High Courts11 Jun 2014
V. Karuthapandian Vs S. Raghavan
Madras High Court · (2014) 06 MAD CK 0176
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 8(5)
COURT ARCHIVE
Madras High Court judgments, 2014
3,633 judgments · page 125 of 182
High Courts11 Jun 2014Dismissed
The District Collector Vs Kalaivani
Madras High Court · (2014) 06 MAD CK 0175
High Courts11 Jun 2014Allowed
Rathinasami Vs The Deputy Superintendent of Police Vigilance and Anti Corruption
Madras High Court · (2014) 3 MLJ(Cri) 330
Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2), 20, 7
High Courts11 Jun 2014
Anu Jeevan Sales Corporation Vs P.M. Nambiraj
Madras High Court · (2014) 06 MAD CK 0149
High Courts11 Jun 2014Allowed
S. Balasudhakar Vs The Joint Director of School Education (Personnel) DPI Campus
Madras High Court · (2014) 06 MAD CK 0142
Penal Code, 1860 (IPC) — Section 498(A)
High Courts11 Jun 2014Allowed
R. Sridharan Vs The Registrar, Annamalai University
Madras High Court · (2014) 06 MAD CK 0138
High Courts11 Jun 2014Disposed Off
G. Arunai Theepam Vs Uma
Madras High Court · (2014) 06 MAD CK 0132
High Courts11 Jun 2014Allowed
T. Lokesh Vs The General Manager
Madras High Court · (2014) 06 MAD CK 0113
High Courts11 Jun 2014
N.R. Seethapathy Vs Revenue Divisional Officer-cum-Accomodation Controller
Madras High Court · (2014) 5 LW 398 : (2014) 7 MLJ 593
Constitution of India, 1950 — Article 226Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 3A, 3A(2), 3A(3)
High Courts11 Jun 2014Allowed
Mahi Vs State of Tamil Nadu
Madras High Court · (2014) 06 MAD CK 0079
Constitution of India, 1950 — Article 21, 22(5)Penal Code, 1860 (IPC) — Section 294(b), 336, 427, 506(ii)
High Courts11 Jun 2014
K. Muthuraj and Others Vs Sankarapandian and Others
Madras High Court · (2014) 06 MAD CK 0027
Transfer of Property Act, 1882 — Section 55
High Courts11 Jun 2014
International Exim Agency Vs Commr. of Cus. (Imports), Chennai
Madras High Court · (2015) 316 ELT 35 : (2016) 36 GSTR 411
Constitution of India, 1950 — Article 226
High Courts11 Jun 2014Dismissed
P. Binekas Selvakumar Gnanaraj and Others Vs Tirunelveli Diocesan Trust Association and Others
Madras High Court · (2015) 3 LW 79
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 1 Rule 10(2), 151
High Courts11 Jun 2014Disposed Off
K. Muthuraj Vs Sankarapandian
Madras High Court · (2015) 2 MadWN(Civil) 188
High Courts11 Jun 2014Dismissed
P. Binekas Selvakumar Gnanaraj Vs Tirunelveli Diocesan Trust Association
Madras High Court · (2015) 1 MadWN(Civil) 782
High Courts11 Jun 2014Disposed Off
Managing Director, T.S.T.C. Vs Periyapatty
Madras High Court · (2014) 2 TNMAC 467
High Courts10 Jun 2014
S.L. Hemalatha Vs State of Tamil Nadu
Madras High Court · (2014) 3 LLJ 397
Penal Code, 1860 (IPC) — Section 409, 465, 467, 471, 472
High Courts10 Jun 2014
Balasubramanian Vs State
Madras High Court · (2014) 2 LW(Cri) 253 : (2014) 3 MLJ(Cri) 100
Criminal Procedure Code, 1973 (CrPC) — Section 157, 207, 313Evidence Act, 1872 — Section 113A, 113A, 113B, 157, 32Penal Code, 1860 (IPC) — Section 304B, 304B, 306, 498A
High Courts10 Jun 2014
K. Rajagopalan Vs Gnanapandithan
Madras High Court · (2014) 4 CTC 315
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2), Order 19 Rule 1, Order 19 Rule 2, 115, 141Evidence Act, 1872 — Section 3Presidency Small Cause Courts Act, 1882 — Section 16
High Courts10 Jun 2014Disposed Off
Minor S. Vinothini Vs The Secretary Selection Committee
Madras High Court · (2014) 06 MAD CK 0298