High Courts20 Dec 2010

Sennan Vs Shoba Rajkumar

Madras High Court · (2011) 1 CTC 29 : (2011) 1 LW 832

Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 227Tamil Nadu Court Fees and Suits Valuation Act, 1955 — Section 28
High Courts16 Dec 2010

V. Savitha Devi and others Vs S. Kalaikumar

Madras High Court · (2011) 3 RCR(Criminal) 759 : (2011) 3 RCR(Criminal) 759

Criminal Procedure Code, 1973 (CrPC) — Section 195, 195(1), 482Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 109, 147, 193, 194, 195
High Courts16 Dec 2010Dismissed

Terance Alex Vs Mary Sowmya Rose

Madras High Court · (2011) 4 CivCC 66 : (2011) 2 LW 84 : (2011) 2 MLJ 720 : (2011) 3 RCR(Civil) 468 : (2011) 3 RCR(Civil) 468

Civil Procedure Code, 1908 (CPC) — Section 132Family Courts Act, 1984 — Section 9
High Courts16 Dec 2010Dismissed

K. Sridhar Kumar Vs Union of India (UOI) and Others

Madras High Court · (2011) 256 MLJ 210

Constitution of India, 1950 — Article 107, 108, 109, 111, 136(2)Delimitation Commission Act, 1962 — Section 10(1), 10(2), 8, 9Representation of the People Act, 1950 — Section 10, 10(1), 10(2), 11, 12