High Courts16 Apr 2014Disposed Off
Kandasamy Spinning Mills Vs O. Padamavathi (Deceased)
Madras High Court · (2014) 2 MadWN(Civil) 701
COURT ARCHIVE
Madras High Court judgments, 2014
3,633 judgments · page 140 of 182
High Courts15 Apr 2014
M. Saravanan Vs State
Madras High Court · (2014) 3 MLJ(Cri) 7
Criminal Procedure Code, 1973 (CrPC) — Section 167(3)Penal Code, 1860 (IPC) — Section 109, 120(b), 147, 148, 149
High Courts15 Apr 2014Disposed Off
S. Muthupal Vs The Executive Engineer and Administrative Officer and The Accountant General of Tamil Nadu (A and E)
Madras High Court · (2014) 3 LW 671
High Courts15 Apr 2014Disposed Off
Kaliyappan and Others Vs The State of Tamil Nadu
Madras High Court · (2014) 04 MAD CK 0236
Constitution of India, 1950 — Article 14
High Courts15 Apr 2014
G. Krishnamoorthy Vs V. Sathyanarayan
Madras High Court · (2014) 6 MLJ 100
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts15 Apr 2014
Super Auto Forge Ltd. Vs Additional Commissioner of Income Tax, Chennai
Madras High Court · (2014) 365 ITR 318
Income Tax Act, 1961 — Section 10(A)(2)(iii), 10A, 10A(2), 10A(2) (iii), 10A(2)(iii)Industries (Development and Regulation) Act, 1951 — Section 14
High Courts15 Apr 2014
In Re: Comtec Components Ltd.
Madras High Court · (2014) 123 CLA 99 : (2014) 186 CompCas 311
Companies Act, 1956 — Section 100, 100, 101, 101(1), 102
High Courts15 Apr 2014Disposed Off
Sudha Ramalingam Vs Registrar General, Madras and Others
Madras High Court · AIR 2014 Mad 130 : (2014) 3 DMC 42 : (2014) 2 LW 599 : (2014) 3 MLJ 668
Constitution of India, 1950 — Article 235Family Courts Act, 1984 — Section 21, 23, 7
High Courts15 Apr 2014Allowed
Kalavathy Vs The State of Tamilnadu
Madras High Court · (2014) 04 MAD CK 0102
Constitution of India, 1950 — Article 21, 22(5)Penal Code, 1860 (IPC) — Section 147, 148, 294(b), 302, 307
High Courts15 Apr 2014Allowed
Vanitha Vs The State of Tamilnadu
Madras High Court · (2014) 04 MAD CK 0101
Penal Code, 1860 (IPC) — Section 294(b), 307, 323, 336, 341
High Courts15 Apr 2014Allowed
M/s. Moorthy and Associates Vs The Official Liquidator High Court, Madras
Madras High Court · (2014) 04 MAD CK 0074
High Courts15 Apr 2014Allowed
Shanmugam Vs State
Madras High Court · (2014) 2 LW(Cri) 115 : (2014) 2 MLJ(Cri) 415
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 307, 342
High Courts15 Apr 2014Allowed
S. Vijayalakshmi Vs State
Madras High Court · (2014) 2 LW(Cri) 267 : (2014) 3 MLJ(Cri) 3
Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2), 20, 7
High Courts11 Apr 2014Disposed Off
Sapthagiri Educational Trust Vs The State of Tamil Nadu, The Tamil Nadu Dr. Ambedkar Law University, The Bar Council of India and The Director of Legal Studies, Government of Tamil Nadu
Madras High Court · (2014) 3 MLJ 562 : (2014) WritLR 594
Constitution of India, 1950 — Article 14, 19(1)(g), 19(6), 21, 39ATamil Nadu Societies Registration Act, 1975 — Section 10
High Courts11 Apr 2014Dismissed
Dravida Munnettra Kazhagam Vs The Chief Election Commissioner, Election Commission of India, The State Chief Election Commissioner, Tamil Nadu, Fort St. George and The Chief Secretary, Government of Tamil Nadu
Madras High Court · AIR 2014 Mad 138 : (2014) 3 MLJ 828
Constitution of India, 1950 — Article 324
High Courts11 Apr 2014
M/s. K. and Co. and Mr. D.P. Vashist Vs M/s. Aashan Agencies, Mr. J. Jagdish Dhamija and Commissioner of Commercial Taxes Commercial Taxes Department, Chennai
Madras High Court · (2014) 04 MAD CK 0211
High Courts11 Apr 2014Dismissed
K. Suresh Babu Vs The Inspector General of Registration and The District Registrar, Chennai
Madras High Court · (2014) 04 MAD CK 0118
Constitution of India, 1950 — Article 19
High Courts11 Apr 2014Allowed
S. Hemalatha Vs P. Murali Vittal, Mr. P. Mahaveer Chand, Contractor/Sponsor, Commotard Private Limited and Mr. P. Mahaveer Chand, Director, M/s. Sponcer Commotrade Private Limited
Madras High Court · (2014) CriLJ 3263 : (2014) 3 CTC 542 : (2014) 2 LW 964 : (2014) 5 MLJ 81
Registration Act, 1908 — Section 17
High Courts11 Apr 2014
K. Chandrasekaran Vs State
Madras High Court · (2014) 3 MLJ(Cri) 296
Criminal Procedure Code, 1973 (CrPC) — Section 161(3), 173, 174, 174(3)(iv)