COURT ARCHIVE

Madras High Court judgments, 2010

4,117 judgments · page 8 of 206

High Courts15 Dec 2010Dismissed

R. Babu Vs Director General/Railway Protection Force Railway Board, Chief Security Commissioner and Chief Security Both of Commission Railway Protection Force

Madras High Court · (2010) 12 MAD CK 0051

Railway Protection Force Rules, 1987 — Rule 159, 212(2), 217, 219, 219(1)

High Courts15 Dec 2010Allowed

Killer Thiayagu @ Thiyagu, Samiyar @ Ramu and Mosses Muthumari Vs State

Madras High Court · (2010) 12 MAD CK 0040

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 34, 341

High Courts15 Dec 2010Dismissed

M. Karunanithi Vs R. Mahalingam

Madras High Court · (2010) 12 MAD CK 0032

High Courts14 Dec 2010Allowed

N. Kittu Vs The District Collector and The Tiruchirappalli Consumers Co-operative Wholesale Stores Ltd.

Madras High Court · (2010) 12 MAD CK 0329

Payment of Gratuity Act, 1972 — Section 8

High Courts14 Dec 2010Allowed

D. Dhamayanthy Vs The District Collector and The Tiruchirappalli Consumers Co-operative Wholesale Stores Ltd.

Madras High Court · (2010) 12 MAD CK 0328

Payment of Gratuity Act, 1972 — Section 8

High Courts14 Dec 2010Allowed

Jayabarathy Vs The District Collector and The Tiruchirappalli Consumers Co-operative Wholesale Stores Ltd.

Madras High Court · (2010) 12 MAD CK 0327

Payment of Gratuity Act, 1972 — Section 8

High Courts14 Dec 2010Dismissed

D. Rajasekaran Vs The Disciplinary Authority/Assistant General Manager and Appellate Authority The Deputy General Manager (CB) Both of State Bank of India

Madras High Court · (2011) 4 LLJ 111

Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 2Penal Code, 1860 (IPC) — Section 409

High Courts14 Dec 2010Allowed

R. Karunanithi Vs The Secretary to Government Commercial Taxes and Registration Department and The Commissioner of Commercial Taxes

Madras High Court · (2010) 12 MAD CK 0279

Central Sales Tax Act, 1956 — Section 10Tamil Nadu General Sales Tax Act, 1959 — Section 24(8)Tamil Nadu General Sales Tax Rules, 1959 — Rule 24(8)

High Courts14 Dec 2010

Dhanammal, Karthikeyan and Thamilarasi Vs Annamalai, Shanmuga Udaiyar and The Divisional Manager, The Oriental Insurance Company Ltd.

Madras High Court · (2010) 12 MAD CK 0244

High Courts14 Dec 2010

P. Samuel Vs Mr. Chellamuthu, The Chairman and Mr. Jagir, Estate Officer Tamil Nadu Slum Clearance Board

Madras High Court · (2010) 12 MAD CK 0213

High Courts14 Dec 2010

M. Lakshmanan Vs ICICI Bank Employees Union and ICICI Bank

Madras High Court · (2011) 3 BC 143 : (2011) 1 CTC 80 : (2011) 2 MLJ 840

Banking Regulation Act, 1949 — Section 10(1)Negotiable Instruments Act, 1881 (NI) — Section 138Trade Unions Act, 1926 — Section 21A

High Courts14 Dec 2010Dismissed

A. Durvasalu Naidu Vs The State by Assistant Inspector for Labour, Arakkponam

Madras High Court · (2010) 12 MAD CK 0189

Standards of Weights and Measures (Packaged Commodities) Rules, 1977 — Rule 6(1)Tamil Nadu Shops and Establishments Act, 1947 — Section 11

High Courts14 Dec 2010Dismissed

A.P. Arockiam Vs The Director of most backward Classes and Donotified Communities, The Special Deputy Collector and The Asst Director of Employment Exchange

Madras High Court · (2010) 12 MAD CK 0182

High Courts14 Dec 2010Dismissed

Ramakrishnan Vs The Superintendent of Police and The Deputy Superintendent of Police

Madras High Court · (2010) 12 MAD CK 0180

Central Civil Services (Conduct) Rules, 1964 — Rule 24Penal Code, 1860 (IPC) — Section 494Police Officers Conduct Rules, 1973 — Rule 23(2)

High Courts14 Dec 2010

Rt. Rev. Dr. H.A. Martin and Samuel Gunaseelaraj Vs The Tamil Evangelical Lutheran Church and Others

Madras High Court · (2011) 1 CTC 395

Civil Procedure Code, 1908 (CPC) — Section 22Constitution of India, 1950 — Article 227

High Courts14 Dec 2010

Mr. M. Sathaiah Vs The Joint Director, The Assistant Director and The Assistant Director, All of Agriculture

Madras High Court · (2010) 12 MAD CK 0144

Constitution of India, 1950 — Article 137, 14, 142, 21Tamil Nadu Civil Services (Discipline and Appeal) Rules, 1955 — Rule 17B

High Courts14 Dec 2010Dismissed

Mr. D. Ganapathy Vs The Executive Officer, Kallakurichi Municipality

Madras High Court · (2010) 12 MAD CK 0127

High Courts14 Dec 2010

Asahi India Glass Ltd Vs The State of Tamilnadu and Others

Madras High Court · (2010) 12 MAD CK 0126

High Courts14 Dec 2010Dismissed

S. Srinivasan Vs Chairman and Managing Director, Indian Bank and Others

Madras High Court · (2011) 3 MLJ 946

Bank (Officers) Services Regulations, 1979 — Regulation 19(1), 20(2), 20(2)Bank Employees Pension Regulations, 1993 — Regulation 2Bank Employees Pension Regulations, 1995 — Regulation 22(1), 29

High Courts14 Dec 2010Dismissed

A.V.K. Velayudha Raja Vs Tamil Nadu Electricity Board

Madras High Court · (2010) 12 MAD CK 0073

Electricity Act, 1910 — Section 39, 39(1), 44, 44(1)