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Madras High Court judgments, 2014

3,633 judgments · page 126 of 182

High Courts09 Jun 2014Dismissed

The Madras Race Club Vs M. Victor

Madras High Court · (2014) 4 CTC 10 : (2014) 3 LW 260

Civil Procedure Code, 1908 (CPC) — Order 3 Rule 1, Order 3 Rule 3, Order 7 Rule 11, Order 7 Rule 11(b), Order 7 Rule 11(d)Constitution of India, 1950 — Article 311Industrial Disputes Act, 1947 — Section 2(k), 2(oo)(bb), 2(q), 2(s), 33(2)
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High Courts09 Jun 2014Allowed

Lakshmi Vs State

Madras High Court · (2014) 06 MAD CK 0248

Constitution of India, 1950 — Article 21, 22(5)Penal Code, 1860 (IPC) — Section 289, 336, 337, 341, 392
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High Courts09 Jun 2014Dismissed

Kalavathy Vs A. Pandian

Madras High Court · (2014) 06 MAD CK 0201

Civil Procedure Code, 1908 (CPC) — Section 6Specific Relief Act, 1963 — Section 34, 5Tamil Nadu Court Fees and Suits Valuation Act, 1955 — Section 25(b), 27
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High Courts09 Jun 2014

Arun Kumar Jain Vs Geeta

Madras High Court · (2014) 3 LW 577 : (2014) 3 LW 385 : (2014) 4 MLJ 641

Constitution of India, 1950 — Article 141, 142, 32Criminal Procedure Code, 1973 (CrPC) — Section 15(3)Dowry Prohibition Act, 1961 — Section 4, 6
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