High Courts04 Apr 2014Disposed Off
Uma Shankar Vs Revathy Vadivel
Madras High Court · (2014) 1 TNMAC 651
COURT ARCHIVE
Madras High Court judgments, 2014
3,633 judgments · page 145 of 182
High Courts04 Apr 2014Allowed
P. Mokkamayan Vs Lakshmiammal
Madras High Court · (2014) 3 MadWN(Civil) 737
High Courts04 Apr 2014Dismissed
R. Ramuththevar (died) Vs Selvi
Madras High Court · (2014) 3 MadWN(Civil) 353
High Courts04 Apr 2014Disposed Off
Guruvammal Vs Chinnamuniyandi
Madras High Court · (2014) 3 MadWN(Civil) 125
High Courts03 Apr 2014Allowed
S. Bhaskar Vs Uma Bhandari
Madras High Court · (2014) 1 LW(Cri) 721
Criminal Procedure Code, 1973 (CrPC) — Section 482, 91Negotiable Instruments Act, 1881 (NI) — Section 138, 141
High Courts03 Apr 2014Dismissed
S.D.K. Rajan and Rev. Devaraj Gnanasing Vs Jeddiya Sathya @ Sathya and Others
Madras High Court · (2014) 3 LW 108
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2-A, 144Constitution of India, 1950 — Article 226
High Courts03 Apr 2014Dismissed
Perumal Konar Vs Esakki alias Mookandi
Madras High Court · (2014) 04 MAD CK 0259
High Courts03 Apr 2014Allowed
P. Jayadevan Vs The State Government and The Tamil Nadu Housing Board
Madras High Court · (2014) 5 CTC 187 : (2014) 2 LW 785 : (2014) 4 MLJ 325
General Clauses Act, 1897 — Section 6Land Acquisition Act, 1894 — Section 11, 18, 31, 31, 31(2)Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 — Section 11, 114, 114(1), 114(2), 24
High Courts03 Apr 2014Dismissed
The Government of India Vs The Registrar Central Administrative Tribunal Madras Bench
Madras High Court · (2014) 04 MAD CK 0223
Constitution of India, 1950 — Article 14
High Courts03 Apr 2014
The Union of India Vs P. Deepak Singh and The Registrar, The Central Administrative Tribunal
Madras High Court · (2014) 04 MAD CK 0222
High Courts03 Apr 2014
J.S. Vidhyasagar Vs V. Suresh Babu
Madras High Court · (2014) 1 LW(Cri) 723
Criminal Procedure Code, 1973 (CrPC) — Section 311, 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts03 Apr 2014
K. Kuppuraj Vs M. Rajasulochana
Madras High Court · (2014) 5 CTC 199 : (2015) 1 DMC 685 : (2014) 5 MLJ 539
Hindu Marriage Act, 1955 — Section 13(1)(ib), 13(ia)(ib)
High Courts03 Apr 2014Dismissed
Srirangam Club, A registered Society Vs Srirangam Municipal Council
Madras High Court · (2015) 2 LW 273
Civil Procedure Code, 1908 (CPC) - Section 152, 47, 99 — Tamil Nadu District Municipalities Act, 1920 - Section 373, 4
High Courts03 Apr 2014Allowed
St. Xavier's Catholic College of Engineering Vs State of Tamil Nadu and Others
Madras High Court · (2015) WritLR 222
High Courts03 Apr 2014Disposed Off
Srirangam Club Vs Srirangam Municipal Council
Madras High Court · (2015) 2 MadWN(Civil) 366
High Courts03 Apr 2014Dismissed
United India Insurance Co. Ltd. Vs Selvi
Madras High Court · (2014) 1 TNMAC 714
High Courts03 Apr 2014Dismissed
Perumal Konar Vs Esakki @ Mookandi
Madras High Court · (2014) 2 MadWN(Civil) 717
High Courts03 Apr 2014
United India Insurance Co. Ltd. Vs Pushpathal
Madras High Court · (2014) LabIC 4465
Motor Vehicles Act, 1988 — Section 143, 147, 149
High Courts03 Apr 2014Dismissed
Thillai Natarajan Vs Mohammed Yusub
Madras High Court · (2014) 2 MadWN(Civil) 348