High Courts07 Jan 2010
Creative Infospace Pvt. Ltd. Vs Additional Commissioner
Madras High Court · (2010) 18 STR 553
Constitution of India, 1950 — Article 226Finance Act, 1994 — Section 73, 73(1), 75, 76, 78
COURT ARCHIVE
Madras High Court judgments, 2010
4,117 judgments · page 204 of 206
High Courts06 Jan 2010Allowed
Kasturi Vs Tamil Nadu State Trans. Corpn.
Madras High Court · (2011) ACJ 2284
High Courts06 Jan 2010
Deejay Enterprises (P) Ltd. Vs Tamil Nadu Sales Tax Appellate Tribunal (Additional Bench) and Another
Madras High Court · (2011) 45 VST 268
Central Sales Tax Act, 1956 — Section 8, 8(2)(b), 8(2A)
High Courts06 Jan 2010Dismissed
Rajeswari and Company Vs State of Tamil Nadu
Madras High Court · (2011) 42 VST 224
High Courts06 Jan 2010
S.R.S. Industries Vs State of Tamil Nadu
Madras High Court · (2011) 42 VST 166
Tamil Nadu General Sales Tax Act, 1959 — Section 12(3), 16
High Courts06 Jan 2010Dismissed
Commissioner of Income Tax Vs Premier Poly Sacks (P) Ltd.
Madras High Court · (2010) 233 CTR 297
Income Tax Act, 1961 — Section 143(1), 143(2), 143(3), 36(1), 40A(2)
High Courts06 Jan 2010
National Insurance Co. Ltd. Vs Visalakshi and S. Murugesan
Madras High Court · (2010) 01 MAD CK 0115
Motor Vehicles Act, 1988 — Section 147, 166
High Courts06 Jan 2010
The Public Information Officer/General Manger-in-charge Vs The Tamil Nadu Information Commission and K. Karvannan
Madras High Court · (2010) 2 LLJ 267 : (2010) 2 MLJ 140 : (2010) 4 SLR 660
Right to Information Act, 2005 — Section 18, 19, 20, 20(2), 6Tamil Nadu Civil Services (Discipline and Appeal) Rules, 1955 — Rule 17
High Courts06 Jan 2010
Angamuthu Vs R. Radhakrishnan and M. Gajalakshmi
Madras High Court · (2010) 01 MAD CK 0089
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 4Evidence Act, 1872 — Section 114, 91, 92, 92(1)Specific Relief Act, 1963 — Section 20(2)
High Courts06 Jan 2010Allowed
G. Adavan Vs The Govt. of Tamil Nadu
Madras High Court · (2010) 01 MAD CK 0087
Tamil Nadu Civil Services (Discipline and Appeal) Rules, 1955 — Rule 17, 65Tamil Nadu Government Servants Conduct Rules, 1973 — Rule 20, 20(1)
High Courts06 Jan 2010Allowed
Palaniammal Vs K.G. Lakshmanan and Others
Madras High Court · (2010) 1 CTC 505 : (2010) 2 MLJ 726
High Courts06 Jan 2010Dismissed
M. Rajiv Suresh Vs The Tamil Nadu Electricity Board and E. Govindasamy B. Krishnakumar Vs The Tamil Nadu Electricity Board and S. Elango
Madras High Court · (2010) 01 MAD CK 0069
Tamil Nadu Electricity Board Services Regulations — Regulation 94
High Courts06 Jan 2010Dismissed
Tamil Nadu Corporation School Teachers Association Vs The Secretary to Government, Education Department and Others
Madras High Court · (2010) 01 MAD CK 0034
High Courts06 Jan 2010Allowed
T. Rajendran and S. Perumal Vs The Director of Elementary Education, The Additional Assistant Elementary Education Officer and The Manager, A. Thangavel Udayar Aided Middle School
Madras High Court · (2010) 01 MAD CK 0029
High Courts06 Jan 2010Dismissed
Assistant Director, Madahalli Large Scale Silk Farm and Another Vs Chikkuthayamma C.
Madras High Court · (2010) 3 LLJ 333
Railways Act, 1989 — Section 2Workmens Compensation Act, 1923 — Section 2
High Courts05 Jan 2010Dismissed
R. Kasi Vs The Special Officer Karkoodalpatti Primary Agricultural Co-operative Bank Ltd. and Others
Madras High Court · (2010) 01 MAD CK 0202
Constitution of India, 1950 — Article 226Tamil Nadu Co-operative Societies Act, 1983 — Section 90Tamil Nadu Co-operative Societies Rules, 1988 — Rule 149(1)
High Courts05 Jan 2010
Carmel Shantha Vs A. Pushparaj and Others
Madras High Court · (2010) 01 MAD CK 0200
High Courts05 Jan 2010Allowed
Dhanavel Vs State
Madras High Court · (2010) 2 CTC 900
Penal Code, 1860 (IPC) — Section 302, 304(2), 313
High Courts05 Jan 2010
The Special Tahsildar Vs P.K. Govindasamy Gounder
Madras High Court · (2010) 1 CTC 416