High Courts04 Jul 2014
K. Gowtham Chand Vs G.S. Chandra Pushpa
Madras High Court · (2014) 3 LW 809 : (2014) 2 RCR(Rent) 424
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10, 10(2)(i), 10(2)(ii)(a), 10(2)(ii)(a), 10(2)(iii)
COURT ARCHIVE
Madras High Court judgments, 2014
3,633 judgments · page 110 of 182
High Courts04 Jul 2014
R. Sakthivel Vs State by Inspector of Police
Madras High Court · (2014) 07 MAD CK 0064
Prevention of Cruelty to Animals Act, 1960 — Section 11, 12, 29, 32, 33
High Courts04 Jul 2014
K. Shymala Vs The Director General of Police
Madras High Court · (2014) 3 MLJ(Cri) 569
Criminal Procedure Code, 1973 (CrPC) — Section 164Foreigners Act, 1946 — Section 3(2)(e)Penal Code, 1860 (IPC) — Section 109, 120(B), 147, 148, 149
High Courts04 Jul 2014
M. Krishnamoorthy Vs Sahara Bibi
Madras High Court · (2014) 5 LW 755
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 22 Rule 10, Order 23 Rule 1A, 107Transfer of Property Act, 1882 — Section 52
High Courts04 Jul 2014
Vanniya Kula Shatriya Vellala Maharaja Madalayam Vs A. Ramakrishnan
Madras High Court · (2014) 07 MAD CK 0061
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 1, 26Specific Relief Act, 1963 — Section 6
High Courts04 Jul 2014
K. Gowtham Chand Vs Tmt. Chandrapushpa
Madras High Court · (2014) 3 LW 798 : (2014) 5 MLJ 522
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 4, 4(4), 4(5)(a)
High Courts04 Jul 2014
M. Sridaran Vs Aranthai Annadurai
Madras High Court · (2014) 07 MAD CK 0051
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts04 Jul 2014
Govindasamy Vs State
Madras High Court · (2014) 3 MLJ(Cri) 745
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 302
High Courts04 Jul 2014
The Joint Commissioner of Income Tax Vs Kalanithi Maran
Madras High Court · (2014) 270 CTR 296 : (2014) 366 ITR 453 : (2014) 3 LW 846
Constitution of India, 1950 — Article 226, 32Income Tax Act, 1961 — Section 139, 142, 143(1), 143(2), 143(3)
High Courts04 Jul 2014Dismissed
A. Ganesan Matriculation Higher Secondary School Vs Kandan and Others
Madras High Court · (2015) LabIC 2772
Plantations Labour Act, 1951 - Section 15Workmens Compensation Act, 1923 - Section 12 12(1) 12(2) 12(3) 12(i)
High Courts04 Jul 2014Disposed Off
Ramasamy Gounder (died) Vs Sivasubramanian
Madras High Court · (2014) 3 MadWN(Civil) 371
High Courts04 Jul 2014
K.S. Subbiah Vs Tamil Nadu Electricity Board
Madras High Court · (2014) 07 MAD CK 0010
Electricity Act, 2003 — Section 43
High Courts04 Jul 2014
Gnanam Vs The Commissioner of Police
Madras High Court · (2014) 07 MAD CK 0009
Penal Code, 1860 (IPC) — Section 294(b), 307, 323, 336, 34
High Courts04 Jul 2014
G. Sivamani Vs The State of Tamil Nadu
Madras High Court · (2014) 07 MAD CK 0006
High Courts04 Jul 2014
G. Ragunath Vs The Director of Elementary Education
Madras High Court · (2014) 07 MAD CK 0005
High Courts03 Jul 2014
Mats Engineering Private Limited Vs The Customs Excise Service Tax
Madras High Court · (2015) 315 ELT 395
Central Excises and Salt Act, 1944 — Section 35B(5)Finance Act, 1994 — Section 76
High Courts03 Jul 2014
T. Thanusu Vs The Secretary to Government of Tamil Nadu
Madras High Court · (2014) 6 MLJ 93
High Courts03 Jul 2014
Saroja Vs R.P. Matheswaran
Madras High Court · (2014) 3 LW 726 : (2014) 6 MLJ 53
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 2, Order 6 Rule 4Transfer of Property Act, 1882 — Section 122, 126
High Courts03 Jul 2014
Thiru. K. Masthan Rao Vs State
Madras High Court · (2015) 1 LW(Cri) 254 : (2014) 3 MLJ(Cri) 523
Criminal Procedure Code, 1973 (CrPC) — Section 197, 482Factories Act, 1948 — Section 105(1), 106, 117, 29(1)(a)(iii), 29(1)a(III)
High Courts03 Jul 2014
T. Sathiyavathi Vs The Joint Director of School Education (Personnel) DPI Campus
Madras High Court · (2014) 07 MAD CK 0230