High Courts07 Feb 2011
Tamil Nadu State Transport Corporation Ltd. Vs N. Saminathan N. Saminathan Vs Tamil Nadu State Transport Corporation Ltd.
Madras High Court · (2011) 02 MAD CK 0157
COURT ARCHIVE
Madras High Court judgments, 2011
5,053 judgments · page 224 of 253
High Courts07 Feb 2011Dismissed
E. Vijayaraj Vs The Teachers Recruitment Board
Madras High Court · (2011) 02 MAD CK 0153
Constitution of India, 1950 — Article 226
High Courts07 Feb 2011
The Divisional Manager New India Assurance Company Limited Vs U. Selvi @ Tamilselvi and Others
Madras High Court · (2011) 02 MAD CK 0088
Motor Vehicles Act, 1988 — Section 168
High Courts07 Feb 2011
United India Ins. Co. Ltd. Vs Amirthavalli and Others
Madras High Court · (2011) 2 LW 378
Evidence Act, 1872 — Section 3Motor Vehicles Act, 1988 — Section 140, 166
High Courts07 Feb 2011
The Management of A.M. Sekar and Company Vs B. Usha and The Deputy Commissioner of Workmens' Compensation of Labour
Madras High Court · (2011) 02 MAD CK 0055
High Courts04 Feb 2011Allowed
M. Manohar and Others Vs The State of Tamil Nadu
Madras High Court · (2011) 02 MAD CK 0513
Indira Gandhi National Open University Act, 1985 — Section 2Tamil Nadu State and Subordinate Services Rules, 1955 — Rule 19University Grants Commission Act, 1956 — Section 3, 3
High Courts04 Feb 2011Dismissed
R. Senthamarai Vs The Commissioner, Municipal Corporation
Madras High Court · (2011) 02 MAD CK 0508
Tamil Nadu Municipal Services (Discipline and Appeal) Rules, 1970 — Rule 8(2)
High Courts04 Feb 2011
Arjunan Vs D. Kethu Munuswamy @ Munuswamy and Tamil Nadu Slum Clearance Board
Madras High Court · (2011) 02 MAD CK 0498
Easements Act, 1882 — Section 60Tamil Nadu Slum Areas (Improvement and Clearance) Act, 1971 — Section 29Transfer of Property Act, 1882 — Section 106
High Courts04 Feb 2011Dismissed
M. Vasudevan Vs Chennai Metropolitan Development Authority
Madras High Court · (2011) 02 MAD CK 0496
Tamil Nadu Transparency in tenders Act, 1998 — Section 10
High Courts04 Feb 2011Dismissed
The Managing Director,Tamil Nadu State Transport Corporation Vs Vaijayanthimala and Vishal
Madras High Court · (2011) 02 MAD CK 0400
High Courts04 Feb 2011Allowed
N. Neeravi Vs The Secretary, Department of School Education, The Director, Teacher Education Research and Training, P. Sukumar, Senior Lecturer, District Institute of Education and Training (DIET) and Dr. C. Kathirvel, Senior Lecturer, District Institute of Education and Training (DIET)
Madras High Court · (2011) 02 MAD CK 0330
Tamil Nadu State and Subordinate Services Rules, 1955 — Rule 10, 10(1)
High Courts04 Feb 2011Disposed Off
Rattha Holding Co. (P) Ltd. Vs The Deputy Commissioner of Income Tax, Company and The Commissioner of Income Tax
Madras High Court · (2011) 02 MAD CK 0303
High Courts04 Feb 2011
Vyahulam Vs Inspector of Police Sebastiammal Vs State
Madras High Court · (2011) 02 MAD CK 0299
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts04 Feb 2011Dismissed
Mathiazhagan Vs Teachers Recruitment Board
Madras High Court · (2011) 02 MAD CK 0291
High Courts04 Feb 2011Dismissed
Malathi Brick Industry Karaikal Vs The Chief Secretary Government of Puducherry, The Superintending Engineer-III, Public Works Department, Government of Puducherry, The Executive Engineer, Puducherry Slum Clearance Board and Ministry of Environment and Forests, Government of India
Madras High Court · (2011) 02 MAD CK 0270
Constitution of India, 1950 — Article 226
High Courts04 Feb 2011Dismissed
G. Maharajan Asari Vs G. Natarajan Asari
Madras High Court · (2011) 2 CTC 527
High Courts04 Feb 2011Dismissed
M. Marimuthu Vs R. Narasimhan
Madras High Court · (2011) 02 MAD CK 0230
Evidence Act, 1872 — Section 73, 92Specific Relief Act, 1963 — Section 16
High Courts04 Feb 2011
Skylark Office Machines Vs The Commissioner of Customs (Seaport-Exports), The Addl. Commissioner of Customs (Group-7 B) and Director General of Foreign Trade and Ex-officio Additional Secretary to the Government of India, Ministry of Commerce and Industry, Department of Commerce
Madras High Court · (2011) 02 MAD CK 0226
High Courts04 Feb 2011
Lav Auto Coppier Machine Vs The Commissioner of Customs (Seaport-Exports), The Addl. Commissioner of Customs and Director General of Foreign Trade and Ex-officio Additional Secretary to the Government of India, Ministry of Commerce and Industry, Department of Commerce
Madras High Court · (2011) 02 MAD CK 0225
High Courts04 Feb 2011
M/s. Snowcem Paints Vs The Superintedent of police, The Inspector of Police L and O F2 and The Secretary Sil Business Employees Union
Madras High Court · (2011) 02 MAD CK 0223