High Courts30 Jun 2011Dismissed
The Divisional Manager United India Insurance Company Limited Vs Lingaraj and The Block Manager
Madras High Court · (2011) 06 MAD CK 0580
COURT ARCHIVE
Madras High Court judgments, 2011
5,053 judgments · page 117 of 253
High Courts30 Jun 2011Dismissed
Chennai Medical College and Hospital and Research Centre Vs Government of India, Ministry of Health and Family Welfare Department, The Medical Council of India and The Tamil Nadu Dr. M.G.R. Medical University
Madras High Court · (2011) 06 MAD CK 0573
Constitution of India, 1950 — Article 226Indian Medical Council Act, 1956 — Section 10(1), 10AMedical Council (Criteria for Identification of Students Admitted in Excess of Admission Capacity of Medical Colleges) Regulations, 1997 — Regulation 17, 5, 6, 7, 8
High Courts30 Jun 2011Allowed
Uthami, Krithika, Subbayal and Periya Gounder Vs C. Devaraju, C.A.M. Manjula and The Branch Manager The New India Assurance Company Ltd.
Madras High Court · (2011) 06 MAD CK 0571
High Courts30 Jun 2011Allowed
The Managing Director, Tamil Nadu State Transport Corporation Ltd. Vs K. Balsubramaniam
Madras High Court · (2011) 06 MAD CK 0545
High Courts30 Jun 2011Dismissed
Ambujam Ammal and M.Sampathkumar Vs The Commissioner and S.L. Munusamy
Madras High Court · (2011) 06 MAD CK 0543
Civil Procedure Code, 1908 (CPC) — Section 100Income Tax Act, 1961 — Section 260A
High Courts30 Jun 2011
Sakthi Vs M. Sundararaj and Another
Madras High Court · (2013) 2 ACC 636 : (2013) ACJ 926
Penal Code, 1860 (IPC) — Section 168, 169, 279, 337
High Courts30 Jun 2011Dismissed
Lingayyan Vs G. Pandiyan
Madras High Court · (2011) 06 MAD CK 0504
Evidence Act, 1872 — Section 65
High Courts30 Jun 2011Dismissed
Smt. Parvathi and Others Vs K.K. Bellan
Madras High Court · (2011) 06 MAD CK 0503
High Courts30 Jun 2011Allowed
A. Manicka Mudaliar Vs Murugesa Mudaliar and Tiruchengode Weavers Co-Operative Production and Sales Sangam Murugesa Mudaliar Vs Tiruchengode Weavers Co-Operative Production and Sales Sangam and A. Manicka Mudaliar
Madras High Court · (2011) 06 MAD CK 0502
Registration Act, 1908 — Section 49Transfer of Property Act, 1882 — Section 53(A)
High Courts30 Jun 2011Dismissed
P. Soosai Manikam Secretary, Savariyarpattinam Primary Agricultural Co-operative Bank Limited Vs The Joint Registrar of Co-operative Societies, Ramnad Region, The Deputy Registrar of Co-operative Societies and The Special Officer, Savariyarpattinam Primary Agricultural Co-operative Bank Limited
Madras High Court · (2011) 06 MAD CK 0475
Payment of Gratuity Act, 1972 — Section 13
High Courts30 Jun 2011Allowed
Prabhakar Rao and Others Vs The Inspector of Police District Crime Branch and Santhasorupan
Madras High Court · (2011) 06 MAD CK 0474
Penal Code, 1860 (IPC) — Section 109, 120, 406, 415, 420
High Courts30 Jun 2011Dismissed
P. Ramasamy and Co. Vs The State of Tamilnadu and Others
Madras High Court · (2011) 06 MAD CK 0460
Constitution of India, 1950 — Article 14
High Courts30 Jun 2011Allowed
K.S. Rengasamy Vs The Chief Educational Officer, The District Educational Officer and The Secretary, Madura College Higher Secondary School
Madras High Court · (2011) 06 MAD CK 0459
High Courts30 Jun 2011Dismissed
S. Krishnamurthy Vs The State of Tamilnadu
Madras High Court · (2011) 06 MAD CK 0453
Penal Code, 1860 (IPC) — Section 201, 302, 336(A), 376Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(2)
High Courts30 Jun 2011Allowed
The Branch Manager, United India Insurance Company Ltd. Vs Manoharan and Ms. K. Kavitha
Madras High Court · (2011) 06 MAD CK 0443
High Courts30 Jun 2011Allowed
Vedambal Vs Ponnarasi and Kulandaivel Solagar
Madras High Court · (2011) 06 MAD CK 0434
Court Fees Act, 1870 — Section 7, 7ALimitation Act, 1963 — Article 60
High Courts30 Jun 2011
The Board of Trustees of P.T. Lee Chengalvaraya Naicker Trust Vs The Advocate General of Tamil Nadu High Court
Madras High Court · (2011) 06 MAD CK 0433
High Courts30 Jun 2011Dismissed
Prabhudas Gurmukhsingh and Sons. Vs G.V. Films, Sujatha Films and Sujatha Venkateswaran
Madras High Court · (2011) 06 MAD CK 0431
Companies Act, 1956 — Section 292(1)Tamil Nadu Money Lenders Act, 1957 — Section 10A(3), 17
High Courts30 Jun 2011Dismissed
The Deputy Director (Inspn), Regional Office (Tamil Nadu), Employees' State Insurance Corporation, and Anr Vs Cosmopolitan Club, Chennai
Madras High Court · (2012) 132 FLR 911 : (2012) LLR 172
Employees State Insurance Act, 1948 — Section 2(22), 2(9)
High Courts30 Jun 2011Dismissed
N. Kandasamy Vs The Engineer in Chief (WRO) cum the Chief Engineer (General) Public Works Department, The Chief Engineer (WRO) Public Works Department and The Special Tahsildar (Land Acquisition) Krishna Water Supply Project
Madras High Court · (2011) 06 MAD CK 0421
Constitution of India, 1950 — Article 226