High Courts14 Jul 2014
Commissioner of Income-tax Vs Akbar Ali Dhala
Madras High Court · (2014) 226 TAXMAN 254
Income Tax Act, 1961 — Section 45, 54EC, 54EC(3)National Highways Authority of India Act, 1988 — Section 3
COURT ARCHIVE
Madras High Court judgments, 2014
3,633 judgments · page 106 of 182
High Courts14 Jul 2014
D. Elizabeth Vs The Director of School Education
Madras High Court · (2014) 07 MAD CK 0095
High Courts14 Jul 2014
M. Jeeva Jeyarani Vs The State of Tamil Nadu
Madras High Court · (2014) 07 MAD CK 0094
High Courts14 Jul 2014
M. Raja Vs The Superintendent of Police
Madras High Court · (2014) 07 MAD CK 0093
Civil Procedure Code, 1908 (CPC) — Section 152
High Courts14 Jul 2014
Muthulakshmi Vs The District Collector
Madras High Court · (2014) 07 MAD CK 0092
High Courts14 Jul 2014
E. Gopalraj Vs The Director of Public Health and Preventive Medicine
Madras High Court · (2014) 07 MAD CK 0077
High Courts14 Jul 2014
M. Marimuthu Vs The Regional Joint Registrar of Cooperative Societies
Madras High Court · (2014) 6 CTC 296 : (2014) 5 LW 75
Constitution of India, 1950 — Article 226Tamil Nadu Co-operative Societies Act, 1983 — Section 152, 153, 33, 33(14), 33(14)(a)
High Courts14 Jul 2014
The Commissioner of Income Tax Vs Aditya Ferro Alloys P. Ltd.
Madras High Court · (2014) 366 ITR 490
High Courts14 Jul 2014
The Commissioner of Income Tax Vs TVS Finance and Services Ltd.
Madras High Court · (2014) 366 ITR 487
High Courts14 Jul 2014
Sujan Sundari Vs The Secretary to Government
Madras High Court · (2014) 07 MAD CK 0073
Penal Code, 1860 (IPC) — Section 294[b), 302, 336, 341, 379
High Courts14 Jul 2014
DIT (Exemptions) Vs Young Men Christian Association
Madras High Court · (2014) 07 MAD CK 0027
Banking Regulation Act, 1949 - Section 51Income Tax Act, 1961 - Section 147 158BC 269SS 269T 271
High Courts14 Jul 2014Partly Allowed
Managing Director, T.N.S.T.C. Ltd., Vs S. Geetha
Madras High Court · (2014) 2 TNMAC 18
High Courts11 Jul 2014
National Insurance Company Vs Saraswathi
Madras High Court · (2014) 07 MAD CK 0180
High Courts11 Jul 2014
Commissioner of Central Excise Vs Ranga Balaji Cotton Mills
Madras High Court · (2014) 47 GST 715
Central Excises and Salt Act, 1944 — Section 11AC
High Courts11 Jul 2014
Jagadeswari Vs Kandasamy
Madras High Court · (2014) 5 LW 361
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9
High Courts11 Jul 2014
Quest Life Services (P) Ltd. Vs CESTAT
Madras High Court · (2014) 308 ELT 670
Central Excises and Salt Act, 1944 — Section 35FCustoms Act, 1962 — Section 114(A), 28Special Economic Zones Act, 2005 — Section 30
High Courts11 Jul 2014
Commissioner of C. Ex. Vs Sri Ranga Balaji Cotton Mills
Madras High Court · (2015) 317 ELT 698
Central Excises and Salt Act, 1944 - Section 11 AC