High Courts09 Jul 2014
N. Manivannan Vs The Commissioner, Kallakurichi Municipality
Madras High Court · (2014) 07 MAD CK 0253
COURT ARCHIVE
Madras High Court judgments, 2014
3,633 judgments · page 108 of 182
High Courts09 Jul 2014Disposed Off
Royal Sundaram Alliance Insurance Co. Ltd. Vs Suguna
Madras High Court · (2014) 2 TNMAC 449
High Courts08 Jul 2014
S. Muthusamy Vs Ramathal
Madras High Court · (2014) 3 MLJ(Cri) 456
Criminal Procedure Code, 1973 (CrPC) — Section 200, 248(1)Penal Code, 1860 (IPC) — Section 147, 148, 294(b), 323, 324
High Courts08 Jul 2014
N.Sagadevan Vs The Secretary to the Government
Madras High Court · (2014) 07 MAD CK 0099
High Courts08 Jul 2014
Krishnakumar Vs The Chief Secretary to the Government of Tamil Nadu
Madras High Court · (2014) CriLJ 3721 : (2014) 4 CTC 346 : (2014) 3 LW 701 : (2014) 5 MLJ 385
Constitution of India, 1950 — Article 215Contempt of Courts Act, 1971 — Section 15, 15(2)Penal Code, 1860 (IPC) — Section 376, 417, 506(i)
High Courts08 Jul 2014
N.S.K. Builders P. Ltd. Vs CESTAT, Chennai
Madras High Court · (2015) 38 STR 8
Central Excises and Salt Act, 1944 - Section 35F
High Courts07 Jul 2014
The Special Tahsildar Vs Parvathi Ammal
Madras High Court · (2014) 07 MAD CK 0252
Land Acquisition Act, 1894 — Section 18, 4(1)
High Courts07 Jul 2014
T.Selvakumar Vs The Secretary to Government
Madras High Court · (2014) 07 MAD CK 0234
High Courts07 Jul 2014
Jay Prakash Marmu Vs The Director Central Industrial Security Force
Madras High Court · (2014) 07 MAD CK 0162
High Courts07 Jul 2014
A. Murugan Vs The Secretary Department of Home
Madras High Court · (2014) 07 MAD CK 0157
Constitution of India, 1950 — Article 226
High Courts07 Jul 2014
Jaya Vs The Secretary to the Government
Madras High Court · (2014) 07 MAD CK 0156
Penal Code, 1860 (IPC) — Section 323, 336, 341, 380, 392
High Courts07 Jul 2014
Kalaiarasi Vs The Secretary to Government
Madras High Court · (2014) 07 MAD CK 0155
Penal Code, 1860 (IPC) — Section 147, 148, 294[b), 302, 336
High Courts07 Jul 2014
Sa. Duraisamy Vs Millenia Realtors Pvt. Ltd.
Madras High Court · (2014) 07 MAD CK 0154
Arbitration and Conciliation Act, 1996 — Section 11(6)
High Courts07 Jul 2014
Ajimunisha Vs The Secretary to the Government
Madras High Court · (2014) 07 MAD CK 0152
Constitution of India, 1950 — Article 21Penal Code, 1860 (IPC) — Section 294[b), 307, 323, 336, 341
High Courts07 Jul 2014
Pallavi Vs The Secretary to Government
Madras High Court · (2014) 07 MAD CK 0135
Penal Code, 1860 (IPC) — Section 323, 336, 379, 397, 506[ii)
High Courts07 Jul 2014
Paramasivam Driving School Vs The Transport Commissioner
Madras High Court · (2014) 07 MAD CK 0134
High Courts07 Jul 2014
S.Ananthakrishnan Vs The Regional Transport Authority
Madras High Court · (2015) 1 ACC 501 : AIR 2014 Mad 271
Motor Vehicles Act, 1988 — Section 89(1)(e)
High Courts07 Jul 2014
T.N.Anandhi Vs The Secretary to Government
Madras High Court · (2014) 07 MAD CK 0116
High Courts07 Jul 2014
The Management of Coimbatore District Central Co-operative Bank Ltd. Vs K. Kovindasamy
Madras High Court · (2014) 07 MAD CK 0114
Constitution of India, 1950 — Article 226Tamil Nadu Shops and Establishments Act, 1947 — Section 41, 41(2)