High Courts20 Jul 2011Dismissed
E. Santhanam Vs The Special Commissioner and Commissioner for Revenue Administration and The District Collector
Madras High Court · (2011) 07 MAD CK 0082
Constitution of India, 1950 — Article 14, 16
COURT ARCHIVE
Madras High Court judgments, 2011
5,053 judgments · page 101 of 253
High Courts20 Jul 2011Dismissed
P. Jeya Prakash Vs The Managing Director, Tamil Nadu Forest Plantation Corporation Ltd. and The Regional Manager, Tamil Nadu Forest Plantation Corporation Ltd.
Madras High Court · (2011) 07 MAD CK 0065
High Courts20 Jul 2011
Chellammal and Karuppaiah @ Kalimuthu Vs Sarasvathi and Others
Madras High Court · (2011) 07 MAD CK 0061
Civil Procedure Code, 1908 (CPC) — Section 5
High Courts20 Jul 2011Dismissed
Vicnivaas Agency Vs Shri N.K. Raghupathi I.A.S., The Union of India,(UOI) and V.O.C. Port Trust, formerly Tuticorin Port Trust
Madras High Court · (2011) 07 MAD CK 0041
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2Constitution of India, 1950 — Article 14, 16, 19, 21, 226
High Courts20 Jul 2011
N.R. Sarojini Ammal Vs The Tahsildar
Madras High Court · (2011) 07 MAD CK 0019
Acquisition of Lands for Harijan Welfare Scheme Act, 1978 — Section 4(1)
High Courts20 Jul 2011Dismissed
S. Govindarasu Vs The Regional Transport Officer, The Regional Transport Office, Thanjavur
Madras High Court · (2011) 07 MAD CK 0007
Constitution of India, 1950 — Article 226Motor Vehicles Act, 1988 — Section 132(1), 132(1), 134, 134, 183Penal Code, 1860 (IPC) — Section 279, 304A, 337
High Courts19 Jul 2011Dismissed
The Management, Agricultural College and Research Institute, Tamil Nadu Agricultural University Vs Inspector of Labour, Labour Department and Others
Madras High Court · (2011) 07 MAD CK 0502
Beedi and Cigar Workers (Conditions of Employment) Act, 1966 — Section 2Constitution of India, 1950 — Article 19(1)Factories Act, 1948 — Section 2
High Courts19 Jul 2011Dismissed
S. Radhika Vs V. Vijayaprakash
Madras High Court · (2011) 07 MAD CK 0491
Civil Procedure Code, 1908 (CPC) — Section 115Hindu Marriage Act, 1955 — Section 13(1A)
High Courts19 Jul 2011Dismissed
M. Peer Mohammed, Assistant Vs The Secretary to Government, Highways Department and The District Collector, Collectorate
Madras High Court · (2011) 07 MAD CK 0389
Tamil Nadu Civil Services (Discipline and Appeal) Rules, 1955 — Rule 17Tamil Nadu Government Servants Conduct Rules, 1973 — Rule 20
High Courts19 Jul 2011Allowed
S. Akbar Ali Vs The Chief Educational Officer, The District Educational Officer, The Correspondent Ilayangudi Higher Secondary School and The Headmaster Ilayangudi Higher Secondary School
Madras High Court · (2011) 07 MAD CK 0369
High Courts19 Jul 2011Dismissed
Coimbatore District Mill Workers Sangam Vs National Textile Corporation Limited
Madras High Court · (2011) 07 MAD CK 0358
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 12(3), 33, 33(1), 9A
High Courts19 Jul 2011
In Re: G. Kanniappan, Regional Manager
Madras High Court · (2011) 07 MAD CK 0344
High Courts19 Jul 2011
The Member Secretary Local Planning Authority Vs JVS Educational Trust
Madras High Court · (2011) 07 MAD CK 0273
High Courts19 Jul 2011Allowed
Poly Tex Industries Vs The Assistant Commissioner of Central Exercise and Others
Madras High Court · (2011) 07 MAD CK 0254
Central Excises and Salt Act, 1944 — Section 11, 11A, 11BCustoms Act, 1962 — Section 142(1)
High Courts19 Jul 2011Allowed
M. Umarani Vs The Special Deputy Collector
Madras High Court · (2011) 07 MAD CK 0253
High Courts19 Jul 2011Allowed
S. Sarala Vs Government of Tamil Nadu
Madras High Court · (2011) 07 MAD CK 0237
Constitution of India, 1950 — Article 14, 16Tamil Nadu Civil Services (Discipline and Appeal) Rules, 1955 — Rule 17Tamil Nadu Financial Code — Article 274
High Courts19 Jul 2011Dismissed
R. Sivasamy Vs The Deputy Registrar of Cooperative Society and Others
Madras High Court · (2011) 07 MAD CK 0236
Civil Procedure Code, 1908 (CPC) — Section 60Payment of Gratuity Act, 1972 — Section 13, 14Pensions Act, 1871 — Section 11
High Courts19 Jul 2011Dismissed
M. Vellaichamy Vs The District Collector, The Assistant Director (Panchayats) and A.S. Subramanian A.S. Subramaniam Vs The District Collector and Others
Madras High Court · (2011) 07 MAD CK 0213
High Courts19 Jul 2011Allowed
P. Dhanasekaran Vs The Director, Public Health and Preventive Medicine, The Deputy Director of Health Services, The Block Medical Officer, Government Primary Health Centre and Latha Baskaran
Madras High Court · (2011) 07 MAD CK 0202
High Courts19 Jul 2011Dismissed
B.K. Jayasree Vs The Inspector General of Police (Pers) Directorate-General, Central Reserve Police Force (CRPF) and Others
Madras High Court · (2011) 07 MAD CK 0163