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Madras High Court judgments, 2011

5,053 judgments · page 105 of 253

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High Courts14 Jul 2011Dismissed

Dr. A. Safiullah Vs The Registrar, University of Madras, The Secretary and Correspondent The New College

Madras High Court · (2011) 07 MAD CK 0451

Constitution of India, 1950 — Article 30(1)Tamil Nadu Private Colleges (Regulation) Act, 1976 — Section 15, 2(8)Tamil Nadu Private Colleges (Regulation) Rules, 1976 — Rule 12(1)
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High Courts14 Jul 2011

The Bajaj Allianz General Insurance Company Ltd. Vs Sharmila and Others

Madras High Court · (2011) 07 MAD CK 0440

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High Courts14 Jul 2011Allowed

S.K. Somasundaram Vs The Assistant Director of Land Survey Records, The Additional Director of Land Survey Records, The Secretary, Revenue-Land Survey (4(1)Department) and The Special Commissioner and Director, Land Survey and Land Taxes

Madras High Court · (2011) 07 MAD CK 0428

Constitution of India, 1950 — Article 14
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High Courts14 Jul 2011Dismissed

H.A. Kader Pondicherry rep. by its Partner C.M. Syed Vs The Union of India (UOI) and Union Territory of Pondicherry

Madras High Court · (2011) 07 MAD CK 0356

Additional Duties of Excise (Goods of Special Importance) Act, 1957 — Section 19, 4ACentral Sales Tax Act, 1956 — Section 14, 15General Sales Tax Act — Section 14
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High Courts14 Jul 2011Dismissed

V. Ramakrishnan Vs The State of Tamil Nadu

Madras High Court · (2011) 07 MAD CK 0327

Tamil Nadu Police Subordinate Service (Discipline and Appeal) Rules, 1955 — Rule 3
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High Courts14 Jul 2011Allowed

A. Devaki Vs The Additional Chief Engineer, Mettur Electricity Distribution Circle, Tamil Nadu Electricity Board

Madras High Court · (2011) 07 MAD CK 0321

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High Courts14 Jul 2011Dismissed

N.V. Thayumanavar Vs The Principal Secretary Labour and Employment Department and R. Madan Mohan Joint Commissioner of Labour

Madras High Court · (2011) 07 MAD CK 0307

Constitution of India, 1950 — Article 16
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High Courts14 Jul 2011Dismissed

A.K. Madhavan Vs The State of Tamil Nadu

Madras High Court · (2011) 07 MAD CK 0306

Constitution of India, 1950 — Article 14, 16, 162, 309, 311(2)
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High Courts14 Jul 2011Dismissed

Ammani Ammal Vs The Special Commissioner and Commissioner of Land Administration, The District Revenue Officer and Rasappan

Madras High Court · (2011) 07 MAD CK 0251

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High Courts14 Jul 2011Allowed

Mohammed Abdur Raheem Vs State Bank of India

Madras High Court · (2011) 131 FLR 114 : (2011) 7 MLJ 976

Dowry Prohibition Act, 1961 — Section 4Fundamental Rules — Rule 54Penal Code, 1860 (IPC) — Section 498(A)
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High Courts14 Jul 2011Dismissed

D. Rajendran Vs The Kumbakonam Cooperative Urban Bank Ltd. and The Deputy Registrar of Cooperative Societies

Madras High Court · (2011) 07 MAD CK 0217

Tamil Nadu Co-operative Societies Act, 1983 — Section 81, 87
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High Courts14 Jul 2011Allowed

T. Subramanian Vs Deputy Commercial Tax Officer

Madras High Court · (2012) 50 VST 418

Tamil Nadu General Sales Tax Act, 1959 — Section 24(3), 33(1)
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High Courts14 Jul 2011Allowed

Balusamy Chettiar and Others Vs Abdul Razack, Sethu Achi and Sundaram Chettiar

Madras High Court · (2011) 07 MAD CK 0188

Civil Procedure Code, 1908 (CPC) — Section 141Evidence Act, 1872 — Section 13, 17
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High Courts14 Jul 2011Dismissed

Crompton Greaves Limited Vs Salzer Electronics Ltd. and Europa Component and Equipment PLC.

Madras High Court · (2011) 6 CTC 157

Trade Marks Act, 1999 — Section 2(2), 29, 29(1), 29(6), 30(2)
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High Courts14 Jul 2011Dismissed

R. Ramachandran Vs Principal Secretary to Government, Home Department, Superintendent of Police and Management, Arugavoor Primary Agrl. Co-op. Credit Society

Madras High Court · (2011) WritLR 673

Criminal Procedure Code, 1973 (CrPC) — Section 154(3), 156(3), 200, 313, 482Penal Code, 1860 (IPC) — Section 294, 323, 332, 334
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High Courts14 Jul 2011Dismissed

R. Ramachandran Vs Principal Secretary to Government, Superintendent of Police and Management, Arugavoor Primary Agrl. Co-op. Credit Society

Madras High Court · (2011) WritLR 673

Criminal Procedure Code, 1973 (CrPC) — Section 154(3), 156(3), 200, 313, 482Penal Code, 1860 (IPC) — Section 294, 323, 332, 334
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High Courts14 Jul 2011

N. Muralidharan Vs The Additional Director General of Police Economic Offences Wing

Madras High Court · (2011) 07 MAD CK 0092

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High Courts14 Jul 2011Allowed

A. Bakyaraj Vs The Registrar Anna University and The Principal Loyola Institute of Technology

Madras High Court · (2011) 07 MAD CK 0083

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High Courts14 Jul 2011

A. Balan Vs The Director of Technical Education, The Additional Director of Technical Education (Polys), The Principal Government Polytechnic and The Accountant General

Madras High Court · (2011) 07 MAD CK 0078

Tamil Nadu Pension Rules, 1978 — Rule 69, 70, 71
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High Courts14 Jul 2011Dismissed

Murugayee (Dead) rep. by her LR Meenakshi Vs Suguna Sambandam and Others

Madras High Court · (2011) 5 CTC 813

Evidence Act, 1872 — Section 114, 115, 68, 69, 90
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