High Courts19 Jan 2010Dismissed
Zulaika Bi Vs Mohanambal and Hafiza Bi
Madras High Court · (2010) 01 MAD CK 0205
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, Order 9 Rule 9
COURT ARCHIVE
Madras High Court judgments, 2010
4,117 judgments · page 200 of 206
High Courts19 Jan 2010Allowed
The Collector of North Arcot and The Medical Officer, Government Hospital Vs K. Mani and Dr. Parimala Selvaraj Dr. Parimala Selvaraj Vs K. Mani, The Collector of North Arcot and The Medical Officer, Government Hospital
Madras High Court · (2010) 1 LW 696
Evidence Act, 1872 — Section 45
High Courts19 Jan 2010Allowed
Swami @ Ramakrishnan Vs State
Madras High Court · (2010) 2 CTC 723
Criminal Procedure Code, 1973 (CrPC) — Section 162, 313Evidence Act, 1872 — Section 114APenal Code, 1860 (IPC) — Section 376, 417, 493, 506(2), 506(ii)
High Courts19 Jan 2010Dismissed
Periyasamy and 4 Others Vs Lakshmi Nadesan
Madras High Court · (2010) 2 CTC 184
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 2 Rule 2(2)
High Courts19 Jan 2010Allowed
Commissioner of Income Tax Vs Elgi Ultra Industries Ltd.
Madras High Court · (2010) 321 ITR 390
Income Tax Act, 1961 — Section 143(1)(a), 143(2), 143(3), 260A, 35AB
High Courts19 Jan 2010Dismissed
Master Dhruv T.S. Bardwaj and Baby Meghna Bardwaj through Next Friend A. Sethuraman Vs Nandini Venkatesh and Tirupathi Srinivasa Venkatesh
Madras High Court · (2010) 1 CTC 737 : (2010) 4 LW 139
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
High Courts19 Jan 2010Allowed
Kandasamy @ Kandan Vs State
Madras High Court · (2010) 2 CTC 76
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 307
High Courts19 Jan 2010Allowed
Periyasamy Vs State by the Inspector of Police
Madras High Court · (2010) CriLJ 3815 : (2011) 6 RCR(Criminal) 96
Criminal Procedure Code, 1973 (CrPC) — Section 167, 167(2), 209, 309(2), 436Penal Code, 1860 (IPC) — Section 392, 397
High Courts19 Jan 2010Dismissed
K. Vishwanathan Vs The Deputy General Manager/Disciplinary Authority Indian Bank, C.O. Vigilance Department, General Manager (I), Indian Bank, Executive Director, Indian Bank and Indian Bank
Madras High Court · (2010) 01 MAD CK 0100
Bank Officer Employees (Conduct) Regulations, 1976 — Regulation 13, 3I, 4
High Courts19 Jan 2010Dismissed
Oriental Insurance Company Vs Rahamatullah and K. Aliyar
Madras High Court · (2010) 01 MAD CK 0066
Motor Vehicles Act, 1988 — Section 163A, 166, 166(1)Penal Code, 1860 (IPC) — Section 279, 338Workmens Compensation Act, 1923 — Section 4(1)
High Courts19 Jan 2010Allowed
S. Rani Vs The Director of Public Health and Preventive Medicine and The Deputy Director, Public Health and Preventive Medicine
Madras High Court · (2010) 01 MAD CK 0058
Constitution of India, 1950 — Article 14, 16, 21
High Courts19 Jan 2010
Pastor C. Gnanadoss Vs Government of Tamil Nadu and Others AJC Public School (CBSE) Parents Association Vs The State, Government of Tamil Nadu and AJC Public School (CBSE)
Madras High Court · (2010) 2 CTC 143 : (2010) 3 MLJ 545
Tamil Nadu Recognised Private Schools (Regulation) Act, 1973 — Section 11, 3, 6, 9
High Courts19 Jan 2010Dismissed
S. Neelavathi Vs Pondicherry Institute of Post-Matric Technical Education (PIPMATE) and The Principal Womens' Polytechnic College
Madras High Court · (2010) 01 MAD CK 0053
Central Civil Services (Temporary Service) Rules, 1965 — Rule 1(3), 2, 5, 5(1)Constitution of India, 1950 — Article 311(2)
High Courts18 Jan 2010Dismissed
J. Malarvizhi Vs D. Shankar
Madras High Court · (2010) 2 CTC 680
Succession Act, 1925 — Section 263, 275, 283(1)(c), 283(2)
High Courts18 Jan 2010
Managing Director, Tamil Nadu State Trans. Corpn. Ltd. Vs Lakshmanan and Others
Madras High Court · (2011) ACJ 1999
Constitution of India, 1950 — Article 227Motor Vehicles Act, 1988 — Section 151, 173
High Courts18 Jan 2010Allowed
Revathi C P Equipment Ltd. Vs Deputy Commissioner of Income Tax
Madras High Court · (2010) 321 ITR 384
Income Tax Act, 1961 — Section 139, 142, 147, 148, 149(1)(b)
High Courts18 Jan 2010Dismissed
Nithyanandam Vs Poornachandran, Dr. V. Seshia, Dr. V. Balaji and Dr. Madurai Balaji
Madras High Court · (2010) 1 LW 884
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 3Registration Act, 1908 — Section 17, 49
High Courts18 Jan 2010Dismissed
A. Gnanmani Vs The District Collector
Madras High Court · (2010) 01 MAD CK 0147
High Courts18 Jan 2010
Abaqus Engineering (I) Ltd. Vs Additional Commissioner
Madras High Court · (2010) 29 VST 244
Finance Act, 1994 — Section 65, 73(1), 75, 76, 78Finance Act, 2006 — Section 66ATaxation of Services (Provided from Outside India and Received in India) Rules, 2006 — Rule 3
High Courts18 Jan 2010Allowed
Precot Mills Ltd. Vs Central Board of Direct Taxes and Others
Madras High Court · (2010) 232 CTR 221 : (2010) 321 ITR 293
Income Tax Act, 1961 — Section 115J, 115P, 115S, 115WD, 115WE