High Courts27 Mar 2014Dismissed
S. Prabhulingam Vs N. Dilli
Madras High Court · (2014) 2 LW 929 : (2014) 4 MLJ 591
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(2)(c), 10(2)(i), 10(3)(c)
COURT ARCHIVE
Madras High Court judgments, 2014
3,633 judgments · page 148 of 182
High Courts27 Mar 2014Disposed Off
Royal Sundaram Alliance Insurance Co. Ltd. Vs Manimekalai
Madras High Court · (2014) 2 TNMAC 481
High Courts26 Mar 2014Allowed
Kalyani Vs The State of Tamil Nadu
Madras High Court · (2014) 1 LW(Cri) 641 : (2014) 2 MLJ(Cri) 513
High Courts26 Mar 2014Allowed
B. Murugan Vs The Secretary, The Bar Council of India, The Secretary, The Bar Council of Tamil Nadu and The Principal, Saveetha School of Law
Madras High Court · AIR 2014 Mad 156 : (2014) 3 CTC 132 : (2014) 2 LW 794 : (2014) 4 MLJ 55 : (2014) 4 RCR(Civil) 131
High Courts26 Mar 2014
Latha Vs The State of Tamil Nadu
Madras High Court · (2014) CriLJ 2551
Constitution of India, 1950 — Article 22(5)Penal Code, 1860 (IPC) — Section 294(b), 336, 341, 397, 506(ii)
High Courts26 Mar 2014Disposed Off
G. Balaji Vs The Government of Tamil Nadu and Others
Madras High Court · (2014) 03 MAD CK 0063
High Courts26 Mar 2014Allowed
C. Jagan Vs The Managing Director, Tamil Nadu State Marketing Corporation Ltd., The Senior Regional Manager, TASMAC Regional Office, Salem and The District Manager, Tamil Nadu State Marketing Corporation Ltd.
Madras High Court · (2014) 5 MLJ 747
Constitution of India, 1950 — Article 226
High Courts26 Mar 2014
F.C. Vijayakumar and Others Vs V. Pradeep
Madras High Court · (2015) 1 RCR(Rent) 66
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(2)(i), 10(2)(iii), 14, 14(1)(b), 25
High Courts26 Mar 2014Dismissed
Thilagavathi alias Thilagam Vs V. Samiappan
Madras High Court · (2014) 2 MadWN(Civil) 479
High Courts26 Mar 2014
Thilagavathi Vs V. Samiappan
Madras High Court · (2015) 1 LW 335
Limitation Act, 1963 — Section 14, 14(1)
High Courts26 Mar 2014Disposed Off
Valantine Morris Vs Ramalingam
Madras High Court · (2014) 3 MadWN(Civil) 730
High Courts26 Mar 2014Disposed Off
Sivan Naicker Vs Subbu Naicker
Madras High Court · (2014) 3 MadWN(Civil) 316
High Courts25 Mar 2014Allowed
Dr. R. Santhosh Kumar Vs The Secretary to Government Department of Health and Family Welfare, The Directorate of Medical Education and The Selection Committee Directorate of Medical Education
Madras High Court · (2014) 4 MLJ 419
High Courts25 Mar 2014Allowed
Dr. R. Paramaguru Vs The Secretary to Government Health and Family Welfare Department and Others
Madras High Court · (2014) 3 MLJ 701
High Courts25 Mar 2014Disposed Off
All India Anna Dravida Munnetra Kazhagam Vs The Chief Election Commissioner, Election Commission of India and Others K. Saravanan Vs State and The Chief Election Officer, Government of Tamil Nadu
Madras High Court · (2014) 2 CTC 742 : (2014) 3 MLJ 580
Constitution of India, 1950 — Article 21, 226, 32, 324, 329
High Courts25 Mar 2014
The Government of Tamil Nadu Vs I. Richardson
Madras High Court · (2014) 3 LW 328 : (2014) WritLR 1129
High Courts25 Mar 2014Dismissed
New India Assurance Co. Ltd. Vs Periyammal
Madras High Court · (2014) 4 MLJ 423
Penal Code, 1860 (IPC) — Section 279, 304-A
High Courts25 Mar 2014
A. Shantha Vs The Tahsildar and Executive Magistrate
Madras High Court · (2014) 2 LW(Cri) 511 : (2014) 2 LW(Cri) 248
Criminal Procedure Code, 1973 (CrPC) — Section 145, 145(1), 145(1), 145(4), 146(1)
High Courts25 Mar 2014
Parthasarathi Vs State
Madras High Court · (2014) 2 LW(Cri) 331
Criminal Procedure Code, 1973 (CrPC) — Section 205, 239, 240, 313, 317Penal Code, 1860 (IPC) — Section 120B, 420, 468, 471Prevention of Corruption Act, 1988 — Section 13(2), 13(d)
High Courts25 Mar 2014Disposed Off
R. Manikandan Vs The District Collector, The Sub-Collector and The Tahsildar, Anthiyur
Madras High Court · (2014) 03 MAD CK 0120
Constitution of India, 1950 — Article 14, 21, 226