High Courts21 Mar 2014
N. Murali Vs Indian Overseas Bank
Madras High Court · (2014) 3 LW 863
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32, Order 21 Rule 37, Order 21 Rule 38
COURT ARCHIVE
Madras High Court judgments, 2014
3,633 judgments · page 150 of 182
High Courts21 Mar 2014
Y. Jeyakumar Vs Additional Director of Police
Madras High Court · (2014) 2 LLN 767
High Courts21 Mar 2014
Robinson Vs Ramachandran
Madras High Court · (2014) 3 LW 644
Evidence Act, 1872 — Section 114, 3, 45, 47, 73Negotiable Instruments Act, 1881 (NI) — Section 118
High Courts21 Mar 2014
R. Muthukrishnan Vs Union of India, Indian Oil Corporation Ltd., Bharat Petroleum Corp. Ltd. and Hindustan Petroleum Corp. Ltd.
Madras High Court · AIR 2014 Mad 133 : (2014) 2 CTC 673 : (2014) 2 LW 593 : (2014) 3 MLJ 569
Advocates Act, 1961 — Section 2, 29, 30, 34Constitution of India, 1950 — Article 32Criminal Procedure Code, 1973 (CrPC) — Section 319
High Courts21 Mar 2014
M. Damodharan Vs The State of Tamil Nadu S. Kirubakar Vs The Director General of Police, Dr. Radhakrishnan Salai, The Chairman, Uniform Services Selection Board and The Superintendent of Police, Nethimedu
Madras High Court · (2014) 3 CTC 218 : (2014) LabIC 3614 : (2014) 5 MLJ 32 : (2014) WritLR 420
Constitution of India, 1950 — Article 14, 16, 21Criminal Procedure Code, 1973 (CrPC) — Section 320Penal Code, 1860 (IPC) — Section 147, 294, 294(b), 304, 323
High Courts21 Mar 2014Dismissed
P. Rajendran Vs The Chairman, Hindustan Petroleum Corporation Ltd., Mumbai and Others
Madras High Court · (2014) 03 MAD CK 0112
Constitution of India, 1950 — Article 226
High Courts21 Mar 2014
A. Gayathri Vs National Insurance Co. Ltd.
Madras High Court · (2014) 4 MLJ 344
Guardians and Wards Act, 1890 — Section 10
High Courts21 Mar 2014
Prasad Properties and Investment (P) Ltd. Vs State of Tamil Nadu
Madras High Court · (2014) 75 VST 343
High Courts21 Mar 2014Dismissed
Sundaramoorthy and Others Vs The Chief Conservator Officer, Vellore Division Fort and The District Forest Officer, Vellore District
Madras High Court · (2014) 3 MLJ 404
Constitution of India, 1950 — Article 226Easements Act, 1882 — Section 52, 56Forest Act, 1927 — Section 12(b), 19, 20, 4, 6
High Courts21 Mar 2014Allowed
T.H. Infrastructure Pvt. Ltd. Vs State Industries Promotion Corporation of Tamil Nadu Limited (A Government of Tamil Nadu Undertaking) and Asset Reconstruction Company (India) Limited
Madras High Court · (2014) 03 MAD CK 0069
Companies Act, 1956 — Section 125, 4A, 4-A, 4A(1)(ii), 4A(2)Industrial Finance Corporation Act, 1948 — Section 3, 5Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 2, 2(h)(ia)
High Courts21 Mar 2014Dismissed
Muthusamy Vs Perumal Gounder
Madras High Court · (2014) 03 MAD CK 0056
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts21 Mar 2014
Shenbagan Vs State
Madras High Court · (2014) 2 MLJ(Cri) 203
Penal Code, 1860 (IPC) — Section 109, 34, 408, 409, 420
High Courts21 Mar 2014Allowed
M/s. Ganesh Rajah Organisation Vs M/s. National Agricultural Marketing Federation of India Ltd., (NAFED)
Madras High Court · (2014) 2 LW 733
Civil Procedure Code, 1908 (CPC) — Section 20(a)(c), 21, 21(1)Land Acquisition Act, 1894 — Section 18Limitation Act, 1963 — Section 5
High Courts21 Mar 2014Allowed
S. Anandan Vs The Executive Engineer, Erection and Maintenance and Assistant Executive Engineer, Tamil Nadu Electricity Board
Madras High Court · (2014) 4 MLJ 278
Constitution of India, 1950 — Article 21, 226Criminal Procedure Code, 1973 (CrPC) — Section 300, 300(1), 320(8)Electricity Act, 1910 — Section 3(a)(i), 39(1), 44(1)(C)
High Courts21 Mar 2014Dismissed
M/s. Ganesh Rajah Organisation Vs National Agri. Marketing Federation of India Ltd.
Madras High Court · (2014) 2 MadWN(Civil) 464
High Courts20 Mar 2014Disposed Off
C. Sivagama Sundari Vs Inspector General of Registration
Madras High Court · (2014) 3 CTC 277 : (2014) 2 LW 985 : (2014) 3 MLJ 863
Hindu Marriage Act, 1955 — Section 4, 5, 7, 8Registration Act, 1908 — Section 49
High Courts20 Mar 2014Dismissed
The Collector of Chengalpattu MGR District Vs S.P. Balakrishnan and C.P. Mary
Madras High Court · (2014) 3 MLJ 678
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 151, 80Evidence Act, 1872 — Section 92
High Courts20 Mar 2014Dismissed
The Union of India Vs R. Murugamalai
Madras High Court · (2014) 03 MAD CK 0159
High Courts20 Mar 2014Dismissed
S.R. Ratheesh Vs S. Ponnaiyan and Others
Madras High Court · (2014) 03 MAD CK 0074
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 38 Rule 10, Order 38 Rule 38, Order 38 Rule 5, 64