High Courts04 Jul 2011Dismissed
N. Karuppayal Vs The State
Madras High Court · (2011) 07 MAD CK 0030
Constitution of India, 1950 — Article 21
COURT ARCHIVE
Madras High Court judgments, 2011
5,053 judgments · page 115 of 253
High Courts04 Jul 2011Allowed
Sree Visalakshi Mills (P) Ltd. Vs The Controlling Authority under the Payment of Gratuity Act, (Assistant Commissioner of Labour (In-charge) and Others
Madras High Court · (2011) 07 MAD CK 0023
High Courts04 Jul 2011
R. Perumal Vs The Deputy Superintendent of Police, The Inspector of Police, Gandarvakkottai Police Station and The Sub Inspector of Police, Athanakottai Police Station
Madras High Court · (2011) 07 MAD CK 0001
High Courts02 Jul 2011Dismissed
Dhanalakshmi Mills Ltd., Tirupur Vs Presiding Officer, Labour Court, Coimbatore and Others
Madras High Court · (2011) LLR 1028
High Courts01 Jul 2011Dismissed
The Managing Director, Tamil Nadu State Transport Corporation Ltd., Division I Vs Venkidupathi, Saradhamani, James Anderson and Idayakumar
Madras High Court · (2011) 07 MAD CK 0494
High Courts01 Jul 2011
K. Duraikannu Vs The State of Tamil Nadu
Madras High Court · (2011) 07 MAD CK 0487
Tamil Nadu Civil Services (Discipline and Appeal) Rules, 1955 — Rule 17
High Courts01 Jul 2011Dismissed
Mrs. Hasan Ammal Vs State and Others
Madras High Court · (2011) 07 MAD CK 0460
Constitution of India, 1950 — Article 21, 22(1), 32Motor Vehicles Act, 1988 — Section 16Penal Code, 1860 (IPC) — Section 506
High Courts01 Jul 2011Dismissed
Velu Vs State by Inspector of Police
Madras High Court · (2011) 07 MAD CK 0450
Penal Code, 1860 (IPC) — Section 201, 279, 304A, 337, 338
High Courts01 Jul 2011Dismissed
A. Victor Vs M. Jayaprakash
Madras High Court · (2011) 3 Crimes 163
Negotiable Instruments Act, 1881 (NI) — Section 138, 139
High Courts01 Jul 2011
N. Ram and Others Vs N. Ravi and Others
Madras High Court · (2011) 166 CompCas 555
Companies Act, 1956 — Section 10F, 173(2), 31, 397, 398
High Courts01 Jul 2011
R.K. Chandramohan Vs Bar Council of India
Madras High Court · (2011) 07 MAD CK 0412
High Courts01 Jul 2011Allowed
K. Kanagammal, K. Ramakrishna and K. Jayakumar Vs Chandran @ G. Mani, R. Ramesh, The New India Assurance Limited and The Oriental Insurance Company Limited
Madras High Court · (2011) 3 LW 821
Constitution of India, 1950 — Article 136, 143Motor Vehicles Act, 1988 — Section 147(1), 149(2), 149(4), 149(5), 163A
High Courts01 Jul 2011Allowed
R. Madanagopal Vs A. Suseelabai and United India Insurance Company Limited
Madras High Court · (2011) 07 MAD CK 0409
High Courts01 Jul 2011Dismissed
Manager, Iffco Tokio General Insurance Co. Ltd. Vs Selvam and Others
Madras High Court · (2013) ACJ 1198
Motor Vehicles Act, 1988 — Section 149, 149(2), 149(2)(a)(ii), 149(2)(a)(ii), 163A
High Courts01 Jul 2011Allowed
S. Viswanathan Vs The District Collector and Others
Madras High Court · (2011) 7 MLJ 1115
Constitution of India, 1950 — Article 14, 19(1)Tamil Nadu Patta Pass Book Act, 1983 — Section 10, 12, 13, 3, 3(1)
High Courts01 Jul 2011
C. Periasamy Servai Vs The Joint Commissioner, Hindu Religious and Charitable Endowment Department, The Executive Officer and The Judicial Magistrate No. 2, Magistrate Court
Madras High Court · (2011) 07 MAD CK 0329
Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 — Section 101
High Courts01 Jul 2011Dismissed
Larsen and Toubro Ltd. Vs The Presiding Officer, Employees' Provident Fund Appellate Tribunal and The Assistant Provident Fund Commissioner, Employees Provident Fund Organisation
Madras High Court · (2011) 07 MAD CK 0326
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14B, 15(2), 7I, 7Q
High Courts01 Jul 2011Dismissed
Sonny George Vs The Commissioner, St. Thomas Mount Panchayat Union, Chitlapakkam, Chennai.
Madras High Court · (2011) WritLR 610
Constitution of India, 1950 — Article 226
High Courts01 Jul 2011
Sea Shells Realtors Pvt. Ltd. Vs Power Grid Corporation of India Ltd.
Madras High Court · (2011) 8 MLJ 461 : (2011) WritLR 669
Telegraph Act, 1885 — Section 10, 16, 16(1)
High Courts01 Jul 2011Allowed
E. Sankaran Vs Mrs. Krishnaveni and Rajammal
Madras High Court · (2011) 3 LW 841 : (2011) 7 MLJ 347
Succession Act, 1925 — Section 263