High Courts22 Dec 2010Allowed
Easwaran Vs The State of Tamil Nadu
Madras High Court · (2010) 12 MAD CK 0149
Penal Code, 1860 (IPC) — Section 336, 341, 379, 392, 397
COURT ARCHIVE
Madras High Court judgments, 2010
4,117 judgments · page 4 of 206
High Courts22 Dec 2010Allowed
T.M. Parswanatha Nainar Vs Revenue Divisional Officer
Madras High Court · (2010) 12 MAD CK 0148
Civil Procedure Code, 1908 (CPC) — Section 115Land Acquisition Act, 1894 — Section 18(1)Limitation Act, 1963 — Section 5
High Courts22 Dec 2010Dismissed
Paver Finish Road Builders' Association and Others Vs Government of Tamilnadu
Madras High Court · (2010) 12 MAD CK 0146
Constitution of India, 1950 — Article 14, 226
High Courts22 Dec 2010Allowed
R. Muthusamy and brothers R. Kandasamy, R. Chinnasamy and T.R. Ramalingam Vs The Chairman, The Managing Director, The Regional Manager and The Branch Manager, TASMAC
Madras High Court · (2011) 1 CTC 794 : (2011) 2 MLJ 17 : (2011) 2 RCR(Civil) 295
Civil Procedure Code, 1908 (CPC) — Section 115Tamil Nadu Court Fees and Suits Valuation Act, 1955 — Section 22
High Courts22 Dec 2010Allowed
Seyed Ahamed Hamzeen Vs The State of Tamil Nadu and The Union of India (UOI)
Madras High Court · (2010) 12 MAD CK 0057
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)Customs Act, 1962 — Section 124, 132, 135, 137
High Courts22 Dec 2010Dismissed
The Management of Theni Printers Vs The Presiding Officer, Labour Court and S. Praksh
Madras High Court · (2011) 3 LLJ 113
Industrial Disputes Act, 1947 — Section 2, 25(B), 25(F)
High Courts22 Dec 2010
N.S. Gnaneshwaran Vs The Recovery Officer, Debts Recovery Tribunal, The Dena Bank, Madurai Bench and T.K. Ramesh Babu
Madras High Court · (2010) 12 MAD CK 0025
High Courts22 Dec 2010Dismissed
Maruthamuthu Vs Kaliaperumal (died) and Others
Madras High Court · (2010) 12 MAD CK 0022
High Courts22 Dec 2010Dismissed
Sundaram Vs Manickam, Kaliammal and Rajendran
Madras High Court · (2011) 1 CTC 788
Civil Procedure Code, 1908 (CPC) — Section 115, 152
High Courts22 Dec 2010Dismissed
NEPC India Limited Vs Employees' State Insurance Corporation
Madras High Court · (2010) 12 MAD CK 0018
Constitution of India, 1950 — Article 14, 19, 21Employees State Insurance (General) Regulations, 1950 — Regulation 31CEmployees State Insurance Act, 1948 — Section 14B, 31C, 85B
High Courts22 Dec 2010Allowed
N.S. Varadachari Vs The Bar Council of Tamil Nadu and Others
Madras High Court · (2011) 3 MLJ 80
Advocates Act, 1961 — Section 35, 35(1)
High Courts21 Dec 2010Dismissed
Thevar Ilaignar Narpani Mandram Vs The Government of Tamil Nadu and Others
Madras High Court · (2010) 12 MAD CK 0338
High Courts21 Dec 2010
G. Rajamaniammal @ Unnamalai Ammal Vs The Superintendent of Police and The Inspector of Police
Madras High Court · (2010) 12 MAD CK 0331
Constitution of India, 1950 — Article 21, 226, 32Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 420, 465, 467, 468
High Courts21 Dec 2010
Venugopala Rao Varudu Vs The District Revenue Officer
Madras High Court · (2010) 12 MAD CK 0311
High Courts21 Dec 2010
Ashok Leyland Limited Vs Blue Hill Logistics Pvt. Ltd. and Dilip Chhabria Design Private Limited
Madras High Court · (2011) 4 CTC 397 : (2011) 4 MLJ 129 : (2011) 46 PTC 535 : (2011) 6 RCR(Civil) 1775
Trade Marks Act, 1999 — Section 28, 9
High Courts21 Dec 2010
United India Insurance Company Limited Vs K. Soundarajan and V. Marimuthu
Madras High Court · (2010) 12 MAD CK 0245
Penal Code, 1860 (IPC) — Section 279, 337
High Courts21 Dec 2010
Sree Gokulam Chit and Finance Company (P.) Ltd. Vs Johny Sagariga Cinema Square and Others
Madras High Court · (2011) 3 CTC 747 : (2011) 46 PTC 513
Copyright Act, 1957 — Section 18, 2, 62
High Courts21 Dec 2010
E. Sathidass Vs C. Ponnuswamy and C. Arumugam
Madras High Court · (2011) 1 CTC 801
Civil Procedure Code, 1908 (CPC) — Section 96
High Courts21 Dec 2010
P. Kavitha Vs The Registrar, Tamilnadu Teachers 'Education University and Lady Willingdon College of Teachers Education
Madras High Court · (2010) 12 MAD CK 0220
Constitution of India, 1950 — Article 226
High Courts21 Dec 2010Dismissed
S. Ponnammal, K. Malliga, B. Dhanam and G. Kavitha (Appellants 2 to 4 are rep. by their father T. Sivagnanam) Vs S. Suganthi, S. Keerthana and S. Gunalakshmi (Respondents 2 and 3 rep. by Mother and natural guardian S. Suganthi)
Madras High Court · (2010) 12 MAD CK 0210
Hindu Succession Act, 1956 — Section 23