High Courts07 Jan 2011Dismissed
Narayanasamy Vs Paulraj, Appuraj and Rengaraj
Madras High Court · (2011) 01 MAD CK 0445
COURT ARCHIVE
Madras High Court judgments, 2011
5,053 judgments · page 248 of 253
High Courts07 Jan 2011Allowed
N. Lalitha and Others Vs Manujothi Ashramam
Madras High Court · (2011) 2 CTC 28
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 3Limitation Act, 1963 — Article 54, 58Tamil Nadu Urban Land (Ceiling and Regulation) Act, 1978 — Section 10(1), 11, 9
High Courts07 Jan 2011
S. Subbiah Vs The Executive Engineer and Administrative Officer, Tamil Nadu Housing Board, Tirunelveli Housing Unit
Madras High Court · (2011) 01 MAD CK 0378
High Courts07 Jan 2011Dismissed
A. Ramasamy Mooper Vs A. Ramamoorthy and A. Lakshmana Mooper
Madras High Court · (2011) 01 MAD CK 0345
Evidence Act, 1872 — Section 90
High Courts07 Jan 2011Dismissed
Rethinammal and Others Vs R. Swaminathan and Others
Madras High Court · (2011) 01 MAD CK 0343
High Courts07 Jan 2011
S. Vijayalakshmi and S. Kathiravan Vs S. Senthilkumar, M.V. Kumaresan and United India Insurance Company Limited
Madras High Court · (2011) 01 MAD CK 0326
High Courts07 Jan 2011Dismissed
P.R.S. Sivakumar and P.S. Rajeswari Devi Vs V. Palani and V. Karuppiah
Madras High Court · (2011) 01 MAD CK 0322
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts07 Jan 2011Dismissed
Anandakrishnan Vs The Commissioner. and The Chairman
Madras High Court · (2011) 01 MAD CK 0317
Easements Act, 1882 — Section 60, 62
High Courts07 Jan 2011Dismissed
B. Krishnamoorthy and Others Vs Kamalambal and Others
Madras High Court · (2011) 01 MAD CK 0290
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 31
High Courts07 Jan 2011Dismissed
C. Kesavan Vs S. Sivagurunathan
Madras High Court · (2011) 01 MAD CK 0273
High Courts07 Jan 2011Allowed
A. Gowri Bai and A. Joseph Ranjeev Das Vs S. Elizabeth and S. Devakumar Samuel
Madras High Court · (2011) 2 CTC 266
Easements Act, 1882 — Section 7
High Courts07 Jan 2011Dismissed
S. Sandira Vs The Chairman, The Member Secretary, Pondicherry Institute of Post-Matric Technical Education (PIPMATE) and S. Rajangam
Madras High Court · (2011) 01 MAD CK 0241
Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 2
High Courts07 Jan 2011Allowed
P.L. Lakshmanan Vs N.N.N. Nachiappan and M. Senthilnathan Chettiar
Madras High Court · (2011) 01 MAD CK 0234
High Courts07 Jan 2011
S. Kiruthika Vs The State of Tamil Nadu and Others
Madras High Court · (2011) 1 CTC 385 : (2011) WritLR 100
High Courts07 Jan 2011Dismissed
Gopi Vs H. David and Johnson Harris David Vs Sivagnanam
Madras High Court · (2011) 1 CTC 694 : (2011) 1 LW 806 : (2011) 112 RD 748
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Registration Act, 1908 — Section 17(1), 18, 28Transfer of Property Act, 1882 — Section 41
High Courts07 Jan 2011
Vinay Auto Copier Machine Vs The Commissioner of Customs (Seaport-Exports), The Additional Commissioner of Customs (Group-7 B) and The Director General of Foreign Trade and Ex-Officio Additional Secretary to Government of India Ministry of Commerce
Madras High Court · (2011) 01 MAD CK 0201
High Courts07 Jan 2011
Enterprise International Ltd. Vs Commissioner of Customs (Exports) and Assistant Commissioner of Customs (Group-7B), DEPB Section
Madras High Court · (2011) 01 MAD CK 0199
High Courts07 Jan 2011Allowed
Puttu Kempaiah Vs Manjula and Others
Madras High Court · (2011) 1 LW 668
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97, Order 41 Rule 23, Order 41 Rule 23A, Order 41 Rule 27
High Courts07 Jan 2011Dismissed
S. Nagarathinam Vs Govt. of Tamilnadu
Madras High Court · (2011) 01 MAD CK 0192
Tamil Nadu Pension Rules, 1978 — Rule 20, 43(5), 9, 9(1)
High Courts07 Jan 2011Dismissed
Munusamy and Others Vs Vengadachalam and Others
Madras High Court · (2011) 1 LW 647
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 101, Order 21 Rule 102, Order 21 Rule 103, Order 21 Rule 35, Order 21 Rule 97