High Courts02 Feb 2011
M. Gruvammal Vs The Registrar, Co-operative Society, The Joint Registrar, Co-operative Society and The Special Officer
Madras High Court · (2011) 02 MAD CK 0488
COURT ARCHIVE
Madras High Court judgments, 2011
5,053 judgments · page 227 of 253
High Courts02 Feb 2011
A. Kari and Others Vs Needle Industries Ltd. and Others
Madras High Court · (2011) 1 CTC 811 : (2011) 129 FLR 240 : (2011) 3 LLJ 423
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 12(3), 18(1), 18(2), 18(3), 33C(2)
High Courts02 Feb 2011Allowed
T. Subramanian Vs The Deputy Commercial Tax Officer
Madras High Court · (2012) 50 VST 410
Tamil Nadu General Sales Tax Act, 1959 — Section 18(6), 24, 24(3), 25, 8
High Courts02 Feb 2011
Sri Sai Solutions Vs The Commissioner of Customs (Seaport-Exports), The Additional Commissioner of Customs (Group-7B) and The Director General of Foreign Tradeand Ex-Officio, Additional Secretary to Government of India, Ministry of Commerce and Industry, Department of Commerce
Madras High Court · (2011) 02 MAD CK 0295
High Courts02 Feb 2011Allowed
J. Joshuva Vs The Revenue Divisional Officer
Madras High Court · (2011) 5 CTC 273 : (2011) 6 RCR(Civil) 1903
Constitution of India, 1950 — Article 162, 166, 226Mines and Minerals (Development and Regulation) Act, 1957 — Section 21(1), 24, 4(1), 4(1A)Tamil Nadu Minor Mineral Concession Rules, 1959 — Rule 10, 10(1), 36, 36(5), 36(A)
High Courts02 Feb 2011Dismissed
Dharmapuri Mel Their Masjid Sunnath Jamath Vs The District Registrar and Others
Madras High Court · (2011) 02 MAD CK 0288
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 379, 427, 448, 506(1)Waqf Act, 1995 — Section 51
High Courts02 Feb 2011
Beyatrees Antony and Sonia Vs A.K. Mani and Others
Madras High Court · (2011) 02 MAD CK 0286
Evidence Act, 1872 — Section 101, 102, 103, 104
High Courts02 Feb 2011
S.I. langovan Vs The Secretary to the Government, Industries Department, The District Collector, The Revenue Divisional Officer and The Assistant Director of Geology and Mining
Madras High Court · (2011) 02 MAD CK 0285
High Courts02 Feb 2011Allowed
Govinda Naidu (died) and Others Vs Krishnan and Others
Madras High Court · (2011) 02 MAD CK 0284
High Courts02 Feb 2011
K. Radhalakshmi Vs The Secretary Department of Revenue and Others
Madras High Court · (2011) 02 MAD CK 0278
Tamil Nadu Urban Land (Ceiling and Regulation) Act, 1978 — Section 11(3), 12(1), 24, 24(4), 9Tamil Nadu Urban Land (Ceiling and Regulation) Repeal Act, 1999 — Section 3(2), 4Tamil Nadu Urban Land (Ceiling and Regulation) Rules, 1978 — Rule 23
High Courts02 Feb 2011Dismissed
Dr. R. Senthilnathan and Others Vs Medical Council of India and Others
Madras High Court · (2011) 02 MAD CK 0269
High Courts02 Feb 2011
The Superintending Engineer, Madurai Electricity Distribution Circle Vs Pandiammal
Madras High Court · (2011) 02 MAD CK 0242
Workmens Compensation Act, 1923 — Section 2, 4(4), 4A
High Courts02 Feb 2011Allowed
K. Perumal Vs The Commissioner of Police, The Deputy Commissioner of Police and The Deputy Commissioner of Police, (Armed Reserve)
Madras High Court · (2011) 02 MAD CK 0235
Tamil Nadu Police Subordinate Service (Discipline and Appeal) Rules, 1955 — Rule 3
High Courts02 Feb 2011Dismissed
M. Palanisamy, M. Chinnasamy and K. Nagaraj Vs The Government of Tamil Nadu
Madras High Court · (2011) 02 MAD CK 0234
Tamil Nadu Land Acquisition Act, 1978 — Section 48B
High Courts02 Feb 2011Allowed
Bharathi Vs Palaniammal, Panneerselvam and Pattathammal
Madras High Court · (2011) 02 MAD CK 0229
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 31Transfer of Property Act, 1882 — Section 126
High Courts02 Feb 2011
Asthalakshmi Marketing Vs The Commissioner of Customs (Seaport-Imports) Custom House, The Assistant Commissioner of Customs House and The Assistant Commissioner of Customs, (SIIB) Custom House
Madras High Court · (2011) 02 MAD CK 0227
High Courts02 Feb 2011Allowed
T. Gopichandar Vs The Secretary to Government Transport Department Secretariat and The Managing Director Tamil Nadu State Transport Corporation Ltd.
Madras High Court · (2011) 02 MAD CK 0217
High Courts02 Feb 2011Allowed
S. Ponmani Vs State of Tamilnadu and Others
Madras High Court · (2011) 02 MAD CK 0213
High Courts02 Feb 2011Dismissed
E. Saravanan Vs The Chairman and The Financial Adviser and Chief Accounts Officer, Chennai Port Trust
Madras High Court · (2011) 02 MAD CK 0202
Constitution of India, 1950 — Article 226
High Courts02 Feb 2011Allowed
Ruchak Metals Vs State of Tamil Nadu
Madras High Court · (2011) 185 ECR 133 : (2011) 41 VST 63
Tamil Nadu General Sales Tax Act, 1959 — Section 12(3)