COURT ARCHIVE

Madras High Court judgments, 2014

3,633 judgments · page 141 of 182

High Courts11 Apr 2014Disposed Off

Puducherry Environment Protection Association Vs The Union of India, The Secretary-Environment, Government of Puducherry, Shri Ajay Thiyagi, IAS. and Puducherry Pollution Control Committee

Madras High Court · (2014) 04 MAD CK 0059

Air (Prevention and Control of Pollution) Act, 1981 — Section 3, 31Water (Prevention and Control of Pollution) Act, 1974 — Section 28, 33A

High Courts11 Apr 2014

B. Gopi Vs G. Thiyagarajan, Income Tax Officer

Madras High Court · (2015) 370 ITR 353

Income Tax Act, 1961 — Section 276C, 277

High Courts11 Apr 2014

P. Bose Vs The District Collector and Others

Madras High Court · (2015) WritLR 224

High Courts11 Apr 2014Disposed Off

P. Bose Vs The District Collector/inspector of Panchayats, Sivaganga

Madras High Court · (2015) 1 CWC 562

High Courts10 Apr 2014

Shakthi Vs Commissioner of Customs

Madras High Court · (2014) 310 ELT 474

Customs Act, 1962 — Section 108, 11, 114, 114(i), 130(1)Foreign Trade (Development and Regulation) Act, 1992 — Section 11(1)

High Courts10 Apr 2014Allowed

K. Vijayal Vs The State of Tamil Nadu

Madras High Court · (2014) 4 LLN 236 : (2014) 4 MLJ 162

Land Acquisition Act, 1894 — Section 4(1), 6

High Courts10 Apr 2014Allowed

A.L. Vellaichamy Vs The State of Tamil Nadu

Madras High Court · (2014) 3 MLJ 840

Land Acquisition Act, 1894 — Section 4(1), 6

High Courts10 Apr 2014

Commissioner of Income Tax, Tiruchirapalli Vs M/s. Mangal and Mangal

Madras High Court · (2014) 366 ITR 478

High Courts10 Apr 2014

The Commissioner of Income Tax Chennai Vs M/s. Flothern Engineers Pvt. Limited

Madras High Court · (2014) 04 MAD CK 0200

Income Tax Act, 1961 — Section 143(3), 147, 148, 80IB

High Courts10 Apr 2014Allowed

Seetharaman Vs Mani

Madras High Court · (2014) 4 CTC 34 : (2014) 2 LW 652 : (2014) 4 MLJ 85

High Courts10 Apr 2014Dismissed

Assistant Provident Fund Commissioner Vs The Coimbatore District Consumers Co-Op. Wholesale Stores Ltd. and Employees Provident Fund Appellate Tribunal The Coimbatore District Consumers Co-Op. Wholesale Stores Ltd. Vs Presiding Officer Employees Provident Fund Appellate Tribunal, Scope Minar Core II and Assistant Provident Fund Commissioner

Madras High Court · (2014) 142 FLR 602 : (2014) LLR 838

Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14B, 17(1)(a), 17(1A), 17(3), 6

High Courts10 Apr 2014Dismissed

S.G.P. Exim Private Limited and M/s.Waterfall Estate Pvt. Ltd. Vs The Regional Provident Fund Commissioner and The Recovery Officer, Employee's Provident Fund

Madras High Court · (2014) 04 MAD CK 0112

Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 17B

High Courts10 Apr 2014Dismissed

J.E. Sivaramakrishnan and S. Kannan Vs Government of India, The Chennai Port Trust and The Deputy Chairman Chennai Port Trust

Madras High Court · (2014) 04 MAD CK 0111

Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 120B, 417Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2)

High Courts10 Apr 2014Allowed

G. Viswanathan Vs Kancheepuram Municipality

Madras High Court · (2014) 2 LW 763 : (2014) 3 MLJ 832

Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 4Tamil Nadu District Municipalities Act, 1920 — Section 354, 354(1), 354(2), 81, 82

High Courts10 Apr 2014Disposed Off

M/s. @Road Inc. Vs M/s. e-Logistics Private Ltd.

Madras High Court · (2014) 4 MLJ 1

Civil Procedure Code, 1908 (CPC) — Order 3 Rule 1, Order 7 Rule 11(a), 120, 148A, 20Copyright Act, 1957 — Section 62, 62(2)Trade Marks Act, 1999 — Section 134, 134(2), 92

High Courts10 Apr 2014Disposed Off

Kulanthaivel Vs The State

Madras High Court · (2014) 04 MAD CK 0071

Criminal Procedure Code, 1973 (CrPC) — Section 173(8), 207, 227, 311, 482Penal Code, 1860 (IPC) — Section 302, 307, 34, 341, 342

High Courts10 Apr 2014Allowed

E. Suganthi Shamala Vs Chief Engineer General Highways Department and Others

Madras High Court · (2014) 04 MAD CK 0062

High Courts10 Apr 2014Partly Allowed

Murugadoss Vs State

Madras High Court · (2014) 2 LW(Cri) 272 : (2014) 3 MLJ(Cri) 10

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 375, 376, 376(2)(f), 511

High Courts10 Apr 2014Disposed off

P.G. Saranyan and Others Vs Indian Bank and Others

Madras High Court · (2015) 3 BC 240

High Courts10 Apr 2014Disposed Off

Subbaraya Gounder Vs Ponnathal

Madras High Court · (2014) 2 MadWN(Civil) 246