High Courts12 Jun 2014
S. Arumugam Vs Principal Secretary/Commissioner of Revenue Administration
Madras High Court · (2014) 6 MLJ 97
COURT ARCHIVE
Madras High Court judgments, 2014
3,633 judgments · page 124 of 182
High Courts12 Jun 2014
Cruz Michel Vs District Revenue Officer
Madras High Court · (2014) 2 LW(Cri) 90 : (2014) 3 MLJ(Cri) 119
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Essential Commodities Act, 1955 — Section 6(b), 7(1)(a)(ii)
High Courts12 Jun 2014Allowed
J. Bhuvankumar Vs The Commissioner, Employment and Training Department
Madras High Court · (2014) LabIC 3123 : (2014) 6 MLJ 228
High Courts12 Jun 2014Allowed
S. Mahadevan Vs The Government of Tamilnadu
Madras High Court · (2014) 06 MAD CK 0288
High Courts12 Jun 2014Allowed
D. Babusamy Kamalakaran Vs The State of Tamil Nadu
Madras High Court · (2014) 06 MAD CK 0287
High Courts12 Jun 2014Dismissed
A. Paulin Alfy Vs Rev. R. Joseph Lazarus
Madras High Court · (2014) 06 MAD CK 0250
High Courts12 Jun 2014
C. Kumaran Vs The Director General of Police
Madras High Court · (2014) 3 LLN 428
Constitution of India, 1950 — Article 14, 16
High Courts12 Jun 2014Disposed Off
Managing Director Vs N. Rajendran
Madras High Court · (2015) 4 ACC 463 : (2015) ACJ 2054
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33, 151
High Courts12 Jun 2014
B. Sekar Vs Chief Engineer (Personnel), Tamil Nadu Generation and Corporation Limited
Madras High Court · (2014) 3 LLJ 716
Constitution of India, 1950 — Article 226
High Courts12 Jun 2014Disposed Off
L. and T. Finance Limited Vs J.K.S. Constructions Pvt. Ltd.
Madras High Court · (2014) 06 MAD CK 0210
Arbitration and Conciliation Act, 1996 — Section 34, 9
High Courts12 Jun 2014Dismissed
Buhari Sons Pvt. Ltd. Vs The State of Tamil Nadu
Madras High Court · (2014) 4 CTC 113
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, Order 34 Rule 7, Order 34 Rule 8, Order 39 Rule 1, 11Constitution of India, 1950 — Article 102, 103, 123(1), 124, 126Government Grants Act, 1895 — Section 2, 3
High Courts12 Jun 2014Dismissed
R. Natarajan Vs The Registrar General, High Court, Madras
Madras High Court · (2014) 06 MAD CK 0177
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1
High Courts12 Jun 2014Disposed Off
Aishwarya Lakshmi Vs The Director of Medical Education
Madras High Court · (2014) 06 MAD CK 0148
High Courts12 Jun 2014
N. Rangarajan Vs The District Revenue Officer Ooty
Madras High Court · (2014) 06 MAD CK 0131
High Courts12 Jun 2014
Buhari Sons Pvt. Ltd. Vs State of Tamil Nadu
Madras High Court · (2014) 5 MLJ 778
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, Order 34 Rule 7, Order 34 Rule 8, Order 39 Rule 1, Order 39 Rule 2Constitution of India, 1950 — Article 102, 103, 123(1), 124, 126Easements Act, 1882 — Section 60(b)
High Courts11 Jun 2014Dismissed
Chockalingam Vs Annamalai Cotton Mills Pvt. Ltd.
Madras High Court · (2014) 06 MAD CK 0290
Criminal Procedure Code, 1973 (CrPC) — Section 374, 401Electricity Act, 1910 — Section 39(1), 44(1)(c)Penal Code, 1860 (IPC) — Section 484
High Courts11 Jun 2014
Vijayalakshmi Vs State of Tamil Nadu
Madras High Court · (2014) 3 MLJ(Cri) 257
Constitution of India, 1950 — Article 22(1)Penal Code, 1860 (IPC) — Section 336, 341, 392, 397, 506(ii)
High Courts11 Jun 2014Dismissed
M. Vadivel Vs The Joint Director of School Education
Madras High Court · (2014) 06 MAD CK 0254
High Courts11 Jun 2014Dismissed
T. Sakthivel Vs N. Vijayalakshmi
Madras High Court · (2014) 06 MAD CK 0251
High Courts11 Jun 2014
Devi Vs Government of Tamil Nadu
Madras High Court · (2014) 3 MLJ(Cri) 589
Constitution of India, 1950 — Article 21, 22, 22(1), 22(5)Criminal Procedure Code, 1973 (CrPC) — Section 50