High Courts12 Mar 2014
M/s. Sri Rajeswari Agencies Vs The Additional Deputy Commercial Tax Officer-II, Commercial Taxes Department
Madras High Court · (2014) 03 MAD CK 0198
Constitution of India, 1950 - Article 226Limitation Act, 1963 - Section 5
COURT ARCHIVE
Madras High Court judgments, 2014
3,633 judgments · page 154 of 182
High Courts12 Mar 2014Allowed
M/s. Golden Vats Private Ltd. Vs The Chairman, Tamil Nadu State Marketing Corporation Ltd. (TASMAC) and Others
Madras High Court · (2014) 2 CTC 263 : (2014) 3 MLJ 259
Constitution of India, 1950 - Article 12 14 162 166(3) 19Tamil Nadu Prohibition Act, 1937 - Section 17-C 17-C(1-B)
High Courts12 Mar 2014Allowed
Anwar Batcha and Mehar Banu Vs S. Mahuedoom
Madras High Court · (2014) 5 CTC 85 : (2014) 3 LW 178
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9, 151
High Courts12 Mar 2014
M/s. Calpana Service Station Vs The Deputy Commercial Tax Officer-I Commercial Taxes Department Office of the Commissioner (CT)
Madras High Court · (2014) 71 VST 151
Constitution of India, 1950 - Article 226
High Courts12 Mar 2014Dismissed
The State of Tamil Nadu and Panagudi Selection Grade Town Panchayat Vs A. Kalaikumar
Madras High Court · (2014) WritLR 443
High Courts12 Mar 2014Dismissed
Under Secretary to the Government of India, Union of India, Ministry of Home Affairs, Freedom Fighters Division Vs Noorjahan
Madras High Court · (2014) 2 LLN 232 : (2014) 2 LW 476
High Courts12 Mar 2014
Radhika Sri Hari and Another Vs Commissioner of Police, Coimbatore City
Madras High Court · (2014) CriLJ 3543 : (2014) 2 CTC 695 : (2014) 2 LW 927 : (2014) 1 LW(Cri) 726
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts12 Mar 2014
M. Anitha Vs The State of Tamil Nadu
Madras High Court · (2014) CriLJ 3049 : (2014) 1 LW(Cri) 492 : (2014) 2 MLJ(Cri) 309
Tamil Nadu Co-operative Societies Act, 1983 — Section 6(4)
High Courts12 Mar 2014
Arch Pharma Labs Ltd. Vs Shasun Chemicals and Drugs Limited
Madras High Court · (2014) 8 MLJ 56
Civil Procedure Code, 1908 (CPC) — Section 20, 20(c)
High Courts12 Mar 2014
K. Vaidyanathan Vs R. Dhanabackiam
Madras High Court · (2014) 2 CTC 617 : (2014) 2 LW 973
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 37, Order 21 Rule 37(1), 51, 58
High Courts12 Mar 2014
Raja and Another Vs Paramanathan and Another
Madras High Court · (2014) 2 LW 301 : (2014) 7 MLJ 484
High Courts12 Mar 2014
Jaya and Others Vs S. Selva Raju and Others
Madras High Court · (2015) 4 ACC 44 : (2015) ACJ 1865
Motor Vehicles Act, 1988 - Section 163-A 166Penal Code, 1860 (IPC) - Section 279 304-A 337
High Courts11 Mar 2014
G. Palani Vs Tamil Nadu Civil Supplies Corporation Ltd.
Madras High Court · (2014) 3 LLJ 169
High Courts11 Mar 2014Allowed
Managing Director Vs P. Kasthuri
Madras High Court · (2016) ACJ 661 : (2014) 4 MLJ 342
High Courts11 Mar 2014Allowed
V. Kanimozhi Vs The Director of School Education and The Chairman, Teachers' Recruitment Board
Madras High Court · (2014) 3 MLJ 696 : (2014) WritLR 449
Constitution of India, 1950 - Article 229
High Courts11 Mar 2014Allowed
A. Gopikrishnan Vs The Secretary, Tamil Nadu Public Service Commission
Madras High Court · (2014) 03 MAD CK 0196
Constitution of India, 1950 - Article 14
High Courts11 Mar 2014Allowed
P. Shanmugha Priya Vs State of Tamil Nadu and Others
Madras High Court · (2014) LabIC 3574
Constitution of India, 1950 - Article 14 16 16(4)
High Courts11 Mar 2014
RH 153, Ramanathapuram District Co-operative Spinning Mills Ltd. Vs Central Board of Trustees of Employees' Provident Fund Organization
Madras High Court · (2014) 4 LLN 195 : (2014) LLR 944
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14B, 5Sick Industrial Companies (Special Provisions) Act, 1985 — Section 22, 4
High Courts11 Mar 2014
Saravana and Co. Vs Lalitha Natarajan
Madras High Court · (2014) 2 RCR(Rent) 355
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10, 12, 13, 14, 14(1)(b)
High Courts11 Mar 2014Allowed
C. Nagaraj Vs State of Tamil Nadu and Another
Madras High Court · (2014) 1 LW(Cri) 639 : (2014) 2 MLJ(Cri) 200
Information Technology Act, 2000 — Section 67Penal Code, 1860 (IPC) — Section 149, 294(b), 341, 366(A), 376Protection of Children from Sexual Offences Act, 2012 — Section 4, 8