High Courts05 Jul 2011
P. Velayutham Alias Kumar Vs The Superintendent of Police, Karur District, The Superintendent of Police, Dindigul District, The Inspector of Police and Kumar
Madras High Court · (2011) 07 MAD CK 0144
COURT ARCHIVE
Madras High Court judgments, 2011
5,053 judgments · page 114 of 253
High Courts05 Jul 2011Dismissed
Malarvijy Vs Kanthan and The Registrar of Marriage, Pondicherry Municipality
Madras High Court · (2011) 6 CTC 35
Hindu Marriage Act, 1955 — Section 13, 13(1)
High Courts05 Jul 2011
A. Ganesan Nadar Vs The State of Tamil Nadu and Others
Madras High Court · (2011) 07 MAD CK 0104
Constitution of India, 1950 — Article 226
High Courts05 Jul 2011
Dr. Kumaradoss Vs C. Pathrose and R. Suresh
Madras High Court · (2011) 07 MAD CK 0100
High Courts05 Jul 2011Dismissed
S. Lakshmi Vs R. Sekar
Madras High Court · (2011) 07 MAD CK 0005
Hindu Marriage Act, 1955 — Section 13(1), 24, 9
High Courts04 Jul 2011Dismissed
P. Jeyabalan Vs District Revenue Officer and Ex-Officio Secretary to Government, Civil Supplies and Consumer Protection Department
Madras High Court · (2011) 07 MAD CK 0505
Essential Commodities Act, 1955 — Section 6(A), 6(B)
High Courts04 Jul 2011
Silampayee Vs Principal Accountant General (A and E), Office of the Accountant General (A and E), Chennai - 600 018 and Others
Madras High Court · (2011) 7 MLJ 356
Tamil Nadu Pension Act, 1871 — Section 12Tamil Nadu Pension Rules, 1978 — Rule 49
High Courts04 Jul 2011Allowed
K. Periyasamy Vs Agricultural Production Commissioner and Secretary to Government, Agriculture Department, The Commissioner of Horticulture and Plantation Crops and The Deputy Director of Horticulture
Madras High Court · (2011) 07 MAD CK 0380
Tamil Nadu Government Servants Conduct Rules, 1973 — Rule 20(1)
High Courts04 Jul 2011Dismissed
J.E. Kannady Vs Joint Secretary, Ministry of Human Resource Development, Department of Elementary Education, Government of India and The Chairman, Jan Shikshan Sansthan
Madras High Court · (2011) 07 MAD CK 0370
Constitution of India, 1950 — Article 12
High Courts04 Jul 2011
Ammavasai Vs The Commissioner of Land Administration, Government of Tamil Nadu
Madras High Court · (2011) 07 MAD CK 0368
Limitation Act, 1963 — Section 14Tamil Nadu Patta Pass Book Act, 1983 — Section 13, 14
High Courts04 Jul 2011Dismissed
V.C. Selvan Vs The Secretary to Government, Commercial Taxes (G) Dept., The Deputy Registrar of Chits and Rethna Chit Funds (P) Ltd.
Madras High Court · (2011) 07 MAD CK 0366
Chit Funds Act, 1982 — Section 64Constitution of India, 1950 — Article 226, 227
High Courts04 Jul 2011
K. Paramasivan Vs The Commissioner Rural Development Agency, The District Collector and The Project Officer District Rural Development Agency
Madras High Court · (2011) 07 MAD CK 0310
High Courts04 Jul 2011Allowed
Mrs. D. Shanthi and D. Sridhar Vs The Sub Registrar and The District Registrar
Madras High Court · (2011) 8 MLJ 126
Income Tax Act, 1961 — Section 230ARegistration Act, 1908 — Section 71, 72Tamil Nadu Registration Rules, 1983 — Rule 166(1)
High Courts04 Jul 2011Dismissed
Nalini Muthu Vs Muthu
Madras High Court · (2011) 07 MAD CK 0289
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 41 Rule 27(1)Hindu Marriage Act, 1955 — Section 10(1), 13(1), 25
High Courts04 Jul 2011Allowed
S. Lucy Paul Vs The Government of Tamil Nadu and Others
Madras High Court · (2011) 07 MAD CK 0282
High Courts04 Jul 2011Dismissed
Mukkalathor Sanga Abiviruthi Elementary School Vs The Tahsildar
Madras High Court · (2011) 07 MAD CK 0233
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1Tamil Nadu Public Building (Licensing) Act, 1965 — Section 2(7)
High Courts04 Jul 2011Dismissed
The Commissioner of Income Tax Vs PL Chemical Limited
Madras High Court · (2011) 07 MAD CK 0159
Finance Act, 2002 — Section 28
High Courts04 Jul 2011Allowed
Krishna P. Nair Vs The Commissioner, The Special Commissioner and Commissioner, Treasuries and Accounts and The District Treasury Officer, Huzur Treasury
Madras High Court · (2011) 07 MAD CK 0150
Constitution of India, 1950 — Article 14, 226, 227
High Courts04 Jul 2011Allowed
Manjula Vs State by the Commissioner of Police and The Secretary to Government Home, Prohibition and Excise Department
Madras High Court · (2011) 07 MAD CK 0146
Constitution of India, 1950 — Article 21, 22, 22(5)
High Courts04 Jul 2011Allowed
A. Manickam Vs The Assistant Commissioner (Exercise)
Madras High Court · (2011) 07 MAD CK 0142
Tamil Nadu Liquor (Retail Vending) Rules, 1989 — Rule 25, 32