High Courts15 Jul 2011Dismissed
A. Etturaj Vs State of Tamil Nadu
Madras High Court · (2011) 07 MAD CK 0252
COURT ARCHIVE
Madras High Court judgments, 2011
5,053 judgments · page 104 of 253
High Courts15 Jul 2011Allowed
Isravel Vs Chief Educational Officer, District Educational Officer, The Correspondent, Concordia Higher Secondary School and The Head Master, Concordia Higher Secondary School
Madras High Court · (2011) 07 MAD CK 0250
High Courts15 Jul 2011Dismissed
M. Santhanaraj Vs Thoothukudi Vadathisai Indu Nadar Mahimai Dharmakarapettai Paribalana Sabai
Madras High Court · (2011) 07 MAD CK 0223
Civil Procedure Code, 1908 (CPC) — Section 148Limitation Act, 1963 — Section 5
High Courts15 Jul 2011Dismissed
The State of Tamil Nadu Vs Garware Wall Ropes Garware Wall Ropes Vs The State of Tamil Nadu
Madras High Court · (2011) 07 MAD CK 0194
Central Excises and Salt Act, 1944 — Section 37Constitution of India, 1950 — Article 366Customs Act, 1962 — Section 75
High Courts15 Jul 2011Dismissed
Big Bag International Pvt. Ltd. Vs Central Board of Excise and Customs
Madras High Court · (2011) 274 ELT 49
Constitution of India, 1950 — Article 14, 19, 19(1), 21Foreign Trade (Development and Regulation) Act, 1992 — Section 5
High Courts15 Jul 2011Dismissed
Santhi Prabha Vs Government of Tamilnadu and Others
Madras High Court · (2011) 07 MAD CK 0167
Constitution of India, 1950 — Article 19(1)(g)
High Courts15 Jul 2011Dismissed
Ramalingam Vs Radha and Others
Madras High Court · (2011) 3 LW 769
Civil Procedure Code, 1908 (CPC) — Section 94Presidency Towns Insolvency Act, 1909 — Section 46Provincial Insolvency Act, 1920 — Section 4
High Courts15 Jul 2011Dismissed
M. Sivashanmugam and Others Vs The Government of Tamilnadu and Others
Madras High Court · (2011) WritLR 682
Constitution of India, 1950 — Article 12, 14, 16, 16(1)(2), 16(2)Tamil Nadu Highways Engineering Service Rules — Rule 17Tamil Nadu Police Subordinate Service (Discipline and Appeal) Rules, 1955 — Rule 19(3), 35, 48
High Courts15 Jul 2011Dismissed
The management of Asian Bearings Ltd. Vs The Presiding Officer, Labour Court and A.L. Chokkalingam
Madras High Court · (2011) 07 MAD CK 0103
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 11APenal Code, 1860 (IPC) — Section 306, 506(II), 509
High Courts15 Jul 2011
K. Uthayalakshmi Vs The Superintending Engineer, Udumalpet Electricity Distribution Circle, Tamil Nadu Electricity Board and The Chief Engineer, Tamil Nadu Electricity Board
Madras High Court · (2011) 07 MAD CK 0069
High Courts15 Jul 2011
K. Kaliammal Vs The District Collector, The District Revenue Officer, The Revenue Divisional Officer and The Tahsildar
Madras High Court · (2011) 07 MAD CK 0059
High Courts15 Jul 2011Dismissed
V. Jayachandran and V. Vijaya Vs The Tamil Nadu Industrial Investment Corporation Ltd. and Raja Guru Spinning Mills Ltd. Jagajothi Spinning Mills and Others Vs Tamil Nadu Industrial Investment Corporation Limited and Raja Guru Spinning Mills Ltd.
Madras High Court · (2011) 07 MAD CK 0033
Constitution of India, 1950 — Article 226State Financial Corporations Act, 1951 — Section 29
High Courts15 Jul 2011Dismissed
Maapillai Vinayagar Exports Vs Customs, Excise and Service Tax Appellate Tribunal, (South Zonal Bench) and The Commissioner of Customs and Central Excise
Madras High Court · (2012) 276 ELT 494
Central Excises and Salt Act, 1944 — Section 5FConstitution of India, 1950 — Article 226Customs Act, 1962 — Section 114(3), 129A, 129E, 75(1), 75A(2)
High Courts15 Jul 2011Dismissed
S. Raj Ganesh Vs The Director, Geology and Mining, The District Collector and The Principal Secretary to Government, Industrial Department
Madras High Court · (2011) 07 MAD CK 0009
Constitution of India, 1950 — Article 14, 19(1), 21, 226, 227Tamil Nadu Mines and Minerals (Regulation and Development) Act, 1957 — Section 4(1A)Tamil Nadu Minor Mineral Concession Rules, 1959 — Rule 36A, 36C(2)
High Courts14 Jul 2011Allowed
Antony Gnanamuthu Vs Assistant General Manager, Disciplinary Authority (Industrial Relations Division), Union Bank of India, Karaikudi Branch and Others
Madras High Court · (2011) 07 MAD CK 0488
High Courts14 Jul 2011Allowed
Mahalakshmi Vs State of Tamilnadu
Madras High Court · (2011) 07 MAD CK 0461
Criminal Procedure Code, 1973 (CrPC) — Section 313, 397, 398, 399, 400Dowry Prohibition Act, 1961 — Section 4Penal Code, 1860 (IPC) — Section 302, 498(A)
High Courts14 Jul 2011Dismissed
Jet Airways (India) Ltd. S.M. Centre Andheri and Jet Lite (India) Ltd. Vs The Secretary Department of Labour Government of India, C.P. Suresh and Sahara India Commercial Corporation Ltd.
Madras High Court · (2011) 07 MAD CK 0454
Constitution of India, 1950 — Article 136, 226Industrial Disputes Act, 1947 — Section 10, 10(1), 25FF, 2A, 2A(2)
High Courts14 Jul 2011Dismissed
The Management of Metropolitan Transport Corporation Ltd. Vs The Presiding Officer, Ist Additional Labour Court and K. Ramamurthy
Madras High Court · (2011) 07 MAD CK 0453
Industrial Disputes Act, 1947 — Section 17B, 18(1)Penal Code, 1860 (IPC) — Section 302
High Courts14 Jul 2011Dismissed
K. Sadayandi and Others Vs The District Collector, The District Revenue Officer Collectorate, The Revenue Divisional Officer R.D.O. Office and The Tahsildar G. Gnana Theeban, G. Gnanothayan and G. Gnaneswari Vs The Govt. of Tamilnadu and Others
Madras High Court · (2011) 07 MAD CK 0452
Constitution of India, 1950 — Article 19(1), 39, 46Contract Act, 1872 — Section 23Government Grants Act, 1895 — Section 2, 3