madras High Court · (2014) 5 MLJ 338

Contract Act, 1872 - Section 52Specific Relief Act, 1963 - Section 16(c)

High Courts14 Mar 2014Dismissed

Alex C. Joseph Vs State

Madras High Court · (2014) 03 MAD CK 0132

Criminal Procedure Code, 1973 (CrPC) - Section 161Penal Code, 1860 (IPC) - Section 120B 420 467 468 471Prevention of Corruption Act, 1988 - Section 13(1)(d)

High Courts14 Mar 2014Disposed Off

Mookan Vs The State of Tamil Nadu

Madras High Court · (2014) 1 LW(Cri) 503 : (2014) 2 MLJ(Cri) 205

Penal Code, 1860 (IPC) — Section 302

High Courts14 Mar 2014Dismissed

K. Rajasekaran Vs M. Rajeswari

Madras High Court · AIR 2014 Mad 178 : (2014) 3 CTC 561 : (2014) 2 LW 1015

Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6C

High Courts14 Mar 2014Dismissed

S. Mani Vs G. Ramesh Babu

Madras High Court · (2014) 03 MAD CK 0072

Civil Procedure Code, 1908 (CPC) — Section 100

High Courts14 Mar 2014

P. Shanmugavel Raj Vs State and Others

Madras High Court · (2015) 1 Crimes 536

Commission for Protection of Child Rights Act, 2005 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 2, 2(u), 225, 24, 24(8)Immoral Traffic (Prevention) Act, 1956 — Section 5(1)(D)

High Courts14 Mar 2014Dismissed

Kanthimathi Vs State of Tamil Nadu

Madras High Court · (2014) 3 MadWN(Civil) 779

High Courts14 Mar 2014Disposed Off

Subbarayan @ Subramani Vs Rengasamy

Madras High Court · (2014) 3 MadWN(Civil) 304

High Courts13 Mar 2014

Josehine Antony Vs The District Collector

Madras High Court · (2015) 1 LW 990

Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 397, 451Prevention of Cruelty to Animals Act, 1960 — Section 11(1), 2(c), 28, 29, 29(1)

High Courts13 Mar 2014Dismissed

The Branch Manager, M/s. Oriental Insurance Co. Ltd. Vs Mrs. Venkatamma and Others

Madras High Court · (2014) 03 MAD CK 0189

Motor Vehicles Act, 1988 — Section 163, 163-APenal Code, 1860 (IPC) — Section 279, 304(A), 337

High Courts13 Mar 2014

D. Thiagarajan Vs State

Madras High Court · (2014) 1 LW(Cri) 498 : (2014) 2 MLJ(Cri) 175

Criminal Procedure Code, 1973 (CrPC) — Section 173, 190, 190(i)(a), 193, 200Penal Code, 1860 (IPC) — Section 302, 34

High Courts13 Mar 2014Dismissed

The State of Tamil Nadu and The District Elementary Educational Officer, Namakkal Vs A. Rajeswari

Madras High Court · (2014) LabIC 3937

High Courts13 Mar 2014

Tamilnadu State Vs Saroja and Others

Madras High Court · (2014) 3 LW 76

Penal Code, 1860 (IPC) — Section 279, 304(A), 337

High Courts13 Mar 2014Dismissed

Smt. P. Lakshmi and Others Vs State and Others

Madras High Court · (2014) 03 MAD CK 0060