High Courts03 Feb 2011Allowed
G. Kuppumani, G. Ramesh Kumar and G. Vishnukumar Vs V. Kasthuri Rengan @ Kumar, The Branch Manger, United Insurance Company Ltd., Smt. Varthini Ammal and T.M. Krishnamoorthy
Madras High Court · (2011) 02 MAD CK 0338
COURT ARCHIVE
Madras High Court judgments, 2011
5,053 judgments · page 226 of 253
High Courts03 Feb 2011
NHC Enterprises Vs The Commissioner of Customs (Seaport-Exports), The Additional Commissioner of Customs and The Director General of Foreign Tradeand Ex-Officio, Additional Secretary to Government of India, Ministry of Commerce and Industry, Department of Commerce
Madras High Court · (2011) 02 MAD CK 0308
High Courts03 Feb 2011Dismissed
R. Srinivasan Vs The District Collector, The Tahsildar, The Managing Director and The Chief Engineer Highways Department
Madras High Court · (2011) 02 MAD CK 0298
Constitution of India, 1950 — Article 226
High Courts03 Feb 2011Dismissed
A.M. Muniswamy Proprietor, The Bharathi Roadways Vs The Presiding Officer Principal Labour Court and M.A. Shahjehan
Madras High Court · (2011) 02 MAD CK 0297
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 25
High Courts03 Feb 2011Dismissed
A. Dhakshnamoorthy Vs The Secretary to the Government State Government of Tamil Nadu, The Principal Commissioner and Commissioner of Commercial Taxes, N. Umapathy Enquiry Officer/Deputy Commissioner (CT) and Enquiry Officer/Assistant Commissioner (CT)
Madras High Court · (2011) 02 MAD CK 0289
Constitution of India, 1950 — Article 311(2)Tamil Nadu Civil Services (Discipline and Appeal) Rules, 1955 — Rule 17Tamil Nadu Pension Rules, 1978 — Rule 9
High Courts03 Feb 2011
Franco Indian Pharmaceutical (P) Ltd. Vs The Commercial Tax Officer
Madras High Court · (2011) 02 MAD CK 0243
High Courts03 Feb 2011
Sengoda Goundar Vs Arunachalam and Sellammal
Madras High Court · (2011) 02 MAD CK 0228
High Courts03 Feb 2011Dismissed
G. Rengarajan @ Ravi Vs K.N.S. Gopal, G. Lakshmi and Janardhanam
Madras High Court · (2011) 02 MAD CK 0195
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, 100Easements Act, 1882 — Section 52, 60Specific Relief Act, 1963 — Section 38
High Courts03 Feb 2011Allowed
M.A. Manickam Vs The Chairman Chennai Port Trust
Madras High Court · (2011) 02 MAD CK 0193
Constitution of India, 1950 — Article 226
High Courts03 Feb 2011Dismissed
Antony Waste Handling Cell Private Limited Vs Mr. Anbalagan Chief Administrative Officer Market Management Committee and Mr. Vikram Kapoor, I.A.S. Member Secretary
Madras High Court · (2011) 02 MAD CK 0191
High Courts03 Feb 2011Allowed
Rukkammal and Others Vs Mottaiyammal @ Gengiammal and Others
Madras High Court · (2011) 1 LW 934
Succession Act, 1925 — Section 63
High Courts03 Feb 2011
Tamil Nadu State Transport Corporation, Villupuram Limited Vs S. Kanagavalli, Rani alias Selvarani and K. Babu
Madras High Court · (2011) 02 MAD CK 0050
High Courts03 Feb 2011
M. Mahalaxmi Vs The Branch Manager, State Bank of India
Madras High Court · (2011) 02 MAD CK 0046
Constitution of India, 1950 — Article 226
High Courts03 Feb 2011Dismissed
Smt. V. Rathina Vs The Accounts Officer, The Assistant Elementary Educational Officer, Mrs. Violet and Mrs. Kumutha
Madras High Court · (2011) 02 MAD CK 0016
Tamil Nadu Pension Rules, 1978 — Rule 49(13)
High Courts02 Feb 2011Dismissed
Indian Institute of Technology Vs The Presiding Officer and Others
Madras High Court · (2011) 3 LLJ 438
Industrial Disputes Act, 1947 — Section 2, 33C
High Courts02 Feb 2011Dismissed
A. Selvaraj Vs The Chief Engineer, Administrative Branch, Personnel Department, The Chairman, The Executive Engineer (Urban), Erode Electricity Distribution Circle and The Assistant Engineer (Vigilance), Vigilance Department, Tamil Nadu Electricity Board
Madras High Court · (2011) 02 MAD CK 0510
High Courts02 Feb 2011Dismissed
Rayappan Vs Jayaraman and Others
Madras High Court · (2011) 02 MAD CK 0507
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts02 Feb 2011Dismissed
N. Srinivasan Vs The Chairman, The Chief Engineer, Tamil Nadu Electricity Board and The Superintending Engineer
Madras High Court · (2011) 02 MAD CK 0494
Constitution of India, 1950 — Article 14
High Courts02 Feb 2011Allowed
I. Kadher Basha Vs The Principal Chief Conservator of Forest and Head of Forest Force, The Conservator of Forests and The State of Tamil Nadu
Madras High Court · (2011) 02 MAD CK 0493
Tamil Nadu Civil Services (Discipline and Appeal) Rules, 1955 — Rule 17
High Courts02 Feb 2011Dismissed
Saraswathi and Onasis Vs Thayammal and Others
Madras High Court · (2011) 02 MAD CK 0491
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 9 Rule 13, 5