High Courts06 Jan 2011Allowed
V. Rajendran Vs The Government of Tamil Nadu
Madras High Court · (2011) 6 RCR(Civil) 1896
Land Acquisition Act, 1894 — Section 11A, 16, 4, 4(1), 48
COURT ARCHIVE
Madras High Court judgments, 2011
5,053 judgments · page 250 of 253
High Courts06 Jan 2011Allowed
SRF Limited Vs Refex Refrigerants Limited and The Union of India (UOI) Refex Refrigerants Limited Vs Union of India (UOI)
Madras High Court · (2011) 01 MAD CK 0405
Customs Tariff Act, 1975 — Section 9A, 9C
High Courts06 Jan 2011Dismissed
Lakshmi Ammal and Others Vs G. Lingan and Lingammal G. Lingan and Lingammal Vs Lakshmi Ammal and Others
Madras High Court · (2011) 2 CTC 833
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(1), 10(2), 14, 15, 16
High Courts06 Jan 2011
Mrs. Carunia Vanitha Vs The Director of Elementary Education and The District Elementary Educational Officer
Madras High Court · (2011) 01 MAD CK 0268
Constitution of India, 1950 — Article 14, 226Tamil Nadu Minority Schools (Recognition and Payment of Grants) Rules, 1977 — Rule 11(3), 15, 19, 68
High Courts06 Jan 2011
Nagalingam and D. Sathis Kannan Vs Central Bank of India
Madras High Court · (2011) 01 MAD CK 0260
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts06 Jan 2011
Maheswari Vs Duraisamy, New India Assurance Co. Ltd., Kuppammal and P.N. Ramasamy
Madras High Court · (2011) 01 MAD CK 0255
Motor Vehicles Act, 1988 — Section 163, 166, 168
High Courts06 Jan 2011Dismissed
S. Thirunavukarasu Vs The State of Tamil Nadu
Madras High Court · (2011) 01 MAD CK 0247
Constitution of India, 1950 — Article 14, 15, 309
High Courts06 Jan 2011
Colgate Palmolive India Ltd. Vs T.J. George, Proprietor, South India Roadways
Madras High Court · (2011) 01 MAD CK 0149
Civil Procedure Code, 1908 (CPC) — Section 100Contract Act, 1872 — Section 62
High Courts06 Jan 2011
The Divisional Manager, The New India Assurance Co. Ltd. Vs Anjalai and Others
Madras High Court · (2011) 01 MAD CK 0084
High Courts06 Jan 2011Allowed
K.K. Thirumurugan Vs The Inspector General of Registration, The Assistant Inspector General of Registration and The Sub-Registrar
Madras High Court · (2011) 01 MAD CK 0083
Constitution of India, 1950 — Article 226Transfer of Property Act, 1882 — Section 2(10), 47A, 54
High Courts06 Jan 2011Allowed
Saravanan Vs State by The Sub Inspector of Police
Madras High Court · (2011) 01 MAD CK 0014
Criminal Procedure Code, 1973 (CrPC) — Section 451, 457, 482Madras Prohibition Act, 1937 — Section 11, 4(1), 4(1A), 6
High Courts06 Jan 2011
Rajappan Vs The District Collector, The Tahsildar and The Village Administrative Officer
Madras High Court · (2011) 01 MAD CK 0007
High Courts06 Jan 2011Dismissed
The New India Assurance Co. Ltd. Vs Mr. P. Manoharan and Hari Paranthaman
Madras High Court · (2011) 01 MAD CK 0003
High Courts05 Jan 2011Dismissed
Dr. Surendranath Vs The State of Tamil Nadu
Madras High Court · (2011) 01 MAD CK 0466
Constitution of India, 1950 — Article 320Tamil Nadu Civil Services (Discipline and Appeal) Rules, 1955 — Rule 17
High Courts05 Jan 2011Dismissed
Manickammal Vs C. Balu and M. Subbiah
Madras High Court · (2011) 01 MAD CK 0465
Evidence Act, 1872 — Section 58
High Courts05 Jan 2011Dismissed
K. Thiagaraja Pandian Vs The District Collector and The Executive Officer, Special Panchayat
Madras High Court · (2011) 01 MAD CK 0462
High Courts05 Jan 2011Dismissed
D.K. Gunasekaran Vs The Principal District Court cum Co-operative Tribunal and Others
Madras High Court · (2011) WritLR 374
High Courts05 Jan 2011
K.S. Murugan (deceased), Seetha and Seenithai Vs State Express Transport Corporation (Tamil Nadu) Ltd.
Madras High Court · (2011) 2 CTC 360
Constitution of India, 1950 — Article 14, 16, 21Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 2, 2, 47
High Courts05 Jan 2011
S. Thangaraj Vs D. Soundararajan and The National Insurance Co. Ltd.
Madras High Court · (2011) 01 MAD CK 0353
High Courts05 Jan 2011Dismissed
S. Karuppusamy Vs Director, The Directorate of Elementary School Education and Others
Madras High Court · (2011) 01 MAD CK 0291