Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33, 151Constitution of India, 1950 — Article 227Motor Vehicles Act, 1988 — Section 147, 149(2)(a)(ii), 149(4), 158, 163

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High Courts19 Mar 2014

S.A. Raghunathan Vs United India Insurance Company Limited and Indian Bank

Madras High Court · (2014) 3 LW 36

Contract Act, 1872 — Section 28

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High Courts19 Mar 2014

Erumbi Santhanam Vallabhan Vs Erumbi Santhanam Neeraja

Madras High Court · (2014) 2 LW 633

Evidence Act, 1872 — Section 68Succession Act, 1925 — Section 63, 63(c)

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High Courts19 Mar 2014Dismissed

Union of India Vs K. Punniyakoti and Others

Madras High Court · (2014) 2 CTC 777

Constitution of India, 1950 — Article 14, 16, 300A

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High Courts19 Mar 2014

Venkatraman Das Vs V.N.S. Innovations Pvt. Limited, M/s. M.S. Medicals and The Controller of Patents

Madras High Court · (2014) 2 LW 874

Patents Act, 1970 — Section 1(d), 1(f), 2(j), 2(ja), 64

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High Courts19 Mar 2014Allowed

Dharmambal, Chandrasekaran and Sthanunathan Vs The District Collector, Tirunelveli and Others

Madras High Court · (2014) 03 MAD CK 0110

Constitution of India, 1950 — Article 226Tamil Nadu Patta Pass Book Act, 1983 — Section 12, 13, 14

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High Courts19 Mar 2014

T. Siddharthan Vs State

Madras High Court · (2014) 2 LW(Cri) 364 : (2014) 2 MLJ(Cri) 518

Penal Code, 1860 (IPC) — Section 188, 34, 341, 353

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High Courts19 Mar 2014

R. Vijaya Vs The Additional Secretary to Government of India, Department of Consumer Affairs and The State of Tamil Nadu

Madras High Court · (2014) 03 MAD CK 0095

Essential Commodities Act, 1955 — Section 7(1)(a)(ii)

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High Courts19 Mar 2014Dismissed

Shanmuga Nadar Vs S. Kamala and Others

Madras High Court · (2014) 3 LW 121

Civil Procedure Code Amendment Act, 2002 — Section 7Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 151

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High Courts19 Mar 2014Disposed Off

Mr. N. Neelamekan Vs The District Collector

Madras High Court · (2014) 03 MAD CK 0055

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High Courts19 Mar 2014Allowed

Ravi @ Ramkumar Vs Government of Tamil Nadu and Another

Madras High Court · (2014) 2 MLJ(Cri) 317

Immoral Traffic (Prevention) Act, 1956 — Section 3, 4, 5, 7(1)(b)

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High Courts19 Mar 2014

R. Keerthivarman Vs The District Education Officer

Madras High Court · (2014) 2 LLN 750 : (2014) 3 LW 132 : (2014) 4 MLJ 600

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High Courts19 Mar 2014Partly Allowed

S.A. Raghunathan Vs United India Insurance Co. Ltd.

Madras High Court · (2014) 2 MadWN(Civil) 352

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High Courts18 Mar 2014Allowed

Kandeeban Vs The Inspector of Police Crime

Madras High Court · (2014) 1 LW(Cri) 631

Constitution of India, 1950 — Article 22(5)Penal Code, 1860 (IPC) — Section 294(b), 307, 336, 341, 379

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High Courts18 Mar 2014

Lakshmanan and Another Vs State

Madras High Court · (2014) 2 MLJ(Cri) 296

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 148, 149, 302, 324, 34

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