High Courts19 Jul 2011Allowed
Koshe Vs A. Natarajan A. Natarajan Vs Koshe
Madras High Court · (2011) 07 MAD CK 0129
COURT ARCHIVE
Madras High Court judgments, 2011
5,053 judgments · page 102 of 253
High Courts19 Jul 2011Dismissed
S. Thavamani Vs G. Sathyamoorthy
Madras High Court · (2011) 7 MLJ 660
Hindu Marriage Act, 1955 — Section 10, 10(1), 13(1), 13(1A), 23(1)
High Courts19 Jul 2011Dismissed
The General Manager (Law) Vs The Presiding Officer and Others
Madras High Court · (2011) 07 MAD CK 0116
Industrial Disputes Act, 1947 — Section 25F, 33, 33(1), 33(2), 33(3)
High Courts19 Jul 2011Dismissed
Vijay and Others Vs State and R. Nithya
Madras High Court · (2012) 1 RCR(Criminal) 193 : (2012) 1 RCR(Criminal) 193
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 313, 314, 317, 482
High Courts19 Jul 2011
V. Vijayakumari and Others Vs The District Social Welfare Officer Office of the District Social Welfare Office and Others
Madras High Court · (2011) 07 MAD CK 0097
High Courts19 Jul 2011
Union of India (UOI) Vs Smt. S. Rita Mary and The Central Administrative Tribunal
Madras High Court · (2011) 07 MAD CK 0087
Constitution of India, 1950 — Article 14, 142, 16, 226, 32Industrial Disputes Act, 1947 — Section 2
High Courts19 Jul 2011Dismissed
T. Arockiaraj Vs The Deputy Registrar of Co - operative Societies Palani Circle and The Special Officer
Madras High Court · (2011) 07 MAD CK 0040
High Courts19 Jul 2011Allowed
Murugaiyan @ Subramanian and Others Vs Dhanasekaran
Madras High Court · (2011) 07 MAD CK 0018
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Stamp Act, 1899 — Section 33
High Courts19 Jul 2011Dismissed
K. Rajdenran Vs Poongothai
Madras High Court · (2011) 07 MAD CK 0012
Evidence Act, 1872 — Section 114Hindu Marriage Act, 1955 — Section 13, 13(1)
High Courts18 Jul 2011
Ramprasanth N., rep. by father/natural guardian R. Neeliyan Vs Secretary, Tamil Nadu Engineering Admissions, Anna University, Chennai and Others
Madras High Court · (2011) 7 MLJ 355
High Courts18 Jul 2011Dismissed
S. Mohan Raj Vs State of Tamil Nadu and Others
Madras High Court · (2012) 3 SLJ 90
High Courts18 Jul 2011
N. Balakrishnan Vs The State of Tamil Nadu
Madras High Court · (2011) 07 MAD CK 0458
Constitution of India, 1950 — Article 226Tamil Nadu State and Subordinate Services Rules, 1955 — Rule 10
High Courts18 Jul 2011
K. Rajasekaran and Others Vs The Secretary to Government of Tamil Nadu Co-operation, Food and Consumer Protection Department, The Registrar of Co-operative Societies and Tuticorin District Central Co-op. Bank Ltd.
Madras High Court · (2011) 07 MAD CK 0393
Industrial Disputes Act, 1947 — Section 9A
High Courts18 Jul 2011Dismissed
R. Balaji Vs The State of Tamil Nadu, The Director of Rural Development, Rural Development and Panchayat Department and The Chief Engineer(Agricultural Engineering), Agriculture Engineering Department
Madras High Court · (2011) 07 MAD CK 0382
High Courts18 Jul 2011Dismissed
V.S. Jinnah Vs The Deputy Commissioner of Police (NR) and The Director General of Police
Madras High Court · (2011) 07 MAD CK 0376
Tamil Nadu Police Subordinate Service (Discipline and Appeal) Rules, 1955 — Rule 2
High Courts18 Jul 2011Allowed
A. Selvaraj Vs The Director of Handlooms and Textiles, The Assistant Director of Handlooms and Textiles and The Special Officer K.1126 Thandampalayam Weavers Cooperative Production and Sale Society Limited
Madras High Court · (2011) 7 MLJ 1181
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 15, 15(1), 9
High Courts18 Jul 2011Allowed
V. Ramalingam Chettiar Vs The Special Commissioner and Commissioner of Land Reforms, The District Revenue Officer and The Special Tahsildar Urban Land Tax
Madras High Court · (2011) 07 MAD CK 0345
Tamil Nadu Urban Land Tax Act, 1966 — Section 30(1)
High Courts18 Jul 2011Dismissed
Commissioner of Income Tax-I Vs A.R. Mercantile Pvt. Ltd.
Madras High Court · (2011) 07 MAD CK 0299
Income Tax Act, 1961 — Section 158BB(1)
High Courts18 Jul 2011
M. Thirumalai Kumar Vs The Chairman Teacher's Recruitment board, The Chief Educational Officer and The District Employment Officer
Madras High Court · (2011) 07 MAD CK 0284
High Courts18 Jul 2011Dismissed
Deputy Commissioner of Income Tax Special Range I Vs Sri Shanmugavel Mills Ltd.
Madras High Court · (2011) 202 TAXMAN 640
Income Tax Act, 1961 — Section 115(J), 43(B)