High Courts01 Apr 2014

XXX Vs C. Kanagavel

Madras High Court · (2014) 5 CTC 177 : (2015) 1 DMC 670 : (2014) 3 LW 531 : (2014) 5 MLJ 692

Civil Procedure Code, 1908 (CPC) — Order 3 Rule 1, Order 3 Rule 2Constitution of India, 1950 — Article 363Family Courts Act, 1984 — Section 13, 9
High Courts28 Mar 2014

K. Raju Vs P. Ramalingam

Madras High Court · (2014) 5 CTC 729

Criminal Procedure Code, 1973 (CrPC) — Section 313Specific Relief Act, 1963 — Section 16(c), 19(b), 20, 20(1), 20(2)(b)
High Courts28 Mar 2014

Gowri Vs T. Lakshmiammal

Madras High Court · (2014) 3 CTC 376 : (2014) 6 MLJ 353 : (2014) 6 MLJ 324

Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 2 Rule 2(2), Order 2 Rule 2(3)
High Courts28 Mar 2014

Sivabakiam Vs Parvathathammal

Madras High Court · (2014) 3 LW 557 : (2014) 7 MLJ 441

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 5Hindu Marriage Act, 1955 — Section 12, 16, 16(1), 16(1)(A)