High Courts07 Jul 2011Allowed
Thamilarasi Vs Selvam
Madras High Court · (2011) 4 LW 322 : (2011) 7 MLJ 1172
Civil Procedure Code, 1908 (CPC) — Section 2
COURT ARCHIVE
Madras High Court judgments, 2011
5,053 judgments · page 111 of 253
High Courts07 Jul 2011
M. Muruganandham Vs Narasimhavarman The Assistant Commissioner of Police
Madras High Court · (2011) 07 MAD CK 0328
Contempt of Courts Act, 1971 — Section 11, 12Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 279, 328, 379, 428, 502(2)
High Courts07 Jul 2011Dismissed
T. Mookiah and N. Viswanatham Vs Tamil Nadu State Transport Corporation (Coimbatore) Ltd.
Madras High Court · (2011) 07 MAD CK 0324
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 25, 33(3)
High Courts07 Jul 2011Dismissed
R. Kumar Vs The Secretary, Tamil Nadu Public Service Commission
Madras High Court · (2011) 07 MAD CK 0323
High Courts07 Jul 2011Allowed
C. Rajendran Vs The State of Tamil Nadu
Madras High Court · (2011) 07 MAD CK 0322
Constitution of India, 1950 — Article 14
High Courts07 Jul 2011Dismissed
Armstrong Poovizhi Selvan Vs Margaret @ Sundaravalli
Madras High Court · (2011) 07 MAD CK 0319
High Courts07 Jul 2011Allowed
P.O. Varghese Vs The Secretary to Government Home (Police IV) Department, The Director General of Police and The Commissioner of Police
Madras High Court · (2011) 07 MAD CK 0316
Constitution of India, 1950 — Article 14, 19, 21
High Courts07 Jul 2011Dismissed
D.K.R. Teacher Training Institute Vs The Director of Teacher Education, Research and Training, DPI Compound
Madras High Court · (2011) 07 MAD CK 0311
High Courts07 Jul 2011
P. Mayan Vs The Secretary to Government Home (Prisons) Department, The Additional Director General of Prisons, The District Probation Officer and A. Sadasivam The District Probation Officer
Madras High Court · (2011) 07 MAD CK 0293
High Courts07 Jul 2011
The Oriental Insurance Company Ltd. Vs R. Gowri, R. Karthik Appadurai, R. Bala Rohini and P. Thathasamy
Madras High Court · (2011) 07 MAD CK 0181
Motor Vehicles Act, 1988 — Section 168
High Courts07 Jul 2011Dismissed
S. Akbar Ali Vs The Director of School Education and Others
Madras High Court · (2011) 07 MAD CK 0178
Limitation Act, 1963 — Section 14Tamil Nadu Recognised Private Schools (Regulation) Act, 1973 — Section 11(1), 12(1), 14, 15, 16Tamil Nadu Recognised Private Schools (Regulation) Rules, 1974 — Rule 10, 11, 12, 13, 14
High Courts07 Jul 2011Dismissed
Kanti Verdhan Sharma Vs Union of India (UOI) and Swimming Federation of India
Madras High Court · (2011) WritLR 820
Constitution of India, 1950 — Article 12, 226, 323A, 73
High Courts07 Jul 2011Allowed
The State of Tamil Nadu Vs Tvl. Sri Malar Dyeing Works
Madras High Court · (2011) 07 MAD CK 0158
Tamil Nadu General Sales Tax Act, 1959 — Section 2, 3B
High Courts07 Jul 2011Allowed
M. Gladwin Chellakumar Vs The Chairman, The Superintending Engineer and The Additional Chief Engineer, Trichy Electrical Distribution Circle Metro, Tamil Nadu Electricity Board
Madras High Court · (2011) 07 MAD CK 0136
High Courts07 Jul 2011Allowed
Anjani Synthetics Limited Vs The Sub-Registrar and Others
Madras High Court · (2012) 1 MLJ 1009
Constitution of India, 1950 — Article 372, 372(1)Income Tax Act, 1961 — Section 222(1)Income Tax Rules, 1962 — Rule 51
High Courts07 Jul 2011Dismissed
The Special officer Palani Agricultural Producers Co-operative Marketing Society Limited Vs The Appellate Authority, Deputy Commissioner of Labour and C. Sivakumar
Madras High Court · (2011) 07 MAD CK 0085
Industrial Disputes Act, 1947 — Section 25(F)Tamil Nadu Shops and Establishments Act, 1947 — Section 41, 41(2)
High Courts07 Jul 2011
K.S.P. Subbiah Vs The Secretary to Government, Finance Department, The Secretary to Government, Handlooms, Handicrafts, Textile and Khadi Department and The Tamil Nadu Khadi and Village Industries Board
Madras High Court · (2011) 07 MAD CK 0039
Constitution of India, 1950 — Article 226Khadi Board Regulation Act — Section 48
High Courts07 Jul 2011Dismissed
Dr. A. Alice Vs University Grants Commission and Bharathidasan University
Madras High Court · (2011) 07 MAD CK 0037
High Courts07 Jul 2011Dismissed
The State of Tamilnadu Vs TVL Elcome Surveys Pvt. Ltd.
Madras High Court · (2012) 47 VST 258
Tamil Nadu General Sales Tax Act, 1959 — Section 12(3), 3A
High Courts06 Jul 2011Dismissed
M. Eswara Gounder, E. Sellammal, M. Padmavathi and S. Baby Vs S. Subathra and Kavya rep. by his mother guardian S. Subaratha
Madras High Court · (2011) 07 MAD CK 0498