High Courts08 Apr 2014
Nurses Association Vs Shree Vepery Swetambar Murthi Pujak Jain Sangh
Madras High Court · (2014) 7 MLJ 100
Civil Procedure Code, 1908 (CPC) — Section 100
COURT ARCHIVE
Madras High Court judgments, 2014
3,633 judgments · page 143 of 182
High Courts08 Apr 2014
Shri. N. Madanlal Daga (HUF) Vs The Assistant Commissioner of Income Tax Central Circle-IV (2)
Madras High Court · (2014) 04 MAD CK 0129
Income Tax Act, 1961 — Section 143(1), 143(3), 153C
High Courts08 Apr 2014Allowed
Jeya Priya and Sivakarthikeyan Vs State and Dhanasekara Pandian
Madras High Court · (2014) 04 MAD CK 0126
Constitution of India, 1950 — Article 20, 20(3)Criminal Procedure Code, 1973 (CrPC) — Section 53, 53-A, 54Penal Code, 1860 (IPC) — Section 294(b), 495, 506(ii)
High Courts08 Apr 2014Disposed Off
K. Selvamani Vs The State of Tamil Nadu
Madras High Court · (2014) 4 MLJ 79
High Courts08 Apr 2014Dismissed
N. Manikandan Vs Tamil Nadu Dr. M.G.R. Medical University
Madras High Court · (2014) 4 MLJ 385
High Courts08 Apr 2014
Banumathy Vs The State of Tamil Nadu
Madras High Court · (2014) CriLJ 4584
Constitution of India, 1950 — Article 21, 22(5)Penal Code, 1860 (IPC) — Section 363A
High Courts07 Apr 2014Allowed
D.V. Loganathan Vs Sub-Registrar and Another
Madras High Court · (2014) 3 CTC 113 : (2014) 3 MLJ 666
High Courts07 Apr 2014
Sify Software Limited Vs Hermit Projects Private Limited and Sify Technologies Limited Secretary
Madras High Court · (2014) 04 MAD CK 0252
Companies Act, 1956 — Section 231, 232, 233, 234, 235
High Courts07 Apr 2014Dismissed
Kasi Ammal and Others Vs S.V. Natesa Thevar
Madras High Court · (2014) 04 MAD CK 0251
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(2)(1)
High Courts07 Apr 2014
Commissioner of Income Tax Chennai Vs Smt. Sushila Devi
Madras High Court · (2014) 04 MAD CK 0233
Income Tax Act, 1961 — Section 142(1), 143(2)
High Courts07 Apr 2014Allowed
Capt. Vivek A. Shanbhag Vs Union of India and Others
Madras High Court · (2014) 3 LW 368 : (2014) 4 MLJ 393 : (2014) WritLR 559
Constitution of India, 1950 — Article 226
High Courts07 Apr 2014Dismissed
K.C. Bhaskar Vs R. Siva
Madras High Court · (2014) 3 CTC 707
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 41 Rule 27(1)(b), 100
High Courts07 Apr 2014
Commissioner of Income Tax, Tamil Nadu-III Vs M/s. Rane Brake Linings Ltd.
Madras High Court · (2014) 269 CTR 423 : (2014) 365 ITR 401 : (2014) 226 TAXMAN 355
High Courts04 Apr 2014
Kluber Lubrication India Pvt. Ltd. Vs Commissioner of Cus.
Madras High Court · (2014) 305 ELT 390
High Courts04 Apr 2014Allowed
P. Rameshkumar Vs State
Madras High Court · (2014) 1 LW(Cri) 695
Penal Code, 1860 (IPC) — Section 406, 420, 468
High Courts04 Apr 2014
The Commissioner of Income Tax Vs M/s. American Power Conversion (India) Pvt. Ltd.
Madras High Court · (2014) 04 MAD CK 0260
Income Tax Act, 1961 — Section 263, 37(1), 43A, 80HHC
High Courts04 Apr 2014Allowed
Arulmighu Aathimooleswarar Thirukoil Vs Gurumoorthy
Madras High Court · (2014) 2 LW 983
Transfer of Property Act, 1882 — Section 22, 55(1)
High Courts04 Apr 2014
Standard Corporation India Ltd. Vs Tractors and Farm Equipment Ltd.
Madras High Court · (2014) 04 MAD CK 0245
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 4 Rule 1, Order 7 Rule 1, Order 7 Rule 11Copyright Act, 1911 — Section 16, 31Copyright Act, 1957 — Section 13, 14, 14(c), 15, 15(2)
High Courts04 Apr 2014Allowed
P. Elango Vs The Administrator, M.R.K. Co-operative Sugar Mills and Others
Madras High Court · (2014) 3 MLJ 575 : (2014) WritLR 488
Co-operative Societies Act, 1912 — Section 18Tamil Nadu Co-operative Societies Act, 1983 — Section 81, 87, 87(1)
High Courts04 Apr 2014
GAIL (India) Limited Vs M/s. OPG Energy Pvt. Ltd. M/s. OPG Energy Pvt. Ltd. Vs GAIL (India) Limited
Madras High Court · (2014) 04 MAD CK 0243
Arbitration and Conciliation Act, 1996 — Section 9Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5, Order 39 Rule 1, Order 39 Rule 2Electricity Act, 2003 — Section 2