High Courts17 Jul 2014
J. Anitha Valarmathy Vs K. John Hilton Maharaja
Madras High Court · (2015) 3 Crimes 247 : (2014) 5 LW 94 : (2014) 5 LW 345
Protection of Women From Domestic Violence Act, 2005 — Section 12, 19, 19(5), 19(7), 2
COURT ARCHIVE
Madras High Court judgments, 2014
3,633 judgments · page 104 of 182
High Courts17 Jul 2014
The Commissioner of Customs Vs Transasia Bio-Medicals Ltd.
Madras High Court · (2014) 309 ELT 461 : (2015) 33 GSTR 131
Customs Act, 1962 — Section 130
High Courts17 Jul 2014
Hindustan Unilever Limited Vs Reckitt Benckiser (India) Limited
Madras High Court · (2014) 4 LW 637 : (2014) 6 MLJ 444
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, Order 7 Rule 11(a), 20, 20(c), 9
High Courts17 Jul 2014
Commr. of Cus. (Exports) Vs K.R.M. International Ltd.
Madras High Court · (2014) 309 ELT 456 : (2016) 36 GSTR 155
Central Excises and Salt Act, 1944 — Section 11A, 11ACCustoms Act, 1962 — Section 111, 112(a), 114A, 130, 27
High Courts17 Jul 2014
S. Mallan Vs The Superintendent of Police
Madras High Court · (2014) 07 MAD CK 0223
High Courts17 Jul 2014
S. Kaliammal Vs The Registrar (Housing)
Madras High Court · (2014) 07 MAD CK 0222
Tamil Nadu Co-operative Societies Act, 1983 — Section 90
High Courts17 Jul 2014
Chinna Thevar Vs The Deputy Registrar of Co-operative Societies
Madras High Court · (2014) 07 MAD CK 0203
Constitution of India, 1950 — Article 226Tamil Nadu Co-operative Societies Act, 1983 — Section 152, 167, 81, 87
High Courts17 Jul 2014
U. Shahul Hameed Vs Rajagopal
Madras High Court · (2014) 4 LW 535
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 41 Rule 28Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(2)(i), 10(2)(vii)
High Courts17 Jul 2014
I. Shahul Hameed Vs The Chairman, Pandyan Grama Bank
Madras High Court · (2014) WritLR 1101
High Courts17 Jul 2014
M. Sadasivan Vs The Manonmaniam Sundaranar University
Madras High Court · (2014) 07 MAD CK 0124
High Courts17 Jul 2014
Kaesav Saw Mill Vs The Assistant Commissioner (CT)
Madras High Court · (2014) 07 MAD CK 0123
Tamil Nadu Value Added Tax Act, 2006 — Section 22(2), 27(2), 27(2)(iii)
High Courts17 Jul 2014
Ramasamy Vs State of Tamil Nadu
Madras High Court · (2014) 4 CTC 627 : (2014) 4 LW 221 : (2014) 6 MLJ 430
General Clauses Act, 1897 — Section 21Succession Act, 1925 — Section 141
High Courts17 Jul 2014
North Star Shipping Services Pvt. Ltd. Vs Commr. of S.T.
Madras High Court · (2015) 51 GST 390 : (2015) 37 STR 707
High Courts16 Jul 2014
K. Bangaru Vs The Engineer-in-Chief and Chief Engineer General
Madras High Court · (2014) 3 LLN 422
High Courts16 Jul 2014
G. Maheswaran Vs The Branch Manager, Union Bank of India
Madras High Court · (2014) 07 MAD CK 0225
High Courts16 Jul 2014
L.S. Mills Limited Vs The Assistant Commissioner (CT)(FACT)
Madras High Court · (2014) 07 MAD CK 0184
Tamil Nadu General Sales Tax Act, 1959 — Section 16(1)(a)Tamil Nadu Value Added Tax Act, 2006 — Section 27(3), 4, 4(1), 51
High Courts16 Jul 2014
P. Sangettha Vs The State of Tamil Nadu
Madras High Court · (2014) 07 MAD CK 0081
High Courts16 Jul 2014
N. Baskar Vs Director of Elementary Education
Madras High Court · (2014) 8 MLJ 341
High Courts16 Jul 2014
Saradha Travels Vs Commissioner of Service Tax, Chennai
Madras High Court · (2015) 34 GSTR 362 : (2015) 37 STR 433
Central Excises and Salt Act, 1944 — Section 35G, 37C(b)Finance Act, 1994 — Section 73(1)