High Courts21 Dec 2010
The Branch Manager, Oriental Insurance Company Ltd. Vs Mascomalar and Others
Madras High Court · (2010) 12 MAD CK 0206
COURT ARCHIVE
Madras High Court judgments, 2010
4,117 judgments · page 5 of 206
High Courts21 Dec 2010Dismissed
Oriental Insurance Co. Ltd. Vs Rangammal and Others
Madras High Court · (2011) 2 MLJ 819
Arbitration and Conciliation Act, 1996 — Section 2(1)Civil Procedure Code, 1908 (CPC) — Section 2(1), 2(11)Fatal Accidents Act, 1855 — Section 1A, 2
High Courts21 Dec 2010Dismissed
Anbu @ Sivalingam Vs State
Madras High Court · (2010) 12 MAD CK 0161
Criminal Procedure Code, 1973 (CrPC) — Section 207, 482Explosive Substances Act, 1908 — Section 3, 4Penal Code, 1860 (IPC) — Section 120B, 302
High Courts21 Dec 2010Allowed
Ammamuthu Ammal (Died) and Others Vs Devaraj and Others
Madras High Court · (2011) 1 LW 842 : (2011) 6 RCR(Civil) 2637
Registration Act, 1908 — Section 17, 49Stamp Act, 1899 — Section 35
High Courts21 Dec 2010
Doss and Bharathi Vs The State
Madras High Court · (2010) 12 MAD CK 0039
Penal Code, 1860 (IPC) — Section 302, 307, 313, 323, 324
High Courts20 Dec 2010Dismissed
K.R. Sathappan Selvi Vs A.R. Renganayagi
Madras High Court · (2010) 12 MAD CK 0342
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(2), 10(3), 8, 8(5)
High Courts20 Dec 2010Dismissed
Vasanthi Vs K. Ponsingh Konar and K. Balasingh Konar
Madras High Court · (2010) 12 MAD CK 0332
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482Protection of Women From Domestic Violence Act, 2005 — Section 20, 20(5), 20(6)
High Courts20 Dec 2010
Sakthi @ Shiny Usha Vs The Registrar, The Tamil Nadu Dr.M.G.R. Medical University, The Dean, Tirunelveli Medical College and The District Level Vigilance Committee
Madras High Court · (2010) 12 MAD CK 0310
Constitution of India, 1950 — Article 226
High Courts20 Dec 2010
A. Thangavel Vs The District Revenue Officer, The Inspector of Police, CSCID and The District Supply Officer
Madras High Court · (2010) 12 MAD CK 0298
High Courts20 Dec 2010Dismissed
The Special Tahsildar (LA) Tamil Nadu Housing Board Vs M.G.P. Alias and The Executive Engineer and Administrative Officer
Madras High Court · (2010) 12 MAD CK 0265
High Courts20 Dec 2010
P. Subramanian (died) and Others Vs S. Viswasam
Madras High Court · (2011) 2 CTC 502 : (2011) 2 LW 53
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 18Limitation Act, 1963 — Section 5
High Courts20 Dec 2010
Chellappan @ Chellamuthu Vs The Revenue Divisional officer
Madras High Court · (2010) 12 MAD CK 0257
High Courts20 Dec 2010
A. Ganesan Vs The Registrar, Tamil Nadu State Human Rights Commission and Dr. M.S. Latha Assistant Surgeon, Government Primary Health Centre
Madras High Court · (2010) 12 MAD CK 0249
Protection of Human Rights Act, 1993 — Section 36State Human Rights Commission Tamil Nadu (Procedure) Regulations, 1997 — Regulation 10, 9
High Courts20 Dec 2010
S. Pandian Vs The Director General of Police,Police Head Quarters, The Superintendent of Police,Kancheepuram District and The Inspector of Police
Madras High Court · (2010) 12 MAD CK 0221
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 174, 482Dowry Prohibition Act, 1961 — Section 2
High Courts20 Dec 2010
R. Fithelis V. Rayar Vs The Executive Engineer/Urban, Tamilnadu Electricity Board
Madras High Court · (2010) 12 MAD CK 0207
High Courts20 Dec 2010Dismissed
M. Raj Kumar Vs State
Madras High Court · (2011) 1 LW(Cri) 356
Criminal Procedure Code, 1973 (CrPC) — Section 438, 438(1), 439Penal Code, 1860 (IPC) — Section 120, 420, 465, 466, 468
High Courts20 Dec 2010
Shan Vs The Secretary to Government of Tamil Nadu, Home, Prohibition and Excise Department and District Collector and District Magistrate
Madras High Court · (2011) 2 CTC 142
Madras Prohibition Act, 1937 — Section 4(1), 4(1A)
High Courts20 Dec 2010
K.M. Arumugam Vs The Principal Accountant General, (Accounts and Entitlements), The Superintendent of Police and The Assistant Treasury Officer
Madras High Court · (2010) 12 MAD CK 0120
Constitution of India, 1950 — Article 14
High Courts20 Dec 2010
M. Nallamuthu Vs The Additional Secretary to Government Public (Political Pension - 4) Department and The District Collector Madurai District
Madras High Court · (2010) 12 MAD CK 0114
High Courts20 Dec 2010Dismissed
T. Matheswari Vs T.G. Tulasi
Madras High Court · (2011) 1 CTC 673 : (2011) 1 LW 235 : (2011) 4 MLJ 63
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Tamil Nadu Court Fees and Suits Valuation Act, 1955 — Section 25, 27