High Courts12 Jan 2010Allowed
K. Ramanathan Vs The Accountant General, The Superintendent of Police and The Assistant Treasury Officer
Madras High Court · (2010) 01 MAD CK 0074
COURT ARCHIVE
Madras High Court judgments, 2010
4,117 judgments · page 202 of 206
High Courts12 Jan 2010Dismissed
Assistant Engineers Association Tamilnadu Slum Clearance Board Vs Tamil Nadu Slum Clearance Board and Others
Madras High Court · (2010) 01 MAD CK 0057
Constitution of India, 1950 — Article 14, 16(1)Tamil Nadu Slum Areas (Improvement and Clearance) Act, 1971 — Section 598TNSCB Engineering Officers Service Rules — Rule 3, 41, 5, 7
High Courts12 Jan 2010Allowed
S. Devarajan Vs The Director of Rural Development and The District Collector, (Panchayat Development Section)
Madras High Court · (2010) 01 MAD CK 0042
High Courts12 Jan 2010
P. Marimuthu Vs P. Mandiramoorthy and P. Arun
Madras High Court · (2010) 1 LW 901
Partnership Act, 1932 — Section 19
High Courts11 Jan 2010
Commissioner of Income Tax-VI Vs Sri Ravindran Prabhakar Adyar
Madras High Court · (2010) 326 ITR 363
Income Tax Act, 1961 — Section 143(1), 143(2), 143(3), 147, 148
High Courts11 Jan 2010Dismissed
CIT Vs Arunajothi Balasubramanian
Madras High Court · (2012) 345 ITR 81
Income Tax Act, 1961 — Section 139, 139(1), 139(2)
High Courts11 Jan 2010Allowed
Commissioner of Income Tax Vs Ravindran Prabhakar
Madras High Court · (2010) 326 ITR 363
Income Tax Act, 1961 — Section 142(1), 143(1), 143(1)(a), 143(2), 143(3)
High Courts11 Jan 2010Dismissed
P. Premavathi Vs P. Selvam
Madras High Court · (2011) 4 RCR(Criminal) 612
Criminal Procedure Code, 1973 (CrPC) — Section 311Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts11 Jan 2010Allowed
Balaji Vs State of Tamil Nadu and The Commissioner of Police
Madras High Court · (2010) 1 CTC 820
High Courts11 Jan 2010
C.N. Prem Sagar Vs Principal Chief Conservator of Forests, Conservator of Forests and District Forest Officer Nilgiris South Division
Madras High Court · (2010) 01 MAD CK 0101
Tamil Nadu Civil Services (Discipline and Appeal) Rules, 1955 — Rule 17
High Courts11 Jan 2010Dismissed
P.M. Prabakaran Vs The State Bank of India and Union of India (UOI)
Madras High Court · (2010) 01 MAD CK 0056
State Bank of India Employees Pension Fund Rules, 1955 — Rule 20, 22, 25, 26, 7
High Courts11 Jan 2010Dismissed
Oriental Insurance Co. Ltd. Vs Sumathi and Others
Madras High Court · (2010) 01 MAD CK 0030
Motor Vehicles Act, 1939 — Section 110(A), 92(A), 95(2)Motor Vehicles Act, 1988 — Section 128, 147, 147(1), 147(2), 165(1)
High Courts11 Jan 2010
N. Rajan Vs Muthukumar and The Divisional Manager National Insurance Co. Ltd. Chennai Division No. VI
Madras High Court · (2010) 01 MAD CK 0023
Civil Procedure Code, 1908 (CPC) — Section 34Fatal Accidents Act, 1855 — Section 1AMotor Vehicles Act, 1988 — Section 110, 110A, 110B, 110C, 110D
High Courts11 Jan 2010
Parmar Exports Vs Asstt. Commr. of Cus. (Drawback)
Madras High Court · (2010) 254 ELT 281
Customs Act, 1962 — Section 75Customs, Central Excise Duties and Service Tax Drawback Rules, 1995 — Rule 13, 16
High Courts11 Jan 2010
Pentamedia Graphics Ltd. Vs ITO
Madras High Court · (2010) 01 MAD CK 0008
Companies Act, 1956 — Section 139(2), 139(5), 391, 391(1), 392Income Tax Act, 1961 — Section 108, 139, 139(5), 148, 72A
High Courts08 Jan 2010
Dynasty Stockholdings Private Limited and Another Vs Silva Limited and Others
Madras High Court · (2011) 1 ARBLR 322
Arbitration and Conciliation Act, 1996 — Section 9Companies Act, 1956 — Section 209(1)
High Courts08 Jan 2010Allowed
Sarojini Varadappan and R. Somasundaram Vs R. Kannan Adityan, B.S. Adityan, The Educational Trustee Co (P) Ltd. and Thanthi Trust Thanthi Trust Vs R. Somasundaram
Madras High Court · (2010) 1 LW 946
Civil Procedure Code, 1908 (CPC) — Section 29
High Courts08 Jan 2010Allowed
Sanjeev Malhotra Vs Manam Fruit Products Private Ltd.
Madras High Court · (2010) 4 BC 421 : (2011) 2 Crimes 111 : (2011) 6 RCR(Criminal) 237
Negotiable Instruments Act, 1881 (NI) — Section 138, 141, 141(2)
High Courts08 Jan 2010Dismissed
M. Chinnathambi alias Muthiah Vs Ponnathal (died), Prabavathy, Manoj Kumar and Ajay Pandi
Madras High Court · (2010) 01 MAD CK 0107