High Courts07 Jan 2011Allowed
Balu @ Pattasu Balu Vs The State of Tamilnadu and The Commissioner of Police
Madras High Court · (2011) 01 MAD CK 0189
Penal Code, 1860 (IPC) — Section 294, 336, 341, 379, 380
COURT ARCHIVE
Madras High Court judgments, 2011
5,053 judgments · page 249 of 253
High Courts07 Jan 2011Dismissed
Ramaiyan, Dhanapal and Geetha Vs Krishnan (died), Muniyammal, Dhanalakshmi and Govindhan
Madras High Court · (2011) 6 CTC 386
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2, Order 21 Rule 54, Order 21 Rule 66, Order 21 Rule 67, Order 21 Rule 69Constitution of India, 1950 — Article 227
High Courts07 Jan 2011Dismissed
N. Srinivasan and N.S. Balanchandhar Vs Mrs. Vidya Durai
Madras High Court · (2011) 3 CTC 444 : (2011) 3 LW 112
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 1
High Courts07 Jan 2011
Sunitha Logistics Vs The Commissioner of Customs (Seaport-Exports), The Additional Commissioner of Customs (Group-7 B) and The Director General of Foreign Trade and Ex-Officio Additional Secretary to Government of India Ministry of Commerce
Madras High Court · (2011) 01 MAD CK 0173
High Courts07 Jan 2011Dismissed
M. Shanmugham Vs S. Murugadass and K. Anandan
Madras High Court · (2011) 01 MAD CK 0169
Limitation Act, 1963 — Article 54, 28Specific Relief Act, 1963 — Section 20
High Courts07 Jan 2011Dismissed
P.A. Thangarajan Vs G. Annadurai and Gokulakannan
Madras High Court · (2011) 01 MAD CK 0162
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Registration Act, 1908 — Section 49, 77
High Courts07 Jan 2011Allowed
Lucas TVS Ltd. and United India Insurance Company Ltd. Vs Alitalia Airlines
Madras High Court · (2011) 3 MLJ 142
Evidence Act, 1872 — Section 103
High Courts07 Jan 2011Dismissed
Rayathal (died) (Thulasiammal and Others) Vs Periya Kannu and Others
Madras High Court · (2011) 01 MAD CK 0118
Tamil Nadu Patta Pass Book Act, 1983 — Section 14
High Courts07 Jan 2011
Dr. G.S.M.P. Khadri Vs The Commissioner and Secretary to the Government of Tamil Nadu and Others
Madras High Court · (2011) 01 MAD CK 0070
Constitution of India, 1950 — Article 14
High Courts07 Jan 2011Dismissed
Noorjahan Beevi Vs Vagikha Ammal
Madras High Court · (2011) 01 MAD CK 0069
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts07 Jan 2011Dismissed
Mahadhoon Beevi Vs R. Gunasekaran and Chithi Kamila Begum
Madras High Court · (2011) 01 MAD CK 0066
Evidence Act, 1872 — Section 31, 58
High Courts07 Jan 2011Dismissed
The Managing Director, Tamil Nadu State Transport Corporation Ltd., Villupuram Division Vs Ayyanar, rep. by his Father and Guardian Kalia Perumal
Madras High Court · (2011) 01 MAD CK 0065
High Courts07 Jan 2011Dismissed
Alamelumangai Vs Smt A. Krishnaveni
Madras High Court · (2011) 01 MAD CK 0054
Specific Relief Act, 1963 — Section 16, 20(2)
High Courts07 Jan 2011Dismissed
Sivasankaran Vs Thankayyan and Others
Madras High Court · (2011) 01 MAD CK 0053
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 9 Rule 2, Order 9 Rule 3, Order 9 Rule 6, Order 9 Rule 8
High Courts07 Jan 2011Dismissed
M. Umadevi Vs The State of Tamil Nadu and Others
Madras High Court · (2011) 01 MAD CK 0045
High Courts07 Jan 2011Dismissed
United India Insurance Co. Ltd. Vs V. Mahendran (in coma, rep. by father Umakanthan) and V. Kannan
Madras High Court · (2011) 01 MAD CK 0032
High Courts07 Jan 2011Dismissed
A. Meharbhan and Ameerkhan Vs K. Sultan Mohaideen
Madras High Court · (2011) 01 MAD CK 0024
Evidence Act, 1872 — Section 114Negotiable Instruments Act, 1881 (NI) — Section 118
High Courts06 Jan 2011Dismissed
R. Sarath Kumar rep. by his natural guardian Mr. M. Ramachandran Vs The General Manager and The Manager
Madras High Court · (2011) 01 MAD CK 0459
High Courts06 Jan 2011
P. Muthaiyan Vs The State of Tamilnadu and Others
Madras High Court · (2011) 01 MAD CK 0454
High Courts06 Jan 2011Dismissed
Salem Textiles Limited Vs The Authorised Officer, Phoenix ARC Private Ltd and Industrial Development Bank of India Ltd.
Madras High Court · AIR 2011 Mad 216 : (2012) 1 BC 110 : (2011) 162 CompCas 286 : (2011) 2 CTC 306 : (2011) WritLR 293
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(2), 13(4), 13(9), 17(3), 41Sick Industrial Companies (Special Provisions) Act, 1985 — Section 15, 16(2), 22, 3(1)